High Courts06 Jan 2016Allowed
Shatrughan Lal Sahu Vs State of Chhattisgarh and Others
Chhattisgarh High Court · (2016) 148 FLR 1011 : (2016) LabLR 469
Industrial Disputes Act, 1947 - Section 2(ra), Section 25-B, Section 25-F
COURT ARCHIVE
Chhattisgarh High Court judgments, 2016
430 judgments · page 22 of 22
High Courts06 Jan 2016Allowed
Parmanand Vs Bitawan Bai
Chhattisgarh High Court · (2016) 2 CGLJ 275 : (2016) 3 CivilLJ 159
Civil Procedure Code, 1908 (CPC) - Order 39 Rule 1ASpecific Relief Act, 1963 - Section 38
High Courts05 Jan 2016Dismissed
Rana Ghosh Vs Khem Singh Dewangan and Others
Chhattisgarh High Court · (2016) AIR(Chhattisgarh) 81 : (2016) 2 CGLJ 99
Chhattigarh Municipal Corporation Act, 1956 — Section 441Limitation Act, 1963 — Section 5
High Courts04 Jan 2016Dismissed
M.L. Dewangan Vs State of Chhattisgarh and Others
Chhattisgarh High Court · (2016) 01 CHH CK 0022
Constitution of India, 1950 - Article 226Madhya Pradesh Co-operative Societies Act, 1960 - Section 55(1)
High Courts04 Jan 2016Dismissed
Saroj Gupta Vs State of Chhattisgarh
Chhattisgarh High Court · (2016) 3 CriCC 853 : (2016) CriLJ 2979
High Courts04 Jan 2016Dismissed
Dalli alias Dalgeet Singh Vs State of Chhattisgarh
Chhattisgarh High Court · (2016) 2 CGLJ 365 : (2016) CriLJ 1851
Penal Code, 1860 (IPC) — Section 300, 84
High Courts04 Jan 2016Dismissed
S.R.B. Krishna, S/o Late S.S. Rao, aged about 52 years, R/o Near Jain Mandir, G.E. Road, Charoda, (PO & PS), Bhilai, Durg Dist., CG State. PIN 490025 Vs Union of India, through General Manager and others
Chhattisgarh High Court · (2016) 2 CGLJ 128 : (2016) LIC 1292
High Courts04 Jan 2016Partly Allowed
Sunshine Caterers Pvt. Ltd. Vs Employees Provident Fund Appellate Tribunal, Ministry of Labour and Employment, Government of India and Others
Chhattisgarh High Court · (2016) 1 CLR 811 : (2016) 149 FLR 557 : (2016) LIC 2064
Constitution of India, 1950 - Article 226, Article 227Employees Provident Funds Family Pension Fund and Deposit-linked Insurance Fund Act, 1952 - Section 1(3), Section 16, Section 2(b), Section 2(f), Section 6, Section 7A, Section 7A(2), Sect
High Courts04 Jan 2016Dismissed
The General Manager, UCO Bank and Others Vs Jitendra Kumar Shrivastava
Chhattisgarh High Court · (2016) 2 CGLJ 351 : (2016) 2 CLR 289 : (2016) 148 FLR 1016 : (2016) LabLR 465 : (2016) LIC 770 : (2016) 2 LLN 654
Constitution of India, 1950 - Article 226Criminal Procedure Code, 1973 (CrPC) - Section 2(n)General Clauses Act, 1897 - Section 3(38)
High Courts02 Jan 2016Dismissed
Diwakar Mullick Vs Ganga Khandelwal and Others
Chhattisgarh High Court · (2016) AIR(Chhattisgarh) 53 : (2016) 2 CGLJ 241 : (2016) 3 CivilLJ 604
Civil Procedure Code, 1908 (CPC) - Order 6 Rule 3, Section 96Evidence Act, 1872 - Section 101, Section 103Specific Relief Act, 1963 - Section 16, Section 16(c), Section 20, Section 20(2)