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Chhattisgarh High Court judgments, 2016

430 judgments · page 10 of 22

High Courts03 Aug 2016Dismissed

Anuradha Agrawal Vs State of Chhattisgarh

Chhattisgarh High Court · (2016) LIC 3202

Constitution of India, 1950 — Article 16Persons with Disabilities (Equal Opportunities, Protection of Rights and Full Participation) Act, 1995 — Section 3
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High Courts03 Aug 2016Dismissed

Ishwar Gupta (Dead) Through LRs (1) Vishnu Gupta, aged about 48 years, Private Service. (2) Pramod Gupta, aged about 43 years, Both S/o Iswar Gupta, R/o Sipat, Tehsil Sipat, District Bilaspur (C.G.) - Appellants @HASH State of Chhattisgarh, Through Collec

Chhattisgarh High Court · (2016) AIRCC 3137

Chhattisgarh Land Revenue Code, 1959 - Section 251Civil Procedure Code, 1908 (CPC) - Section 100Madhya Pradesh Abolition of Proprietary Rights (Estates, Mahals, Alienated Lands) Act, 1950 - Section 5(f)
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High Courts29 Jul 2016Dismissed

Guharam Vs Palton

Chhattisgarh High Court · (2016) 165 AIC 898 : (2016) AIRCC 2733

Civil Procedure Code, 1908 (CPC) — Section 100Specific Relief Act, 1963 — Section 6
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High Courts27 Jul 2016Dismissed

Jethmal Soni Vs Hariom Soni

Chhattisgarh High Court · (2016) AIR(Chhattisgarh) 197

Civil Procedure Code, 1908 (CPC) - Order 2 Rule 2, Order 9 Rule 9Madhya Pradesh/Chhattisgarh Accommodation Control Act, 1961 - Section 12(1)(a), Section 12(1)(e)
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High Courts25 Jul 2016Dismissed

Ramadhar Vs State of Chhattisgarh

Chhattisgarh High Court · (2016) CriLJ 5052

Dowry Prohibition Act, 1961 - Section 4Evidence Act, 1872 - Section 32Penal Code, 1860 (IPC) - Section 300, Section 498
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High Courts22 Jul 2016Allowed

Smt. Devika Joshi Vs Shri Deepak Joshi

Chhattisgarh High Court · (2017) 169 AIC 567 : (2016) AIRCC 3198 : (2017) 1 ECrC 692

Court Fees Act, 1870 - Section 7Family Courts Act, 1984 - Section 19(1), Section 7(1)(c)Hindu Marriage Act, 1955 - Section 20, Section 27
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