High Courts11 Mar 2025Allowed
Jageshwar Lal Sahu Vs State Of Chhattisgarh
Chhattisgarh High Court · (2025) 03 CHH CK 0444
COURT ARCHIVE
Chhattisgarh High Court judgments, 2025
243 judgments · page 12 of 13
High Courts10 Mar 2025Allowed
Amrita Bada Vs State Of Chhattisgarh
Chhattisgarh High Court · (2025) 03 CHH CK 0443
High Courts06 Mar 2025Allowed
Wasim Akram Vs State Of Chhattisgarh
Chhattisgarh High Court · (2025) 03 CHH CK 0440
Bharatiya Nagrik Suraksha Sanhita, 2023 - Section 84, 209, 269, 351, 483Indian Penal Code, 1860 - Section 34, 420, 506
High Courts05 Mar 2025Allowed
Shivanand Patel Vs State Of Chhattisgarh
Chhattisgarh High Court · (2025) 03 CHH CK 0439
Bharatiya Nagrik Suraksha Sanhita, 2023 - Section 209, 269, 351, 483Narcotic Drugs and Psychotropic Substances Act, 1985 - Section 20 (B), 42
High Courts27 Feb 2025Dismissed
Balram Kodwani Vs Smt. Reema Sahu W/O Shri Naresh Sahu
Chhattisgarh High Court · (2025) 02 CHH CK 0800
Chhattisgarh Rent Control Act, 2011 - Section 4, 10, 12 (1)(f), 13
High Courts24 Feb 2025Rejected
Sunil Kumar Netam Vs State Of Chhattisgarh
Chhattisgarh High Court · (2025) 02 CHH CK 0801
Bharatiya Nagrik Suraksha Sanhita, 2023 - Section 65, 351(3), 483Protection of Children from Sexual Offences Act, 2012 - Section 4
High Courts20 Feb 2025Disposed Of
Yashwant Kuamr Diwakar Vs State Of Chhattisgarh
Chhattisgarh High Court · (2025) 02 CHH CK 0802
High Courts17 Feb 2025Rejected
Jay Kishor Singh Alias Chintu Vs State Of Chhattisgarh
Chhattisgarh High Court · (2025) 02 CHH CK 0806
Indian Penal Code, 1860 - Section; 34, 201, 307, 324, 326
High Courts17 Feb 2025Allowed
Bharat Singh Vs State Of Chhattisgarh
Chhattisgarh High Court · (2025) 02 CHH CK 0803
Bharatiya Nagrik Suraksha Sanhita, 2023 - Section 84, 269, 483Indian Penal Code, 1860 - Section 34, 120 (B), 201, 302
High Courts14 Feb 2025Disposed Of
Smt. Shashi Gadewal Vs State Of Chhattisgarh
Chhattisgarh High Court · (2025) 02 CHH CK 0804
High Courts13 Feb 2025Disposed Of
Agas Ram Verma Vs State Of Chhattisgarh
Chhattisgarh High Court · (2025) 02 CHH CK 0805
High Courts05 Feb 2025Allowed
Harish Netam Vs State Of Chhattisgarh
Chhattisgarh High Court · (2025) 02 CHH CK 0799
Bharatiya Nagrik Suraksha Sanhita, 2023 - Section 84, 209, 269, 351, 483Indian Penal Code, 1860 - Section 376(2)(N)
High Courts03 Feb 2025Dismissed
Pawan Dhiwar Vs The State Of Chhattisgarh
Chhattisgarh High Court · (2025) 02 CHH CK 0798
High Courts31 Jan 2025Allowed
M/S Jai Balaji Industries Limited Vs State Of Chhattisgarh
Chhattisgarh High Court · (2025) 01 CHH CK 1539
High Courts31 Jan 2025Allowed
United India Insurance Company Limited Vs Smt. Mamta
Chhattisgarh High Court · (2025) 01 CHH CK 1538
Code of Civil Procedure, 1908 - Order 41 Rule 27
High Courts30 Jan 2025Allowed
Satish Agrawal Vs State Of Chhattisgarh
Chhattisgarh High Court · (2025) 01 CHH CK 1540
Bharatiya Nagarik Suraksha Sanhita, 2023 - Section 482Indian Penal Code, 1860 - Section 120(B) 409 420
High Courts29 Jan 2025Disposed Of
Yugal Kishor Chandrakar Vs State Of Chhattisgarh
Chhattisgarh High Court · (2025) 01 CHH CK 1541
Constitution of India, 1950 - Article 14, 16Chhattisgarh Women and Child Development Department Class-III (Ministerial) (Non-Gazetted) Service Recruitment Rules, 2008 - Rule-14- Schedule-IV-Serial No.4
High Courts24 Jan 2025Allowed
Kishan Kumar Gawariya Vs State Of Chhattisgarh
Chhattisgarh High Court · (2025) 01 CHH CK 1543
Bharatiya Nagrik Suraksha Sanhita, 2023 - Section 84, 209, 269, 351, 483Narcotic Drugs Psychotropic Substance Act, 1985 Section 20(B), 37
High Courts21 Jan 2025Dismissed
Shanti And Others Vs Amarjeet Singh And Ors
Chhattisgarh High Court · (2025) 01 CHH CK 1542
High Courts15 Jan 2025Allowed
Divisional Manager, Oriental Insurance Company Limited Vs Manisha Shah
Chhattisgarh High Court · (2025) 01 CHH CK 1544
Motor Vehicle Act, 1988 - Section 140, 146, 147, 166, 173