High Courts02 Dec 2025Allowed
Lokesh Chandra Katakwar Vs Sarita Katakwar
Chhattisgarh High Court · (2025) 12 CHH CK 1683
Family Courts Act, 1984- Section 9, 19(1)
COURT ARCHIVE
Chhattisgarh High Court judgments, 2025
243 judgments · page 2 of 13
High Courts01 Dec 2025Dismissed
Satya Dev Pandey Vs J.P. Singh
Chhattisgarh High Court · (2025) 12 CHH CK 1682
Code of Civil Procedure, 1908- Section 96
High Courts01 Dec 2025Allowed
Manik Lal Kola Vs State Of Chhattisgarh
Chhattisgarh High Court · (2025) 12 CHH CK 1681
Bhartiya Nagarik Suraksha Sanhita, 2023- Section 84, 351, 483Chhattisgarh Excise Act, 1915- Section 34(2)Bharatiya Nyaya Sanhita, 2023- Section 209, 269
High Courts01 Dec 2025Dismissed
Devshri Vs State Of Chhattisgarh
Chhattisgarh High Court · (2025) 12 CHH CK 1680
High Courts28 Nov 2025Dismissed
Aftab Alam Vs Chamaar Rai
Chhattisgarh High Court · (2025) 11 CHH CK 1814
Chhattisgarh Land Revenue Code, 1959- Section 250Code of Civil Procedure, 1908- Section 11, 115, Order 7 Rule 11
High Courts28 Nov 2025Dismissed
V. S. Coal Carriers Pvt. Ltd Vs South Eastern Coal Fields
Chhattisgarh High Court · (2025) 11 CHH CK 1812
Code of Civil Procedure, 1908- Order 7 Rule 11
High Courts28 Nov 2025Allowed
Krishna Kumar Singh Vs Tularam Sahu
Chhattisgarh High Court · (2025) 11 CHH CK 1811
High Courts28 Nov 2025
Bharat Mata Eng. Med. Higher Secondary School Vs State Of Chhattisgarh
Chhattisgarh High Court · (2025) 11 CHH CK 1781
High Courts26 Nov 2025Allowed
Amarjeet Kumar Vs State of Chhattisgarh
Chhattisgarh High Court · (2025) 11 CHH CK 1808
Code of Criminal Procedure, 1973- Section 457
High Courts24 Nov 2025Dismissed
United India Insurance Com. Ltd Vs Chanda Bai
Chhattisgarh High Court · (2025) 11 CHH CK 1809
Motor Vehicles Act, 1988- Section 166Bhartiya Nagrik Suraksha Sanhita, 2023- Section 94
High Courts20 Nov 2025Allowed
Vijay Kumar Sahu Vs Dharmendra Singh Meravi
Chhattisgarh High Court · (2025) 11 CHH CK 1807
Motor Vehicles Act, 1988- Section 166
High Courts20 Nov 2025Allowed
Roshan Vs Doman Lal Yadav
Chhattisgarh High Court · (2025) 11 CHH CK 1806
Motor Vehicles Act, 1988- Section 173
High Courts20 Nov 2025Allowed
Kunj Bihari Vs Balram Bhardwaj
Chhattisgarh High Court · (2025) 11 CHH CK 1805
Motor Vehicles Act, 1988- Section 173
High Courts18 Nov 2025Disposed Of
Nutan Ispat And Power Private Limited Vs State Of Chhattisgarh
Chhattisgarh High Court · (2025) 11 CHH CK 1801
Constitution of India, 1950- Article 226Chhattisgarh Goods and Services Tax Act, 2017- Section 107, 112, 109
High Courts18 Nov 2025Dismissed
Virendra Pal Raijada Vs Deshpal Raijada
Chhattisgarh High Court · (2025) 11 CHH CK 1800
Code of Civil Procedure, 1908- Section 151, Order 39 Rules 1, Order 39 Rules 2Transfer of Property Act, 1882- Section 52
High Courts17 Nov 2025Allowed
Munnadas Kuldeep Vs State of Chhattisgarh
Chhattisgarh High Court · (2025) 11 CHH CK 1804
Bhartiya Nagarik Suraksha Sanhita, 2023- Section 482Bharatiya Nyaya Sanhita, 2023- Section 318(4), 316(5), 3(5), 61(2)(B)
High Courts17 Nov 2025Rejected
Ramkisan Sahu Vs State of Chhattisgarh
Chhattisgarh High Court · (2025) 11 CHH CK 1803
Bhartiya Nagrik Suraksha Sanhita, 2023- Section 482Chhattisgarh Gambling Prohibit Act, 2022- Section 6
High Courts17 Nov 2025Allowed
Pramod Kumar Vs State of Chhattisgarh
Chhattisgarh High Court · (2025) 11 CHH CK 1802
Bhartiya Nagrik Suraksha Sanhita, 2023- Section 528Mines and Minerals (Development and Regulation) Act, 1957- Section 4(1), 4(1)(A), 21Bharatiya Nyaya Sanhita, 2023- Section 3(5), 303(2)
High Courts14 Nov 2025Dismissed
Ganpat Ram Chelkar Vs State Of Chhattisgarh
Chhattisgarh High Court · (2025) 11 CHH CK 1799
Land Acquisition, Rehabilitation & Resettlement Act, 2013- Section 24, 24(2)Code of Civil Procedure, 1908- Section 114, Order 47 Rule 1