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Chhattisgarh High Court judgments, 2022

888 judgments · page 7 of 45

High Courts15 Nov 2022Allowed

Union Of India Vs Raasbihari Pandey

Chhattisgarh High Court · (2022) 11 CHH CK 0051

Railway Protection Force Rules, 1987 — Section 146, 146.1, 146.2, 146.2(i), 146.4, 146.8, 147, 147(ix), 153Chhattisgarh High Court (Appeal to the Division Bench) Act, 2006 — Section 2(1)Railway Protection Force Act, 1957 — Section 9, 15, 17, 21
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High Courts15 Nov 2022Allowed

XYZ (Minor) Vs State Of Chhattisgarh

Chhattisgarh High Court · (2022) 11 CHH CK 0049

Juvenile Justice (Care and Protection of Children) Act, 2015 — Section 12, 102Indian Penal Code, 1860 — Section 363, 366, 376, 379Protection of Children from Sexual Offences Act, 2012 — Section 4, 6
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High Courts11 Nov 2022Allowed

Malay Jain Vs High Court Of Chhattisgarh

Chhattisgarh High Court · (2022) 11 CHH CK 0030

Constitution Of India, 1950 — Article 14, 32, 136, 217, 217(2)(a), 226, 233, 233(2), 234, 235, 236, 236(a), 236(b), 309Chhattisgarh Labour Judicial Service (Recruitment and Conditions of Service) Rules, 2015 — Rule 6(1), 6(2)(b), 6(3), 12, 13, 14, 15Chhattisgarh Higher Judicial Service (Recruitment and Conditions of Service) Rules, 2006 — Rule 2(1)(a), 3, 4, 5
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High Courts10 Nov 2022Allowed

Beer Singh Vs Pratap Singh

Chhattisgarh High Court · (2022) 11 CHH CK 0038

Constitution Of India, 1950 — Article 366(25)Code Of Civil Procedure, 1908 — Section 96, Order 18 Rule 4Hindu Succession Act, 1956 — Section 2(2), 14
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High Courts10 Nov 2022Allowed

Jeevan Vs Jainbai (Died)

Chhattisgarh High Court · (2022) 11 CHH CK 0037

Constitution Of India, 1950 — Article 226, 227Code Of Civil Procedure, 1908 — Section 114, 151, Order 47 Rule 1Chhattisgarh Land Revenue Code, 1959 — Section 47, 51, 51(2), 52(2), 165(6), 170, 170B
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High Courts10 Nov 2022Dismissed

Pardesi Ram Vs State Of Chhattisgarh

Chhattisgarh High Court · (2022) 11 CHH CK 0035

Scheduled Castes and Scheduled Tribes (Prevention of Atrocities) Act, 1989 — Section 3(1)(x)Indian Penal Code, 1860 — Section 34, 294, 323, 506Code Of Criminal Procedure, 1973 — Section 313
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High Courts10 Nov 2022Dismissed

Santosh Banjare Vs State Of Chhattisgarh

Chhattisgarh High Court · (2022) 11 CHH CK 0034

Code Of Criminal Procedure, 1973 — Section 313Indian Penal Code, 1860 — Section 363, 366, 366A, 376, 493Protection of Children from Sexual Offences Act, 2012 — Section 4, 6
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High Courts10 Nov 2022Allowed

Ram-Awatar Vs State Of MP

Chhattisgarh High Court · (2022) 11 CHH CK 0033

Code Of Criminal Procedure, 1973 — Section 161Indian Penal Code, 1860 — Section 107, 306, 498A
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High Courts09 Nov 2022Allowed

Amit Singh Vs State Of Chhattisgarh

Chhattisgarh High Court · (2022) 11 CHH CK 0015

Code Of Criminal Procedure, 1973 — Section 154, 161, 313, 374(2), 437AIndian Penal Code, 1860 — Section 147, 148, 149, 302, 324Evidence Act, 1872 — Section 9, 134
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High Courts07 Nov 2022Allowed

Juvenile Vs State Of Chhattisgarh

Chhattisgarh High Court · (2022) 11 CHH CK 0022

Juvenile Justice (Care and Protection of Children) Act, 2015 — Section 12, 102Indian Penal Code, 1860 — Section 302
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