High Courts08 Jul 2016Dismissed
Thaneshwar Vs Hemlal
Chhattisgarh High Court · (2016) AIR(Chhattisgarh) 168
Civil Procedure Code, 1908 (CPC) — Order 9 Rule 8, Order 9 Rule 8, Order 9 Rule 9, 11
COURT ARCHIVE
Chhattisgarh High Court judgments, 2016
430 judgments · page 12 of 22
High Courts08 Jul 2016Allowed
Gulshera Begum Vs Paluram S/o Manbodh Agharia
Chhattisgarh High Court · (2017) AIRCC 647
Civil Procedure Code, 1908 (CPC) - Order 8 Rule 6A
High Courts08 Jul 2016Allowed
Anand Kumar Sinha Vs Navin Kumar Sinha
Chhattisgarh High Court · (2017) AAC 717
Motor Vehicles Act, 1988 - Section 147, Section 166
High Courts05 Jul 2016Dismissed
Gaurav Sonkar Vs State of Chhattisgarh
Chhattisgarh High Court · (2017) 1 CriCC 827 : (2017) CriLJ 253
Criminal Procedure Code, 1973 (CrPC) - Section 233, Section 397, Section 401
High Courts05 Jul 2016Dismissed
State of Chhattisgarh Vs Dikha
Chhattisgarh High Court · (2016) AIRCC 2532 : (2016) 4 CivCC 487
Civil Procedure Code, 1908 (CPC) — Section 114Limitation Act, 1963 — Section 5
High Courts05 Jul 2016Dismissed
Vikas Bafna Vs Union of India
Chhattisgarh High Court · (2016) ACD 904 : (2017) 2 AICLR 162 : (2016) AIR(Chhattisgarh) 143 : (2017) 2 BC 465 : (2017) 1 NIJ 110 : (2017) 1 RCRCivil 510 : (2017) 1 RCRCriminal 322
Constitution of India, 1950 — Article 14Negotiable Instruments Act, 1881 (NI) — Section 142, 142A
High Courts01 Jul 2016Partly Allowed
Dipak Verma Vs Rashmi Verma
Chhattisgarh High Court · (2016) ALLMRCri 515
Criminal Procedure Code, 1973 (CrPC) — Section 125
High Courts28 Jun 2016Dismissed
Manharan Lal Jogiram Pathanwar - Appellant @HASH State of M.P.
Chhattisgarh High Court · (2016) CriLJ 4583
Penal Code, 1860 (IPC) - Section 148, Section 149, Section 302
High Courts27 Jun 2016Dismissed
Raj Kumari Badwani Vs Collector, Ex-Officio Chairman PCPNDT Act
Chhattisgarh High Court · (2016) 4 CGLJ 413 : (2016) CriLJ 4995 : (2017) 1 RCRCriminal 500
High Courts24 Jun 2016Allowed
The Nagar Palika Nigam, Bilaspur, through - its Commissioner, Nagar Palika Nigam, Bilaspur, Tahsil, Civil and Revenue District - Bilaspur Chhattisgarh - Petitioner/Non-applicant @HASH Ram Sahay Verma, aged about 48 years, son of Late Balaram Verma, R/o Vi
Chhattisgarh High Court · (2016) AIRCC 2715
High Courts24 Jun 2016Dismissed
Ramayan Sharma, S/o Late Shri Vishnu Sharma, aged about 64 years, R/o 118B Ruabandha Sector, HSCL Colony, Bhilai Tah and Distt. Durg (C.G.) - Applicant/Petitioner @HASH Smt. Sita Devi, W/o Late Pramod Kumar Sharma, Permanent Address-Qr. No.118 B, Ruabandh
Chhattisgarh High Court · (2016) AIRCC 2721 : (2016) 4 CGLJ 161
Civil Procedure Code, 1908 (CPC) - Order 7 Rule 11(a), Section 115, Section 2(2), Section 96
High Courts24 Jun 2016Partly Allowed
Oriental Insurance Company Limited Vs Smt. Sandhya Gayin
Chhattisgarh High Court · (2016) AAC 2411
Motor Vehicles Act, 1988 - Section 147, Section 149
High Courts23 Jun 2016Dismissed
Santosh Kumar Nishad Vs State of Chhattisgarh
Chhattisgarh High Court · (2016) AIR(Chhattisgarh) 164
Civil Procedure Code, 1908 (CPC) — Order 14 Rule 1Madhya Pradesh Panchayat Raj Act, 1993 — Section 95
High Courts17 Jun 2016Allowed
Hamshikha Mallick Vs Coal India Ltd. Kolkata
Chhattisgarh High Court · (2017) 1 CGLJ 129 : (2016) LIC 3944
Constitution of India, 1950 — Article 14, 16
High Courts17 Jun 2016Dismissed
Vinod Verma S/o Kailashchand Verma Vs Amit Gupta
Chhattisgarh High Court · (2016) CriLJ 3497
High Courts16 Jun 2016Dismissed
Smt. Mangtin w/o Bisram Aged About 52 Years R/o Anandpur, Tah. Balod, Distt. Durg C.G. - Applicants @HASH Ramkunwar W/o Sukhram Aged About 47 Years R/o Lal Bagicha, Dhamtari, Tah. and Distt. Dhamtari C.G. - Non-applicants
Chhattisgarh High Court · (2016) AIRCC 3122
Civil Procedure Code, 1908 (CPC) - Section 152
High Courts15 Jun 2016Dismissed
Smt. Pushpa Bai Vs Gaukaran
Chhattisgarh High Court · (2016) 4 CivilLJ 32
Civil Procedure Code, 1908 (CPC) - Section 100Hindu Marriage Act, 1955 - Section 11
High Courts15 Jun 2016Dismissed
Korbiha S/o Maniram, aged about 52 years - Appellants @HASH Sammelal S/o Moharsai, aged about 53 years, R/o village Keshla, Tahsil Pamgarh, Police Station Pamgarh, District Janjgir-Champa (C.G.)
Chhattisgarh High Court · (2016) AIRCC 3124
Civil Procedure Code, 1908 (CPC) - Order 26 Rule 10(2), Section 100
High Courts15 Jun 2016Dismissed
Yuvraj, S/o Late Sadhuram Kewat, aged about 29 years - Applicant @HASH Sonar, S/o Late Purru Kewat, aged about 71 years - Non-applicant
Chhattisgarh High Court · (2016) AIRCC 2677
Limitation Act, 1963 - Section 5
High Courts13 Jun 2016Disposed Off
Subas Muduli Vs State of Chhattisgarh
Chhattisgarh High Court · (2016) AIR(Chhattisgarh) 120