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Chhattisgarh High Court judgments, 2022

888 judgments · page 9 of 45

High Courts01 Nov 2022Disposed Of

Jeeshan Quaraishi Vs Subrato Biswas

Chhattisgarh High Court · (2022) 11 CHH CK 0009

Chhattisgarh Panchayat (Gram Panchayat Ke Sarpanch tatha UpSarpanch, Janpad Panchayat tatha Zila Panchayat Ke President tatha Vice-President Ke Virudh Avishwas Prastav) Niyam, 1994 — Rule 3Chhattisgarh High Court (Appeal to Division Bench) Act, 2006 — Section 2
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High Courts31 Oct 2022Disposed Of

Lakarra Dewar Vs State Of Chhattisgarh

Chhattisgarh High Court · (2022) 10 CHH CK 0043

Constitution Of India, 1950 — Article 226Code Of Criminal Procedure, 1973 — Section 432, 432(1), 432(2)Indian Penal Code, 1860 — Section 302
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High Courts21 Oct 2022Allowed

Lalan Singh Vs Balram Kerketta

Chhattisgarh High Court · (2022) 10 CHH CK 0037

Evidence Act, 1872 — Section 106, 114, 138, 146Specific Relief Act, 1963 — Section 16(c), 19(b)
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High Courts20 Oct 2022Allowed

Uday Kumar Sharma Vs Priya Sharma

Chhattisgarh High Court · (2022) 10 CHH CK 0034

Code Of Civil Procedure, 1908 — Order 18 Rule 4Hindu Marriage Act, 1955 — Section 13(1)(ia)Evidence Act, 1872 — Section 138, 146
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High Courts20 Oct 2022Allowed

Balak Ram Manjhi Vs State Of Chhattisgarh

Chhattisgarh High Court · (2022) 10 CHH CK 0033

Indian Penal Code, 1860 — Section 300, 302, 304I, 304II, 307Code Of Criminal Procedure, 1973 — Section 374(2)Arms Act, 1959 — Section 25, 27
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High Courts20 Oct 2022Dismissed

Mukesh Salam Vs State Of Chhattisgarh

Chhattisgarh High Court · (2022) 10 CHH CK 0032

National Investigation Agency Act, 2008 — Section 21(1), 21(4)Code Of Criminal Procedure, 1973 — Section 439Unlawful Activities Prevention Act, 1967 — Section 10, 13, 17, 22A, 22C, 38, 38(1), 38(2), 40
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High Courts20 Oct 2022Allowed

Dayashanker Mishra Vs State Of Chhattisgarh

Chhattisgarh High Court · (2022) 10 CHH CK 0031

National Investigation Agency Act, 2008 — Section 21(1), 21(4)Code Of Criminal Procedure, 1973 — Section 164, 173, 439Unlawful Activities Prevention Act, 1967 — Section 10, 13, 15, 17, 20, 22A, 22C, 38, 38(1), 38(1)(a), 38(1)(b), 38(2), 39, 39(1)(a), 39(1)(b), 39(1)(c), 40, 43D(5), 43D(6)
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