High Courts07 Nov 2022Dismissed
M/S Gupta Construction Company Vs State Of Chhattisgarh
Chhattisgarh High Court · (2022) 11 CHH CK 0020
COURT ARCHIVE
Chhattisgarh High Court judgments, 2022
888 judgments · page 8 of 45
High Courts07 Nov 2022Dismissed
Rangesh Sharma Vs Neha Sharma
Chhattisgarh High Court · (2022) 11 CHH CK 0019
Constitution Of India, 1950 — Article 15(3), 39Code Of Criminal Procedure, 1973 — Section 125
High Courts07 Nov 2022Allowed
Anil Soni Vs State Of Chhattisgarh
Chhattisgarh High Court · (2022) 11 CHH CK 0018
Code Of Criminal Procedure, 1973 — Section 161, 438Indian Penal Code, 1860 — Section 34, 420
High Courts07 Nov 2022Allowed
Abhisek Tiwari Vs State Of Chhattisgarh
Chhattisgarh High Court · (2022) 11 CHH CK 0017
Code Of Criminal Procedure, 1973 — Section 438Indian Penal Code, 1860 — Section 34, 498AHindu Marriage Act, 1955 — Section 9
High Courts04 Nov 2022Dismissed
Shashilata Dubey Vs State Of Chhattisgarh
Chhattisgarh High Court · (2022) 11 CHH CK 0029
High Courts04 Nov 2022Allowed
M/S Ultratech Cement Limited Vs State Of Chhattisgarh
Chhattisgarh High Court · (2022) 11 CHH CK 0028
Constitution Of India, 1950 — Article 286(1)(a), 366(29A)(d)Chhattisgarh Value Added Tax Act, 2005 — Section 2(s)(vi), 38, 49(1)
High Courts04 Nov 2022Partly Allowed
Sahal Ram @ Sahal Vs State Of Chhattisgarh
Chhattisgarh High Court · (2022) 11 CHH CK 0027
Code Of Criminal Procedure, 1973 — Section 145Indian Penal Code, 1860 — Section 141, 145, 147, 149, 304I, 304II, 307, 323, 325, 326Probation of Offenders Act, 1958 — Section 4
High Courts04 Nov 2022Dismissed
Abhay Nayak Vs State Of Chhattisgarh
Chhattisgarh High Court · (2022) 11 CHH CK 0026
Constitution Of India, 1950 — Article 20(2)National Investigation Agency Act, 2008 — Section 21(4)Indian Penal Code, 1860 — Section 120B
High Courts04 Nov 2022Partly Allowed
Sanjay Kumar Prajapati Vs State Of Chhattisgarh
Chhattisgarh High Court · (2022) 11 CHH CK 0025
Code Of Criminal Procedure, 1973 — Section 161, 374(2)Indian Penal Code, 1860 — Section 300, 302, 304I, 304II
High Courts04 Nov 2022Disposed Of
Bharat Ram Vs State Of Chhattisgarh
Chhattisgarh High Court · (2022) 11 CHH CK 0024
Constitution Of India, 1950 — Article 226Code Of Criminal Procedure, 1973 — Section 432, 432(1), 432(2)Indian Penal Code, 1860 — Section 302
High Courts04 Nov 2022Dismissed
Dinesh Chandra Tiwari Vs Presiding Officer, Debts Recovery Tribunal
Chhattisgarh High Court · (2022) 11 CHH CK 0011
Constitution Of India, 1950 — Article 226Security Interest (Enforcement) Rules, 2002 — Rule 6(2), 8(5), 8(6)Securitisation and Reconstruction of Financial Assets and Enforcement of Security Interest Act, 2002 — Section 13(2), 13(3), 13(4), 13(4)(a), 17, 17(3), 18
High Courts03 Nov 2022Dismissed
Parmanand Nihalani Vs Ganesh Sachdev
Chhattisgarh High Court · (2022) 11 CHH CK 0001
Code Of Civil Procedure, 1908 — Section 9A, Order 14 Rule 1, Order 14 Rule 2, Order 14 Rule 2(1), Order 14 Rule 2(2), Order 7 Rule 11, Order 7 Rule 11(a)Limitation Act, 1963 — Section 3, 4, 24
High Courts02 Nov 2022Partly Allowed
Tihar Say @ Guddu Vs State Of Chhattisgarh
Chhattisgarh High Court · (2022) 11 CHH CK 0012
Indian Penal Code, 1860 — Section 302, 307Code Of Criminal Procedure, 1973 — Section 161, 294, 294(1), 294(3), 311, 313, 374(2)Evidence Act, 1872 — Section 60, 145, 157, 159
High Courts02 Nov 2022Allowed
Sachin Kunjekar Vs State Of Chhattisgarh
Chhattisgarh High Court · (2022) 11 CHH CK 0010
Indian Penal Code, 1860 — Section 498ACode Of Criminal Procedure, 1973 — Section 320, 482
High Courts02 Nov 2022Disposed Of
Meristala Ekka Vs Assistant Controller Measurement And Weight Department
Chhattisgarh High Court · (2022) 11 CHH CK 0007
Code Of Criminal Procedure, 1973 — Section 133, 482
High Courts02 Nov 2022Allowed
J. Venktesh @ J. Venkat @ Motu Vs State Of Chhattisgarh
Chhattisgarh High Court · (2022) 11 CHH CK 0006
Indian Penal Code, 1860 — Section 34, 302, 307Code Of Criminal Procedure, 1973 — Section 161, 162, 374(2)
High Courts02 Nov 2022Dismissed
Halkuram @ Alku Vs State Of Chhattisgarh
Chhattisgarh High Court · (2022) 11 CHH CK 0005
Indian Penal Code, 1860 — Section 34, 302, 304, 324Arms Act, 1959 — Section 25Code Of Criminal Procedure, 1973 — Section 161, 313
High Courts02 Nov 2022Dismissed
Asharani Singh Vs State Of Chhattisgarh
Chhattisgarh High Court · (2022) 11 CHH CK 0004
Chhattisgarh Civil Services (General Condition of Service) Rules, 1961 — Rule 9, 9(2)
High Courts02 Nov 2022Disposed Of
Santosh Kumar Khairwar Vs State Of Chhattisgarh
Chhattisgarh High Court · (2022) 11 CHH CK 0003
Chhattisgarh Civil Services (Contract Appointment) Rules, 2012 — Rule 11(4)
High Courts01 Nov 2022Dismissed
Nita Alsare Vs State Of Chhattisgarh
Chhattisgarh High Court · (2022) 11 CHH CK 0014
Constitution Of India, 1950 — Article 309