High Courts16 Aug 2016Dismissed
Om Prakash Darshan Vs State of Chhattisgarh
Chhattisgarh High Court · (2017) 1 CGLJ 3
Criminal Procedure Code, 1973 (CrPC) - Section 438
COURT ARCHIVE
Chhattisgarh High Court judgments, 2016
430 judgments · page 9 of 22
High Courts16 Aug 2016Partly Allowed
Gopal Singh, (son of Phool Singh Gond, aged about 20 years, R/o Village Sawadera, P.S. Shakti, District Janjgir-Champa, M.P. (Now C.G.) - Appellant @HASH State of M.P., (Now C.G.), Through the P.S. Saranggarh, District Raigarh, M.P. (Now C.G.) - Responden
Chhattisgarh High Court · (2017) 1 CGLJ 139 : (2016) CriLJ 4638
Penal Code, 1860 (IPC) - Section 307
High Courts12 Aug 2016Dismissed
South Eastern Coal Field Limited Vs Amar Engineering Works, A Proprietorship Firm
Chhattisgarh High Court · (2017) 1 CivilLJ 243
Civil Procedure Code, 1908 (CPC) - Order 30 Rule 10, Order 7 Rule 11 (b)Specific Relief Act, 1963 - Section 10, Section 7
High Courts12 Aug 2016Partly Allowed
Mirabai alias Kachra Bai (Aged about 44 years, W/o Dongar Ram, D/o Lakhan Kalar - Petitioner @HASH Dongar Ram (Aged about 59 years, S/o Panch Ram Nayak, Occupation Service (Forest Department), R/o Khairbana, Thana and Tahsil Chhuikhadan, at present residi
Chhattisgarh High Court · (2017) 1 CGLJ 122 : (2016) CriLJ 4754 : (2017) 1 DMC 759 : (2017) 2 RCRCivil 457 : (2017) 1 RCRCriminal 686
Criminal Procedure Code, 1973 (CrPC) - Section 125
High Courts12 Aug 2016Dismissed
Narmada Equipments Private Limited Vs State of Chhattisgarh
Chhattisgarh High Court · (2017) 1 CGLJ 146
Chhattisgarh Madhyastham Adhikaran Adhiniyam, 1983 - Section 7
High Courts12 Aug 2016Allowed
Gauhar Ali Vs Municipal Corporation
Chhattisgarh High Court · (2017) 1 CGLJ 77
High Courts12 Aug 2016Allowed
Pradeep Kumar Chandravanshi Vs Kundiabai
Chhattisgarh High Court · (2017) AAC 894
Motor Vehicles Act, 1988 - Section 147, Section 149, Section 166, Section 168, Section 173
High Courts11 Aug 2016Allowed
Chinta Ram Yadav Vs State of Madhya Pradesh
Chhattisgarh High Court · (2017) 1 CGLJ 95 : (2017) 1 CriCC 697 : (2017) CriLJ 61
Penal Code, 1860 (IPC) - Section 376, Section 506 (Part-II)
High Courts10 Aug 2016Partly Allowed
Mayaram Vishwakarma Vs State of Chhattisgarh.
Chhattisgarh High Court · (2017) CriLJ 63
Penal Code, 1860 (IPC) - Section 302
High Courts10 Aug 2016Allowed
Jaisingh Sahuram Gond Vs State of Chhattisgarh.
Chhattisgarh High Court · (2017) CriLJ 66
Penal Code, 1860 (IPC) - Section 201, Section 302
High Courts08 Aug 2016Dismissed
Kuleshwar Prasad Choure Vs State of Chhattisgarh
Chhattisgarh High Court · (2017) 1 CGLJ 38
High Courts05 Aug 2016Dismissed
Ruchwa Das Vs Mst. Gendi Bai
Chhattisgarh High Court · (2016) 4 CivilLJ 776
Civil Procedure Code, 1908 (CPC) - Section 100
High Courts05 Aug 2016Allowed
Ramdhan S/o Amoli Ram Caste Halba aged about 30 years Resident of village Karhibhadar Present R/o Chipra Tehsil Balod District Durg Chhattisgarh - Appellant @HASH Dev Kumar S/o Bhuwali Caste Nishad aged about 30 years Resident of Chadaini Bhata Rajhara Po
Chhattisgarh High Court · (2016) AAC 2259
Motor Vehicles Act, 1988 - Section 166
High Courts05 Aug 2016Disposed Off
Bajrang Lal Kedia S/o Late Shri Nathu Lal Kedia, Aged About 80 Years R/o Bhogahapara, Shivrinarayan, District Janjgir Champa Chhattisgarh - Petitioner @HASH State of Chhattisgarh Through The Secretary, Department Of Revenue, Mantralaya, Mahandi Bhawan, Na
Chhattisgarh High Court · (2016) AIRCC 3062
Land Acquisition Act, 1894 - Section 4, Section 6Right to Fair Compensation and Transparency in Land Acquisition, Rehabilitation and Resettlement Act, 2013 - Section 24(2)
High Courts05 Aug 2016Disposed Off
Dhaniram Vs Mohanlal Kenwat
Chhattisgarh High Court · (2016) 166 AIC 649 : (2016) 4 CivilLJ 742
Civil Procedure Code, 1908 (CPC) — Section 100Limitation Act, 1963 — Section 5
High Courts05 Aug 2016Dismissed
Gyan Ganga Education Academy through its Chairman, Village Narhada, Balauda Bazar Road, Post Narda, P.S. Vidhansabha Thana, Civil and Revenue District Raipur, Chhattisgarh - Appellant @HASH Smt. Suman Dheer, wife of Shri B.K. Dheer, aged about 70 years, r
Chhattisgarh High Court · (2016) 167 AIC 656 : (2017) AIRCC 1453
Civil Procedure Code, 1908 (CPC) - Order 14 Rule 2
High Courts05 Aug 2016Partly Allowed
National Insurance Company Limited, through Branch Manager, National Insurance Co. Ltd. Meenu Complex, Kosabadi Korba, Tahsil and District Korba (Chhattisgarh) - Appellant @HASH Virendra Kumar Singh Yadav @ Jagdish, aged about 32 years, S/o Shivshankar Ya
Chhattisgarh High Court · (2016) AAC 2279
Motor Vehicles Act, 1988 - Section 166
High Courts05 Aug 2016Disposed Off
Ashish Kumar Dubey Vs United India Insurance Co. Ltd.
Chhattisgarh High Court · (2017) AAC 513 : (2017) ACJ 939 : (2016) 166 AIC 652 : (2017) 1 CGLJ 160 : (2016) 4 TAC 866 : (2016) 2 TNMAC 634
Motor Vehicles Act, 1988 — Section 166, 173
High Courts05 Aug 2016Dismissed
The Oriental Insurance Company Limited Vs Sukhram Gond
Chhattisgarh High Court · (2017) AAC 814
Workmens Compensation Act, 1923 - Section 22
High Courts04 Aug 2016Allowed
Jagdish Vs Mukund Kumari
Chhattisgarh High Court · (2016) 166 AIC 657 : (2017) 1 CGLJ 9 : (2016) 4 CivilLJ 710
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 3A (1)Limitation Act, 1963 — Section 5