High Courts26 Apr 2016Dismissed
Surendra Vs State of Chhattisgarh
Chhattisgarh High Court · (2016) 3 CGLJ 564 : (2016) CriLJ 3431
COURT ARCHIVE
Chhattisgarh High Court judgments, 2016
430 judgments · page 15 of 22
High Courts21 Apr 2016Dismissed
Anil Kumar Dhurandhar Vs Satish Jain
Chhattisgarh High Court · (2016) 3 CivilLJ 185
Civil Procedure Code, 1908 (CPC) - Order 39 Rule 1, Order 39 Rule 2, Order 43 Rule 1 (e), Order 7 Rule 11Constitution of India, 1950 - Article 227
High Courts20 Apr 2016Disposed Off
Gopal Krishna Agrawal Vs Commissioner of C. Ex. & Cus., Raipur
Chhattisgarh High Court · (2016) 340 ELT 463
High Courts20 Apr 2016Dismissed
Amita Kujur Vs State of Chhattisgarh
Chhattisgarh High Court · (2016) 168 AIC 373 : (2016) 3 CivilLJ 888
Medical Termination of Pregnancy Act, 1971 - Section 3(2)
High Courts20 Apr 2016Dismissed
Jiwan Lal alias Bahadur Dhruw Vs State of Chhattisgarh
Chhattisgarh High Court · (2016) 3 CGLJ 508 : (2016) CriLJ 2809
Penal Code, 1860 (IPC) - Section 376(1)
High Courts18 Apr 2016Dismissed
Manoj Sharma Vs The State of C.G. and Others
Chhattisgarh High Court · (2016) 2 CLR 800 : (2016) 150 FLR 265 : (2016) LIC 2506
Constitution of India, 1950 - Article 311(2)Penal Code, 1860 (IPC) - Section 376
High Courts18 Apr 2016Allowed
Tokeshwari Bai & Ors. Vs Smt. Parvati Choudhary & Ors.
Chhattisgarh High Court · (2016) AIRCC 2005
Civil Procedure Code, 1908 (CPC) - Order 6 Rule 17, Order 8 Rule 6AConstitution of India, 1950 - Article 226
High Courts18 Apr 2016Partly Allowed
Santosh Marar Vs State of Chhattisgarh
Chhattisgarh High Court · (2016) 3 CGLJ 424 : (2016) CriLJ 2811 : (2016) 3 DMC 435
Evidence Act, 1872 - Section 3Penal Code, 1860 (IPC) - Section 304B
High Courts18 Apr 2016Dismissed
Manilal Patel Vs State of Chhattisgarh
Chhattisgarh High Court · (2016) AIR(Chhattisgarh) 123
High Courts13 Apr 2016Allowed
Smt. Santoshi Bai Vs State of Chhattisgarh
Chhattisgarh High Court · (2016) CriLJ 3085 : (2016) 4 Crimes 57
High Courts13 Apr 2016Dismissed
S.N.R. Netam Vs State of Chhattisgarh
Chhattisgarh High Court · (2016) 3 CGLJ 45 : (2016) 150 FLR 453
High Courts13 Apr 2016Dismissed
Mainu Ram Vs State of Chhattisgarh
Chhattisgarh High Court · (2016) CriLJ 2958
Penal Code, 1860 (IPC) - Section 302
High Courts13 Apr 2016Dismissed
Renu Sharma Vs State of Chhattisgarh and Others
Chhattisgarh High Court · (2016) AIR(Chhattisgarh) 91 : (2016) 3 SCT 631
Constitution of India, 1950 — Article 226
High Courts12 Apr 2016Dismissed
Vashishtha Narayan Jha and Others Vs State of Chhattisgarh and Others
Chhattisgarh High Court · (2016) 04 CHH CK 0038
Chhattisgarh Land Revenue Code, 1959 - Section 248Chhattisgarh Municipal Act, 1961 - Section 323
High Courts11 Apr 2016Dismissed
Mahabir Agrawal Vs Manoj Kumar Sawariya and others
Chhattisgarh High Court · (2016) AIRCC 1585
Madhya Pradesh/Chhattisgarh Accommodation Control Act, 1961 - Section 12(1)(f), 12(f)(1), 2(b)
High Courts11 Apr 2016Dismissed
Naresh, Son of Budheram Yadav Vs State of Chhattisgarh
Chhattisgarh High Court · (2016) CriLJ 3088
High Courts11 Apr 2016Disposed Off
Sunderlal Patel and Others Vs The High Court of Chhattisgarh and Others
Chhattisgarh High Court · (2016) 3 CGLJ 308 : (2017) CriLJ 2667 : (2016) 2 Crimes 165
Constitution of India, 1950 - Article 21, Article 226, Article 235, Article 32Criminal Procedure Code, 1973 (CrPC) - Section 374(2), Section 425Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) - Section 20(b)(i)(ii) (B), S
High Courts08 Apr 2016Partly Allowed
Government of Madhya Pradesh Vs Smt. Kachra Bai
Chhattisgarh High Court · (2016) 3 CLR 751 : (2016) 150 FLR 264 : (2016) LabLR 924
Constitution of India, 1950 - Article 226
High Courts07 Apr 2016Dismissed
Jai Prakash Dubey Vs State of Chhattisgarh
Chhattisgarh High Court · (2016) 3 CGLJ 408 : (2016) CriLJ 3382
High Courts06 Apr 2016Dismissed
Bansilal Patel Vs State of Chhattisgarh
Chhattisgarh High Court · (2016) 3 CGLJ 39 : (2016) CriLJ 2733
Penal Code, 1860 (IPC) - Section 376