High Courts28 Nov 2022Allowed
Narayan Sahu @ Narayan Teli Vs State Of Chhattisgarh
Chhattisgarh High Court · (2022) 11 CHH CK 0079
Code Of Criminal Procedure, 1973 — Section 451Narcotic Drugs and Psychotropic Substances Act, 1985 — Section 60
COURT ARCHIVE
Chhattisgarh High Court judgments, 2022
888 judgments · page 5 of 45
High Courts25 Nov 2022Partly Allowed
Suraj Yadav @ Golu Vs State Of Chhattisgarh
Chhattisgarh High Court · (2022) 11 CHH CK 0092
Code Of Criminal Procedure, 1973 — Section 313Indian Penal Code, 1860 — Section 376, 376(2)(i), 450, 511
High Courts25 Nov 2022Allowed
Kamlu Mangu Vs State Of Chhattisgarh
Chhattisgarh High Court · (2022) 11 CHH CK 0091
Code Of Criminal Procedure, 1973 — Section 161, 313, 374(2)Indian Penal Code, 1860 — Section 302Evidence Act, 1872 — Section 6
High Courts25 Nov 2022Allowed
Kamleshwar Ram Vs State Of Chhattisgarh
Chhattisgarh High Court · (2022) 11 CHH CK 0090
Code Of Criminal Procedure, 1973 — Section 374(2)Indian Penal Code, 1860 — Section 34, 300, 302, 304I, 304II, 449, 450
High Courts25 Nov 2022Disposed Of
State Of Chhattisgarh Vs Rakesh Chandrakar
Chhattisgarh High Court · (2022) 11 CHH CK 0089
Code Of Criminal Procedure, 1973 — Section 173(8)Indian Penal Code, 1860 — Section 201, 302, 376, 380, 450Scheduled Caste and Scheduled Tribe (Prevention of Atrocities) Act, 1989 — Section 3(1)(xii), 3(2)(v)
High Courts25 Nov 2022Partly Allowed
Ram Agariya Vs State Of Chhattisgarh
Chhattisgarh High Court · (2022) 11 CHH CK 0088
Code Of Criminal Procedure, 1973 — Section 313Indian Penal Code, 1860 — Section 354
High Courts25 Nov 2022Dismissed
Krishna Kumar Nayar Vs Dadu Ram
Chhattisgarh High Court · (2022) 11 CHH CK 0078
Code Of Civil Procedure, 1908 — Order 16 Rule 3
High Courts25 Nov 2022Dismissed
Xavier Ekka Vs Vinita Minj
Chhattisgarh High Court · (2022) 11 CHH CK 0077
Code Of Criminal Procedure, 1973 — Section 125
High Courts24 Nov 2022Allowed
Rakesh Tandan Vs State Of Chhattisgarh
Chhattisgarh High Court · (2022) 11 CHH CK 0076
Code Of Criminal Procedure, 1973 — Section 439Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 20B, 37
High Courts24 Nov 2022Allowed/Dismissed
Saraswati Yadu Vs State Of Chhattisgarh
Chhattisgarh High Court · (2022) 11 CHH CK 0075
Code Of Criminal Procedure, 1973 — Section 161, 374(2)Indian Penal Code, 1860 — Section 34, 302
High Courts24 Nov 2022Disposed Of
Bharat Lal Vs Chhattisgarh Vyavasayik Pariksha Mandal (CGVYAPAM)
Chhattisgarh High Court · (2022) 11 CHH CK 0074
High Courts24 Nov 2022Disposed Of
Pramila Mali Vs Chhattisgarh Vyavasayik Pariksha Mandal (CGVYAPAM)
Chhattisgarh High Court · (2022) 11 CHH CK 0073
High Courts24 Nov 2022Dismissed
Sameer Talloo Vs State Of Chhattisgarh
Chhattisgarh High Court · (2022) 11 CHH CK 0072
High Courts23 Nov 2022Allowed
Rahul Choudhari @ Golu Vs State Of Chhattisgarh
Chhattisgarh High Court · (2022) 11 CHH CK 0066
Indian Penal Code, 1860 — Section 342, 395, 397, 405Arms Act, 1959 — Section 25, 27Lok Sampatti Niwaran Adhiniyam, 1984 — Section 3
High Courts23 Nov 2022Allowed
Sarvesh Kumar Vs State Of Chhattisgarh
Chhattisgarh High Court · (2022) 11 CHH CK 0065
Code Of Criminal Procedure, 1973 — Section 439Narcotic Drugs and Psychotropic Substances Act, 1985 — Section 20B
High Courts23 Nov 2022Allowed
Sharad Kumar Sahu Vs State Of Chhattisgarh
Chhattisgarh High Court · (2022) 11 CHH CK 0064
Code Of Criminal Procedure, 1973 — Section 161, 374(2)Indian Penal Code, 1860 — Section 300, 302, 304I, 304II, 307
High Courts23 Nov 2022Disposed Of
Shoba Sonwani Vs State Of Chhattisgarh
Chhattisgarh High Court · (2022) 11 CHH CK 0063
High Courts23 Nov 2022Dismissed
Mohammad Suberati Vs Tillumal @ Sanjay Mohnati
Chhattisgarh High Court · (2022) 11 CHH CK 0062
Constitution Of India, 1950 — Article 226Limitation Act, 1963 — Article 54Code Of Civil Procedure, 1908 — Section 96, 100(4), 151, Order 29, Order 39 Rule 1, Order 39 Rule 2, Order 18 Rule 4, Order 1 Rule 10
High Courts22 Nov 2022Disposed Of
Rameshwari Verma @ Khushbu Vs Pradeep Kumar Verma
Chhattisgarh High Court · (2022) 11 CHH CK 0071
Code Of Civil Procedure, 1908 — Order 6 Rule 17
High Courts22 Nov 2022Dismissed
Rajendra Shukla Vs State Of Chhattisgarh
Chhattisgarh High Court · (2022) 11 CHH CK 0070