High Courts06 Oct 2025Allowed
Vishram Yadav Vs State Of Chhattisgarh
Chhattisgarh High Court · (2025) 10 CHH CK 1115
Indian Penal Code, 1860 - Section 307, 324Bharatiya Nagrik Suraksha Sanhita, 2023 - Section 481
COURT ARCHIVE
Chhattisgarh High Court judgments, 2025
243 judgments · page 6 of 13
High Courts06 Oct 2025Dismissed
Rashmi Singh Chouhan Vs Kumari Divyanshi
Chhattisgarh High Court · (2025) 10 CHH CK 1114
Code of Criminal Procedure, 1973 - Section 125, 125(4)Hindu Marriage Act, 1955 - Section 9
High Courts06 Oct 2025Dismissed
State of Chhattisgarh Vs Pawan
Chhattisgarh High Court · (2025) 10 CHH CK 1112
Indian Penal Code, 1860 - Section 34, 307, 324, 450, 456Evidence Act, 1872 - Section 27Code of Criminal Procedure, 1973 - Section 313
High Courts26 Sept 2025Dismissed
Chandiram Shadiza Vs Lokesh Shadiza
Chhattisgarh High Court · (2025) 09 CHH CK 0466
Trade Marks Act, 1999 - Section 134, 135(2)Code of Civil Procedure, 1908 - Order 43 Rule 1(r)
High Courts26 Sept 2025Disposed Of
Surendra Tandon Vs State Of Chhattisgarh
Chhattisgarh High Court · (2025) 09 CHH CK 0465
High Courts25 Sept 2025Dismissed
Ramsakal Ravi Vs Shivnarayan Singh Shivnarayan Singh
Chhattisgarh High Court · (2025) 09 CHH CK 0464
High Courts24 Sept 2025Dismissed
Rajkumar Arya Vs Anguri Bai Shivnarayan Singh
Chhattisgarh High Court · (2025) 09 CHH CK 0463
Constitution of India, 1950 - Article 226, 227Chhattisgarh Rent Control Act, 2011 - Section 12(2)
High Courts24 Sept 2025Allowed
Aakash Chaudhary Vs State Of Chhattisgarh
Chhattisgarh High Court · (2025) 09 CHH CK 0462
Indian Penal Code, 1860 - Section 294, 307, 323, 325, 506Code of Criminal Procedure, 1973 - Section 313Bharatiya Nagrik Suraksha Sanhita, 2023 - Section 395, 481
High Courts24 Sept 2025Allowed
Badal Verma Vs State Of Chhattisgarh
Chhattisgarh High Court · (2025) 09 CHH CK 0461
Bharatiya Nagrik Suraksha Sanhita, 2023 - Section 84, 351, 483Bhartiya Nyaya Sanhita, 2023 - Section 109(1), 296, 115(2), 351(2), 191(2), 351(2)
High Courts24 Sept 2025Allowed
Chandram Gond Vs State Of Chhattisgarh
Chhattisgarh High Court · (2025) 09 CHH CK 0460
Bharatiya Nagrik Suraksha Sanhita, 2023 - Section 84, 351, 483Chattisgarh Excise Act, 1915 - Section 34(2)Bhartiya Nyaya Sanhita, 2023 - Section 209, 269
High Courts23 Sept 2025Disposed Of
Prasoon Goyal Vs State Of Chhattisgarh
Chhattisgarh High Court · (2025) 09 CHH CK 0459
Chhattisgarh Civil Sewa (Samvida Niyukti) Niyam, 2012 - Rule 4(2), 4(3), 5(2)
High Courts22 Sept 2025Disposed Of
Harprasad Pradhan Vs State Of Chhattisgarh
Chhattisgarh High Court · (2025) 09 CHH CK 0458
High Courts18 Sept 2025Allowed
Kalptaru Power Transmission Ltd. Abhanpur Vs Commissioner Of Commercial Tax
Chhattisgarh High Court · (2025) 09 CHH CK 0457
Chhattisgarh Value Added Tax, 2005 - Section 22(1), 37, 48(1), 55(2)
High Courts17 Sept 2025Allowed
Samay Singh Meena Vs Union Of India
Chhattisgarh High Court · (2025) 09 CHH CK 0456
Constitution of India, 1950 - Article 226Administrative Tribunals Act, 1985 - Section 21, 21(3)
High Courts16 Sept 2025Dismissed
Pawan Singh Kanwar Vs State Of Chhattisgarh
Chhattisgarh High Court · (2025) 09 CHH CK 0455
Constitution of India, 1950 - Article 226
High Courts16 Sept 2025Dismissed
Arjun Singh Rathore Vs State Of Chhattisgarh
Chhattisgarh High Court · (2025) 09 CHH CK 0454
High Courts16 Sept 2025Dismissed
Bharat Aluminum Company Limited Vs State Of Chhattisgarh
Chhattisgarh High Court · (2025) 09 CHH CK 0453
Constitution of India, 1950 - Article 227Industrial Dispute Act, 1947 - Section 10
High Courts15 Sept 2025Dismissed
Branch Manager H.D.F.C. Ergo General Ins. Co. Ltd Vs Gajendra Singh Deshmukh
Chhattisgarh High Court · (2025) 09 CHH CK 0452
Motor Vehicles Act, 1988 - Section 147, 149, 166Road Regulations, 1989 - Rule 28Chhattisgarh Motor Vehicle Rules, 1994 - Rule 220
High Courts15 Sept 2025Dismissed
S.R. Sahu Vs Laxminarayan Sharma
Chhattisgarh High Court · (2025) 09 CHH CK 0451
Code of Civil Procedure, 1908 - Section 151, Order 39 Rule 1, Order 39 Rule 2
High Courts12 Sept 2025Dismissed
Puniya Bai Sahu Vs Ganesh Ram Sahu
Chhattisgarh High Court · (2025) 09 CHH CK 0450
Code of Civil Procedure, 1908 - Section 115, Order 7 Rule 11