High Courts04 Feb 2016Dismissed
Smt. Sangita Tiwari Vs Digambarnath Pandey
Chhattisgarh High Court · (2016) 2 CGLJ 191
Criminal Procedure Code, 1973 (CrPC) - Section 482Protection of Women From Domestic Violence Act, 2005 - Section 23, Section 27
COURT ARCHIVE
Chhattisgarh High Court judgments, 2016
430 judgments · page 20 of 22
High Courts04 Feb 2016Dismissed
Himanshu Namdeo Vs Dena Bank
Chhattisgarh High Court · (2017) 1 CGLJ 22
High Courts04 Feb 2016Dismissed
Hori Lal Yadav, aged about 42 years, S/o Agnu Yadav, S/o Village Balpur Naharpara, P.S. Champa, Distt. Janjgir-Champa (CG) - Appellant @HASH State of Chhattisgarh, Through P.S. Champa, Distt. Janjgir-Champa(C.G.)
Chhattisgarh High Court · (2016) 167 AIC 665 : (2016) 2 CGLJ 263
High Courts03 Feb 2016Allowed
Ravi Baghel Vs State of Chhattisgarh
Chhattisgarh High Court · (2016) 2 CGLJ 286
Penal Code, 1860 (IPC) - Section 323, Section 325, Section 376, Section 450
High Courts03 Feb 2016Dismissed
Vireshwar Prasad Mire Vs State of Chhattisgarh and Others
Chhattisgarh High Court · (2016) 02 CHH CK 0022
Constitution of India, 1950 - Article 14, Article 16, Article 226, Article 234, Article 309
High Courts02 Feb 2016Disposed Off
Ashok Vs State of Chhattisgarh
Chhattisgarh High Court · (2016) 2 CGLJ 227
Penal Code, 1860 (IPC) - Section 302
High Courts02 Feb 2016Allowed
Pashuram and Others Vs State of Chhattisgarh
Chhattisgarh High Court · (2016) 2 CGLJ 160 : (2016) CriLJ 2250
Penal Code, 1860 (IPC) — Section 302
High Courts01 Feb 2016Dismissed
Steel Authority of India Ltd Vs State Industrial Court, Raipur (CG) and Others
Chhattisgarh High Court · (2016) 2 CGLJ 448 : (2016) LIC 1991
Chhattisgarh Industrial Relations Act, 1960 — Section 64A, 67
High Courts01 Feb 2016Dismissed
Lalit Shukla Vs Sonraj Golcha and another
Chhattisgarh High Court · (2016) 160 AIC 642 : (2016) 2 CivilLJ 678
Civil Procedure Code, 1908 (CPC) — Order 12 Rule 6, 100
High Courts29 Jan 2016Dismissed
Laluram Vs State of Chhattisgarh
Chhattisgarh High Court · (2016) 2 CGLJ 172 : (2016) CriLJ 2982
High Courts28 Jan 2016Dismissed
Santosh Kumar Nishad Vs State of Chhattisgarh
Chhattisgarh High Court · (2017) AIRCC 206
Chhattisgarh (Election Petitions, Corrupt Practice and Disqualification for Membership) Rules, 1995 - Rule 11Chhattisgarh Panchayat Raj Adhiniyam, 1993 - Section 122Civil Procedure Code, 1908 (CPC) - Order 14 Rule 1
High Courts27 Jan 2016Disposed Off
Govind Ram Verma Vs State of Chhattisgarh
Chhattisgarh High Court · (2016) 2 CGLJ 271
Penal Code, 1860 (IPC) - Section 186, Section 294, Section 506BScheduled Castes and the Scheduled Tribes (Prevention of Atrocities) Act, 1989 - Section 3(1)(x)
High Courts27 Jan 2016Partly Allowed
Bajrang Agrawal Vs Smt. Sudha Jain
Chhattisgarh High Court · (2016) 159 AIC 804
Madhya Pradesh/Chhattisgarh Accommodation Control Act, 1961 — Section 12 (7)
High Courts22 Jan 2016Disposed Off
Avinash Developers Private Limited Vs State of Chhattisgarh
Chhattisgarh High Court · (2016) 2 CGLJ 381
Constitution of India, 1950 - Article 226
High Courts21 Jan 2016Disposed Off
Sadhna Bai Vs State of Chhattisgarh and Others
Chhattisgarh High Court · (2016) AIRCC 857 : (2016) 4 CGLJ 55
Constitution of India, 1950 - Article 14, Article 15, Article 16, Article 162, Article 21, Article 243(d), Article 243(t)Criminal Procedure Code, 1973 (CrPC) - Section 125
High Courts20 Jan 2016Allowed
Udaya Economics Housing and Construction Limited Vs Bhula Bai @ Bhagwati Thakur and Others
Chhattisgarh High Court · (2016) 161 AIC 517
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 23, Order 41 Rule 23-A, Order 41 Rule 25, Order 41 Rule 27
High Courts19 Jan 2016Dismissed
Lain Das Vs State of Chhattisgarh and others
Chhattisgarh High Court · (2016) AIR(Chhattisgarh) 100 : (2016) 2 CGLJ 111
Constitution of India, 1950 - Article 226Madhya Pradesh Panchayat Raj Adhiniyam, 1993 - Section 122
High Courts19 Jan 2016Disposed Off
Dabar Singh Vs Dr. Narayan Prasad Kashyap
Chhattisgarh High Court · (2017) AIRCC 1458
Civil Procedure Code, 1908 (CPC) - Order 8 Rule 1, Order 8 Rule 10, Section 151Constitution of India, 1950 - Article 226
High Courts18 Jan 2016Dismissed
Badri Prasad Garhewal Vs Mohan Suryawanshi
Chhattisgarh High Court · (2016) 2 CGLJ 318
Criminal Procedure Code, 1973 (CrPC) - Section 397, Section 401Penal Code, 1860 (IPC) - Section 147, Section 148, Section 149, Section 149, Section 149, Section 302, Section 323, Section 452
High Courts18 Jan 2016Dismissed
Laxmi Narayan Verma Vs South Eastern Coalfield Ltd. and Others
Chhattisgarh High Court · (2016) 149 FLR 551 : (2016) 1 LLN 360