High Courts09 Sept 2016Disposed Off
Banshi Lal Vs Shakil Ahmad
Chhattisgarh High Court · (2016) AIRCC 3435
Civil Procedure Code, 1908 (CPC) - Section 100Limitation Act, 1963 - Section 5
COURT ARCHIVE
Chhattisgarh High Court judgments, 2016
430 judgments · page 7 of 22
High Courts08 Sept 2016Disposed Off
Smt. Babita Gupta Vs Dinesh Gupta
Chhattisgarh High Court · (2017) 169 AIC 550 : (2017) AIRCC 128
Civil Procedure Code, 1908 (CPC) - Order 32 Rule 15Hindu Marriage Act, 1955 - Section 13
High Courts08 Sept 2016Dismissed
Tulan Ram Jangu Vs Baldev Ram Sukhnath Ram
Chhattisgarh High Court · (2016) AIRCC 3334
Civil Procedure Code, 1908 (CPC) - Order 41 Rule 33, Section 100Hindu Succession Act, 1956 - Section 2(2)
High Courts07 Sept 2016Dismissed
B.N. Singh, S/o Late Shri Ram Pariksha Singh, Aged About 61 Years Retired As Officer Scale-1, Chhattisgarh Rajya Gramin Bank, R/o L-4, Vinoba Nagar, Bilaspur, District Bilaspur (Chhattisgarh) - Petitioner @HASH Chhattisgarh Rajya Gramin Bank Through The C
Chhattisgarh High Court · (2016) LIC 4525
Regional Rural Banks Act, 1976 - Section 30
High Courts07 Sept 2016Allowed
Chandrani Sinha, D/o Late Shri Uttam Singh Sinha, aged about 24 years, R/o village Arjuni, Post Demar, District - Dhamtari (C.G.) - Petitioner @HASH Chhattisgarh State Electricity Holding Company Limited, Daganiya, Raipur (C.G.)
Chhattisgarh High Court · (2016) LIC 4527
High Courts07 Sept 2016Partly Allowed
Moti Lal Sahu Vs State of Chhattisgarh
Chhattisgarh High Court · (2017) 1 CGLJ 49
Penal Code, 1860 (IPC) - Section 302, Section 376(1)
High Courts06 Sept 2016Dismissed
Shiv Kumar alias Jawahar Saraf Vs Ramavtar Agrawal S/o Shri Jagmohan Das Agrawal
Chhattisgarh High Court · (2016) ACD 1105 : (2017) 1 CGLJ 84
Contract Act, 1872 - Section 2(j)Negotiable Instruments Act, 1881 (NI) - Section 138, Section 139
High Courts05 Sept 2016Partly Allowed
Juganoo alias Karim Khan Vs State of Chhattisgarh
Chhattisgarh High Court · (2016) 4 CGLJ 592 : (2017) CriLJ 663
Criminal Procedure Code, 1973 (CrPC) - Section 154Penal Code, 1860 (IPC) - Section 147, Section 148, Section 149, Section 149, Section 302, Section 323, Section 325, Section 326, Section 450
High Courts05 Sept 2016Allowed
Uma Bai Vs Hemant Singh Kanwar
Chhattisgarh High Court · (2017) 1 CGLJ 42
Criminal Procedure Code, 1973 (CrPC) - Section 125
High Courts02 Sept 2016Allowed
Sevati Vs Genda Bai
Chhattisgarh High Court · (2016) 4 CGLJ 482 : (2017) 1 CivilLJ 854
Civil Procedure Code, 1908 (CPC) - Section 11Succession Act, 1925 - Section 372, Section 383
High Courts02 Sept 2016Allowed
Vijay Verma, son of Arjun Das Verma, aged about 38 years, resident of Ward No. 13, Chakarbhata Camp, Nagar Panchayat Bodri, Police Station Chakarbhata, District Bilaspur (C.G.) - Election Petitioner-Applicant @HASH Kushal Pandey, Vice President, Nagar Pan
Chhattisgarh High Court · (2016) AIR(Chhattisgarh) 179
Chhattisgarh Municipal Act, 1961 - Section 26(2), Section 355Chhattisgarh Municipalities (Election Petition) Rules, 1962 - Rule 10(4), Rule 11
High Courts02 Sept 2016Allowed
Kacharu Ram Vs Than Singh
Chhattisgarh High Court · (2016) AIRCC 2853 : (2016) 4 CivilLJ 733
Civil Procedure Code, 1908 (CPC) — Section 100Limitation Act, 1963 — Section 5
High Courts02 Sept 2016Dismissed
Avdhesh Shroti Vs State of Chhattisgarh
Chhattisgarh High Court · (2016) CriLJ 4434 : (2017) 1 Crimes 109
Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 313, 34
High Courts02 Sept 2016Disposed Off
National Insurance Co. Ltd. Vs Pusau Ram Kurre
Chhattisgarh High Court · (2016) AAC 2431 : (2016) 168 AIC 359
High Courts01 Sept 2016Allowed
Bisahin Bai Sharda Prasad Sahu, Vs Sandhya Rani Loknath Sahu
Chhattisgarh High Court · (2016) AIRCC 2850 : (2016) 4 CGLJ 469 : (2017) 1 CivilLJ 231
Civil Procedure Code, 1908 (CPC) — Order 23 Rule 1(1), Order 23 Rule 1(3), Order 23 Rule 1(3)(a)
High Courts01 Sept 2016Allowed
Sharat Kumar Barpanda Vs State of Chhattisgarh
Chhattisgarh High Court · (2017) AIR(Chhattisgarh) 15
Central Motor Vehicles Rules, 1989 - Rule 128Chattisgarh Motor Vehicles Taxation Rules, 1994 - Rule 116
High Courts31 Aug 2016Allowed
Tejuram Vs Sukhanandann Ram
Chhattisgarh High Court · (2016) 4 CivilLJ 761
Civil Procedure Code, 1908 (CPC) - Order 41 Rule 23A, Section 96
High Courts31 Aug 2016Dismissed
Baldau Kumar Sahu Vs Common Public
Chhattisgarh High Court · (2017) 1 CGLJ 28
Succession Act, 1925 - Section 372, Section 378
High Courts31 Aug 2016Allowed
Snit. Gauri Bai Vs Smt. Ramoutin Bai
Chhattisgarh High Court · (2016) 4 CivilLJ 689
Civil Procedure Code, 1908 (CPC) - Order 41 Rule 23A
High Courts30 Aug 2016Disposed Off
State of Chhattisgarh Vs Sunil @ Balikaran Sahu
Chhattisgarh High Court · (2017) CriLJ 1854
Criminal Procedure Code, 1973 (CrPC) - Section 53Penal Code, 1860 (IPC) - Section 302, Section 307, Section 324, Section 397, Section 460, Section 506