High Courts05 May 2016Dismissed
Gyanchand Jain Vs Narendrasingh Rajput & Anr.
Chhattisgarh High Court · (2016) 164 AIC 574 : (2016) AIRCC 1923
Madhya Pradesh/Chhattisgarh Accommodation Control Act, 1961 - Section 12(1)(a), 12(1)(d), 12(1)(h)
COURT ARCHIVE
Chhattisgarh High Court judgments, 2016
430 judgments · page 14 of 22
High Courts05 May 2016Partly Allowed
Goutam Vs State of Chhattisgarh
Chhattisgarh High Court · (2016) CriLJ 2724
Evidence Act, 1872 - Section 9Penal Code, 1860 (IPC) - Section 323, 376(1)
High Courts05 May 2016Allowed
Kartik Ram Vs State of Chhattisgarh
Chhattisgarh High Court · (2016) CriLJ 2749
Penal Code, 1860 (IPC) - Section 300
High Courts04 May 2016Dismissed
Mohammad Akbar Vs Ashok Sahu and others
Chhattisgarh High Court · (2016) AIRCC 1665
Evidence Act, 1872 - Section 65B(2)Representation of the People Act, 1951 - Section 123(6), 86
High Courts04 May 2016Dismissed
Sunil Dewangan Vs State of Madhya Pradesh
Chhattisgarh High Court · (2016) 164 AIC 566 : (2016) 4 CGLJ 76
High Courts03 May 2016Dismissed
National Insurance Company Ltd., Bilaspur Vs Kashi Das alias Mohan Das
Chhattisgarh High Court · (2016) 4 CivilLJ 370
Motor Vehicles Act, 1988 - Section 147, Section 149, Section 168
High Courts03 May 2016Partly Allowed
Manmit Kumar Thawait Vs State of Chhattisgarh and Others
Chhattisgarh High Court · (2016) AIR(Chhattisgarh) 104
Chhattisgarh Medical Colleges Admission to Post-Graduate Entrance Act, 2002 - Section 4(2)Constitution of India, 1950 - Article 226
High Courts03 May 2016Disposed Off
Jahuran Bibi Vs Aabid Khan
Chhattisgarh High Court · (2016) 3 CivilLJ 180
High Courts03 May 2016Partly Allowed
Chhattoo Ram Vs State of Chhattisgarh
Chhattisgarh High Court · (2016) CriLJ 2843
Penal Code, 1860 (IPC) - Section 100, 302
High Courts03 May 2016Allowed
Suryakant Naidu Vs Amit Kumar
Chhattisgarh High Court · (2016) AIR(Chhattisgarh) 126 : (2017) 1 CivCC 222 : (2016) 3 KLT 123
High Courts02 May 2016Partly Allowed
Girdhari Sahu Vs State of Chhattisgarh
Chhattisgarh High Court · (2016) CriLJ 3436 : (2016) 3 Crimes 645
High Courts29 Apr 2016Dismissed
Dr. Avinash Samal Vs State of Chhattisgarh
Chhattisgarh High Court · (2016) LIC 2496
Constitution of India, 1950 - Article 226Hidaytullah National University of Law Chhattisgarh Act, 2003 - Section 8(3)
High Courts29 Apr 2016Allowed
Aaisha Uttarwar Vs State of Chhattisgarh
Chhattisgarh High Court · (2016) 164 AIC 552 : (2016) 163 AIC 662 : (2016) 3 CGLJ 434
Criminal Procedure Code, 1973 (CrPC) - Section 156(1), 170Penal Code, 1860 (IPC) - Section 498, 498A
High Courts29 Apr 2016Dismissed
Nasibuddin Vs State of Chhattisgarh
Chhattisgarh High Court · (2016) CriLJ 3395
High Courts29 Apr 2016Allowed
Dev Shankar Vs The State of Madhya Pradesh
Chhattisgarh High Court · (2016) 4 CGLJ 133 : (2016) CriLJ 3499 : (2016) 4 Crimes 61
High Courts29 Apr 2016Allowed
Surendra Gupta Vs State of Chhattisgarh
Chhattisgarh High Court · (2016) 4 CGLJ 253 : (2016) CriLJ 3433
High Courts28 Apr 2016Dismissed
Deepak Godwani Vs State of Chhattisgarh
Chhattisgarh High Court · (2016) 4 CGLJ 25 : (2016) CriLJ 3356
High Courts28 Apr 2016Partly Allowed
Anil Singh Chandel Vs State of Chhattisgarh
Chhattisgarh High Court · (2016) 3 CGLJ 584 : (2016) CriLJ 2835
Penal Code, 1860 (IPC) - Section 34, 364A
High Courts28 Apr 2016Dismissed
Deepak Vs State of Chhattisgarh
Chhattisgarh High Court · (2016) CriLJ 2850 : (2016) 3 DMC 177
Penal Code, 1860 (IPC) - Section 304B, 498A
High Courts27 Apr 2016Allowed
Shivam Dewangan Vs State of Chhattisgarh
Chhattisgarh High Court · (2016) CriLJ 2819
Criminal Procedure Code, 1973 (CrPC) - Section 439Penal Code, 1860 (IPC) - Section 323, 34, 376, 384, 506