High Courts18 Oct 2022Dismissed
Gendram Baghel Vs Chhattisgarh Gramin Bank
Chhattisgarh High Court ·
Constitution Of India, 1950 — Article 14, 16
COURT ARCHIVE
Chhattisgarh High Court judgments, 2022
888 judgments · page 10 of 45
High Courts18 Oct 2022Allowed
M/S Siddhi Vinayak Construction Company Vs State Of Chhattisgarh
Chhattisgarh High Court · (2022) 10 CHH CK 0026
High Courts18 Oct 2022Dismissed
M/S Vicky Caterers Vs State Of Chhattisgarh
Chhattisgarh High Court · (2022) 10 CHH CK 0025
Constitution Of India, 1950 — Article 226
High Courts18 Oct 2022Dismissed
State Of Chhattisgarh Vs Ravindra Madhav Rao Jagdale
Chhattisgarh High Court · (2022) 10 CHH CK 0024
Prevention of Corruption Act, 1988 — Section 13(1)(e), 13(2)Code Of Criminal Procedure, 1973 — Section 313, 417
High Courts18 Oct 2022Allowed
P.K. Ray Vs State Of Chhattisgarh
Chhattisgarh High Court · (2022) 10 CHH CK 0023
Trade Unions Act, 1926 — Section 8, 28, 28J, 28J(1), 28J(2), 28J(2a), 28J(2b)
High Courts17 Oct 2022Allowed
Chola Mandlam Thru- Ms General Insurance Company Ltd Vs Ambika Soni
Chhattisgarh High Court · (2022) 10 CHH CK 0029
Motor Vehicles Act, 1988 — Section 147, 163A, 165, 166, 173
High Courts17 Oct 2022Dismissed
Tata A.I.G. General Insurance Company Limited Vs Binda Bai Nishad
Chhattisgarh High Court · (2022) 10 CHH CK 0028
High Courts17 Oct 2022Partly Allowed
Raju Bahadur Vs State Of Chhattisgarh
Chhattisgarh High Court · (2022) 10 CHH CK 0027
Indian Penal Code, 1860 — Section 34, 300, 302, 304I, 304II, 323Code Of Criminal Procedure, 1973 — Section 437A
High Courts14 Oct 2022Allowed
Bhikham Deo Dwivedi Vs State Of Chhattisgarh
Chhattisgarh High Court · (2022) 10 CHH CK 0050
Code Of Criminal Procedure, 1973 — Section 374(2), 439AIndian Penal Code, 1860 — Section 302, 392, 449
High Courts14 Oct 2022Partly Allowed
Resham Lal Vs State Of Chhattisgarh
Chhattisgarh High Court · (2022) 10 CHH CK 0049
Code Of Criminal Procedure, 1973 — Section 374(2)Indian Penal Code, 1860 — Section 34, 300, 302, 304I, 304II
High Courts14 Oct 2022Dismissed
Dr. Dinesh Kumar Patel Vs State Of Chhattisgarh
Chhattisgarh High Court · (2022) 10 CHH CK 0048
Constitution Of India, 1950 — Article 14, 16, 309
High Courts14 Oct 2022Dismissed
Kiran Rathi Vs State Of Chhattisgarh
Chhattisgarh High Court · (2022) 10 CHH CK 0047
Constitution Of India, 1950 — Article 226, 309Chhattisgarh Civil Services (Leave) Rules, 2010 — Rule 18(2)(a), 36(1), 36(4)Persons with Disabilities (Equal Opportunities, Protection of Rights and Full Participation) Act, 1995 — Section 2(i), 2(n), 2(o), 2(s), 2(t), 2(q), 2(r), 47
High Courts14 Oct 2022Disposed Of
Bajrang Dewangan Vs State Of Chhattisgarh
Chhattisgarh High Court · (2022) 10 CHH CK 0046
Constitution Of India, 1950 — Article 21
High Courts14 Oct 2022Allowed
J.R. Bhagat Vs State Of Chhattisgarh
Chhattisgarh High Court · (2022) 10 CHH CK 0017
Constitution Of India, 1950 — Article 226Chhattisgarh Civil Services (Pension) Rules, 1976 — Rule 9(4)Bihar Pension Rules, 1950 — Rule 43(b)
High Courts13 Oct 2022Dismissed
Arjun Lal Gupta Vs State Of Chhattisgarh
Chhattisgarh High Court · (2022) 10 CHH CK 0013
High Courts12 Oct 2022Disposed Of
N.R. Ispat And Power Private Limited Vs State Of Chhattisgarh
Chhattisgarh High Court · (2022) 10 CHH CK 0019
High Courts12 Oct 2022Allowed
Laxman Muchaki Vs State Of Chhattisgarh
Chhattisgarh High Court · (2022) 10 CHH CK 0011
Indian Penal Code, 1860 — Section 34, 300, 302, 304I, 304II, 323Code Of Criminal Procedure, 1973 — Section 374(2)
High Courts12 Oct 2022Dismissed
Anil Singh Thakur Vs State Of Chhattisgarh
Chhattisgarh High Court · (2022) 10 CHH CK 0010
Indian Penal Code, 1860 — Section 34, 366, 376Protection of Children from Sexual Offences Act, 2012 — Section 4, 6
High Courts12 Oct 2022Partly Allowed
Poonam Sinha Vs Bashant Sinha
Chhattisgarh High Court · (2022) 10 CHH CK 0009
Code Of Civil Procedure, 1908 — Section 151, Order 18 Rule 4, Order 18 Rule 17, Order 18 Rule 17AHindu Marriage Act, 1955 — Section 24