High Courts30 Oct 2025Dismissed
Gendram Dhuri Vs State Of Chhattisgarh
Chhattisgarh High Court · (2025) 10 CHH CK 1162
COURT ARCHIVE
Chhattisgarh High Court judgments, 2025
243 judgments · page 4 of 13
High Courts29 Oct 2025Dismissed
State of Chhattisgarh Vs Dharam Singh Yadav
Chhattisgarh High Court · (2025) 10 CHH CK 1159
Indian Penal Code - Section 323, 354, 457, 506Scheduled Castes and Scheduled Tribes (Prevention of Atrocities) Act, 1989 - Section 3(1)
High Courts28 Oct 2025Allowed
Anish Rajput Vs State Of Chhattisgarh
Chhattisgarh High Court · (2025) 10 CHH CK 1158
Bharatiya Nagarik Suraksha Sanhita, 2023 - Section 482Indian Penal Code - Section 34, 420
High Courts27 Oct 2025Allowed
Jagarnath Tiwari Vs Union of India
Chhattisgarh High Court · (2025) 10 CHH CK 1156
Arbitration and Conciliation Act, 1996 - Section 11(6)
High Courts17 Oct 2025Dismissed
Tata AIG General Insurance Company Ltd Indore Vs Jagrani Tirky
Chhattisgarh High Court · (2025) 10 CHH CK 1155
Indian Penal Code, 1860 - Section 279, 304(a), 337Motor Vehicles Act, 1988 - Section 147, 147(1)
High Courts17 Oct 2025Dismissed
Lilakram Vs Durga Bai
Chhattisgarh High Court · (2025) 10 CHH CK 1154
Code of Civil Procedure, 1908 - Section 100Evidence Act, 1872 - Section 112
High Courts17 Oct 2025Rejected
Regional Provident Fund Commissioner (Ii) Office Of The Employees Provident Fund Organization Vs Ramakrishna Sharda Seva Ashram
Chhattisgarh High Court · (2025) 10 CHH CK 1152
Employees Provident Fund and Miscellaneous Provisions Act, 1952 - Section 7(q), 14(b)
High Courts17 Oct 2025Disposed Of
State Of Chhattisgarh Vs Usha Ekka
Chhattisgarh High Court · (2025) 10 CHH CK 1151
High Courts17 Oct 2025Disposed Of
Anamika Tiwari Vs State of Chhattisgarh
Chhattisgarh High Court · (2025) 10 CHH CK 1149
High Courts17 Oct 2025Allowed
Dolman Kosariya @ Doman Kosariya @ Mattu Vs State of Chhattisgarh
Chhattisgarh High Court · (2025) 10 CHH CK 1148
Bharatiya Nyaya Sanhita, 2023 - Section 64, 65, 69, 87, 137, 142Protection of Children from Sexual Offences Act, 2012 - Section 4, 5, 6
High Courts17 Oct 2025Allowed
Bharat Lal Tandon Vs State of Chhattisgarh
Chhattisgarh High Court · (2025) 10 CHH CK 1147
Bharatiya Nyaya Sanhita, 2023 - Section 64, 65, 69, 87, 137, 142Protection of Children from Sexual Offences Act, 2012 - Section 4, 5, 6
High Courts16 Oct 2025Allowed
Saban Bastirai Vs State of Chhattisgarh
Chhattisgarh High Court · (2025) 10 CHH CK 1146
Narcotic Drugs and Psychotropic Substances Act, 1985 - Section 20(b)(ii), 50, 52Code of Criminal Procedure, 1973 - Section 91, 313
High Courts16 Oct 2025Allowed
Dilkhush Kumar Vs State Of Chhattisgarh
Chhattisgarh High Court · (2025) 10 CHH CK 1145
Bhartiya Nagrik Suraksha Sanhita, 2023 - Section 84, 483Bharatiya Nyaya Sanhita, 2023 - Section 65, 87, 137(2)Protection of Children from Sexual Offences Act, 2012 - Section 6
High Courts16 Oct 2025Allowed
Sandeep Sahu Vs Shankar Alias Raja
Chhattisgarh High Court · (2025) 10 CHH CK 1144
Bhartiya Nagrik Suraksha Sanhita, 2023 - Section 84, 483Arms Act, 1959 - Section 25, 27Bharatiya Nyaya Sanhita, 2023 - Section 209
High Courts16 Oct 2025Allowed
Sunil Lilhare Vs State Of Chhattisgarh
Chhattisgarh High Court · (2025) 10 CHH CK 1143
Bhartiya Nagrik Suraksha Sanhita, 2023 - Section 84, 483Chhattisgarh Excise Act, 1915 - Section 34(2), 36Bharatiya Nyaya Sanhita, 2023 - Section 209, 269
High Courts16 Oct 2025Rejected
Sachin Singh Rajput Vs State Of Chhattisgarh
Chhattisgarh High Court · (2025) 10 CHH CK 1142
Bhartiya Nagrik Suraksha Sanhita, 2023 - Section 483Bharatiya Nyaya Sanhita, 2023 - Section 103(1), 109Indian Penal Code, 1860 - Section 294, 323, 506
High Courts16 Oct 2025Rejected
Rahul Dhruw Vs State of Chhattisgarh
Chhattisgarh High Court · (2025) 10 CHH CK 1141
Bhartiya Nagrik Suraksha Sanhita, 2023 - Section 483Narcotic Drugs and Psychotropic Substances Act, 1985 - Section 20(b), 37
High Courts15 Oct 2025Dismissed
Bhavna R. Rathore Vs Pardeshi Sahu
Chhattisgarh High Court · (2025) 10 CHH CK 1140
Code of Civil Procedure, 1908 - Section 100Chhattisgarh Land Revenue Code, 1959 - Section 250
High Courts15 Oct 2025Disposed Of
Geeta Sharma Vs Vinod Sharma
Chhattisgarh High Court · (2025) 10 CHH CK 1139
Code of Criminal Procedure, 1973 - Section 125Bharatiya Nyaya Suraksha Sanhita, 2023 - Section 144
High Courts14 Oct 2025Dismissed
Goverdhan Lal Sahu Vs State of Chhattisgarh
Chhattisgarh High Court · (2025) 10 CHH CK 1137
Code of Criminal Procedure, 1973 - Section 372Indian Penal Code, 1860 - Section 294, 323, 506