High Courts07 Jun 2016Disposed Off
Kaliram Vs State of Chhattisgarh
Chhattisgarh High Court · (2016) AIRCC 2754
Constitution of India, 1950 — Article 226
COURT ARCHIVE
Chhattisgarh High Court judgments, 2016
430 judgments · page 13 of 22
High Courts06 Jun 2016Dismissed
Vijay Soni Vs Ashish Matreja
Chhattisgarh High Court · (2016) 4 CivilLJ 18
Civil Procedure Code, 1908 (CPC) - Order 39 Rule 1, Order 39 Rule 2
High Courts16 May 2016Dismissed
Basant Pandey Vs Nandani Pandey
Chhattisgarh High Court · (2016) 3 CivilLJ 182
Family Courts Act, 1984 - Section 19Hindu Marriage Act, 1955 - Section 13(1)(i-a)
High Courts13 May 2016Dismissed
Padman Vs State of Chhattisgarh
Chhattisgarh High Court · (2016) 164 AIC 563
High Courts13 May 2016Disposed Off
Smt. Pushpa Gendare Vs State of Chhattisgarh
Chhattisgarh High Court · (2016) AIR(Chhattisgarh) 134
High Courts12 May 2016Allowed
Kamal Prasad Patade Vs State of Chhattisgarh
Chhattisgarh High Court · (2016) ALLMRCri 606 : (2016) 4 CGLJ 209 : (2016) CriLJ 3759 : (2017) 1 JCC 312 : (2016) 4 RCRCriminal 629
Protection of Children from Sexual Offences Act, 2012 — Section 19(1), 21(2)
High Courts12 May 2016Disposed Off
Panku son of Sukhlal Halba Vs Manbha Bai D/o Sukhlal
Chhattisgarh High Court · (2016) AIRCC 2306 : (2016) 4 CivCC 305
Civil Procedure Code, 1908 (CPC) — Section 100
High Courts12 May 2016Dismissed
Smt. Meera Tamrakar Vs Lakhan Lal
Chhattisgarh High Court · (2016) AIRCC 2041
High Courts12 May 2016Allowed
Ramakant Gupta Vs The State of Chhattisgarh
Chhattisgarh High Court · (2016) 164 AIC 557 : (2016) 4 CGLJ 192 : (2016) CriLJ 3386 : (2017) 1 Crimes 212 : (2016) 4 RCRCriminal 781
High Courts12 May 2016Allowed
Gulabchand Vs Narottam
Chhattisgarh High Court · (2016) 3 CivilLJ 513
Civil Procedure Code, 1908 (CPC) - Order 7 Rule 11(e), Section 152Constitution of India, 1950 - Article 227
High Courts11 May 2016Allowed
Vashishth Singh Vs Smt. Nisha Singh
Chhattisgarh High Court · (2016) 4 CivilLJ 80
Family Courts Act, 1984 - Section 19Hindu Marriage Act, 1955 - Section 13, Section 13B
High Courts11 May 2016Allowed
Simplex Castings Limited Vs Pragatisheel Engineering Shramik Sangh
Chhattisgarh High Court · (2016) LIC 2628
Chhattisgarh Industrial Relations Rules, 1961 - Rule 60Industrial Disputes Act, 1947 - Section 10, 11AMadhya Pradesh Industrial Relations Act, 1960 - Section 27
High Courts10 May 2016Allowed
Faguram Vs State of Chhattisgarh
Chhattisgarh High Court · (2017) 172 AIC 593
Penal Code, 1860 (IPC) - Section 302
High Courts09 May 2016Allowed
Sudha Girish Pandey Vs Dhanku Yadav
Chhattisgarh High Court · (2016) AIRCC 2209
High Courts09 May 2016Dismissed
Amarlal Bharti Vs State of Chhattisgarh
Chhattisgarh High Court · (2016) CriLJ 3391
High Courts06 May 2016Partly Allowed
Suraj @ Chotu Chouhan Vs State of Chhattisgarh
Chhattisgarh High Court · (2016) CriLJ 3841
Penal Code, 1860 (IPC) — Section 307, 326
High Courts06 May 2016Allowed
Panchram Rathiya Vs State of Chhattisgarh
Chhattisgarh High Court · (2016) CriLJ 4083
Penal Code, 1860 (IPC) — Section 302
High Courts06 May 2016Dismissed
Lalchand Vs State of Chhattisgarh
Chhattisgarh High Court · (2016) 4 CGLJ 137 : (2016) CriLJ 2753
Evidence Act, 1872 - Section 3Penal Code, 1860 (IPC) - Section 304, 96
High Courts05 May 2016Allowed
Jitendar Singh Vs State of Chhattisgarh
Chhattisgarh High Court · (2016) CriLJ 3435
High Courts05 May 2016Allowed
Sangeeta Sarthi Vs Dhananjay Sarthi
Chhattisgarh High Court · (2016) 4 CGLJ 365 : (2016) 4 CivilLJ 415 : (2016) CriLJ 4443
Criminal Procedure Code, 1973 (CrPC) — Section 127