High Courts14 Nov 2025Disposed Of
Jeetram Chandrawanshi Vs Champabai
Chhattisgarh High Court · (2025) 11 CHH CK 1798
Transfer of Property Act, 1882- Section 52Code of Civil Procedure, 1908- Order 39 Rule 1, Order 39 Rule 2
COURT ARCHIVE
Chhattisgarh High Court judgments, 2025
243 judgments · page 3 of 13
High Courts14 Nov 2025Disposed Of
Branch Manager Iffco Tokio General Insurance Company Ltd Vs Kailash Kumar Prajapati @ Kailash Kumhar
Chhattisgarh High Court · (2025) 11 CHH CK 1797
High Courts12 Nov 2025Rejected
Mangluram Kenwat Vs State Of Chhattisgarh
Chhattisgarh High Court · (2025) 11 CHH CK 1794
Bharatiya Nagarik Suraksha Sanhita, 2023- Section 483Bharatiya Nyaya Sanhita, 2023- Section 305(A), 317, 331(4)
High Courts12 Nov 2025Disposed Of
ICICI Home Finance Company Vs State Of Chhattisgarh
Chhattisgarh High Court · (2025) 11 CHH CK 1793
Securitisation and Reconstruction of Financial Assets and Enforcement of Security Interest Act, 2002- Section 14
High Courts12 Nov 2025Dismissed
Ritesh Sharma Vs Hemant
Chhattisgarh High Court · (2025) 11 CHH CK 1792
Code of Civil Procedure, 1908- Section 151, Order 23 Rule 3
High Courts11 Nov 2025Dismissed
Subhash Jaiswal Vs State Of Chhattisgarh
Chhattisgarh High Court · (2025) 11 CHH CK 1796
Bharatiya Nagarik Suraksha Sanhita, 2023- Section 528
High Courts11 Nov 2025Allowed
Kundan Jha Vs State Of Chhattisgarh
Chhattisgarh High Court · (2025) 11 CHH CK 1795
Bharatiya Nagarik Suraksha Sanhita, 2023- Section 84, 351, 483Bharatiya Nyaya Sanhita, 2023- Section 296, 351(3), 115(2), 324(4), 109, 3(5), 269
High Courts10 Nov 2025Rejected
Nikhil Kumar Uike Vs State Of Chhattisgarh
Chhattisgarh High Court · (2025) 11 CHH CK 1791
Bharatiya Nagarik Suraksha Sanhita, 2023- Section 483Bharatiya Nyaya Sanhita, 2023- Section 115(2), 351(1), 331(6), 74, 75(1), 296
High Courts07 Nov 2025Allowed
Indrajeet Chandra Vs State Of Chhattisgarh
Chhattisgarh High Court · (2025) 11 CHH CK 1790
Bharatiya Nagarik Suraksha Sanhita, 2023- Section 482Bharatiya Nyaya Sanhita, 2023- Section 3(5), 61(2), 316(5), 318(4)
High Courts07 Nov 2025Allowed
Khanpara Mayur Chandubhai Vs State Of Chhattisgarh
Chhattisgarh High Court · (2025) 11 CHH CK 1789
Bharatiya Nagarik Suraksha Sanhita, 2023- Section 482Bharatiya Nyaya Sanhita, 2023- Section 61(2), 18(4), 336(3), 338, 340(2)
High Courts07 Nov 2025Dismissed
State of Chhattisgarh Vs Vasudeo Usendi
Chhattisgarh High Court · (2025) 11 CHH CK 1788
Code of Criminal Procedure, 1973- Section 164, 378Indian Penal Code, 1860- Section 323, 354, 451, 506Protection of Children from Sexual Offences Act, 2012- Section 7, 8
High Courts06 Nov 2025Dismissed
Oriental Insurance Company Limited Vs Sundar Lal Chandrakar
Chhattisgarh High Court · (2025) 11 CHH CK 1787
Motor Vehicles Act, 1988- Section 173
High Courts06 Nov 2025Dismissed
Sudershan Singh Sidar Vs Govind Vaishnav
Chhattisgarh High Court · (2025) 11 CHH CK 1786
Limitation Act, 1963- Section 3(1), 5
High Courts06 Nov 2025Dismissed
Anil Shrivastav Vs State Of Chhattisgarh
Chhattisgarh High Court · (2025) 11 CHH CK 1785
High Courts03 Nov 2025Allowed
Abhishek Singh Vs State Of Chhattisgarh
Chhattisgarh High Court · (2025) 11 CHH CK 1783
High Courts03 Nov 2025Dismissed
Branch Manager The Oriental Insurance Company Limited Vs Chandrakali
Chhattisgarh High Court · (2025) 11 CHH CK 1784
Motor Vehicles Act, 1988- Section 173
High Courts03 Nov 2025Allowed
Shiv Kumar Soni Vs State Of Chhattisgarh
Chhattisgarh High Court · (2025) 11 CHH CK 1782
Scheduled Castes and Scheduled Tribes Act, 1989- Section 3(9), 14(A)Bharatiya Nagarik Suraksha Sanhita, 2023- Section 482Indian Penal Code, 1860- Section 120(B), 420, 467, 468, 471
High Courts31 Oct 2025Disposed Of
Kanya Kumari Karsh Vs Bharat Lal Karsh
Chhattisgarh High Court · (2025) 10 CHH CK 1163
Civil Procedure Code, 1908 - Section 24Hindu Marriage Act, 1955 - Section 13(1)Bharatiya Nagarik Suraksha Sanhita, 2023 - Section 144
High Courts31 Oct 2025Dismissed
Tata A.I.G. General Insurance Company Limited Vs Mankunwar Marabi
Chhattisgarh High Court · (2025) 10 CHH CK 1161
Motor Vehicles Act, 1988 - Section 173
High Courts31 Oct 2025Allowed
Purvi Finvest Ltd Vs Deputy Commissioner Of Income Tax Circle
Chhattisgarh High Court · (2025) 10 CHH CK 1160
Limitation Act, 1963 - Section 5