High Courts07 Oct 2016Allowed
M/s. Niranjan Sarkar Vs South Eastern Coalfields Limited
Chhattisgarh High Court · (2017) 1 CGLJ 260
Arbitration and Conciliation Act, 1996 - Section 34Partnership Act, 1932 - Section 17(a)
COURT ARCHIVE
Chhattisgarh High Court judgments, 2016
430 judgments · page 5 of 22
High Courts07 Oct 2016Partly Allowed
Anand Tambe Vs State of Madhya Pradesh
Chhattisgarh High Court · (2017) 1 CGLJ 281
Penal Code, 1860 (IPC) - Section 307
High Courts07 Oct 2016Dismissed
Neharu Vs Lata Bai
Chhattisgarh High Court · (2017) 1 CivilLJ 168
Civil Procedure Code, 1908 (CPC) - Order 17 Rule 1, Order 17 Rule 2, Order 17 Rule 3
High Courts06 Oct 2016Allowed
Hirau Ram Khiladi, aged about 50 years, S/o late Bhikhur Ram Khiladi - Appellant @HASH Mangal Ram Satnami, aged about 35 years S/o not known R/o Village Deurjhal, Post Patora, PS Utai, Tahsil Patan, Distt. Durg (CG)
Chhattisgarh High Court · (2017) AAC 167 : (2016) 4 ACC 5 : (2017) 1 CGLJ 491
Employees Compensation Act, 1923 - Section 4A(1), Section 4A(3)
High Courts06 Oct 2016Disposed Off
Sudhir Sharma Vs State of Chhattisgarh
Chhattisgarh High Court · (2017) 1 CGLJ 528
Criminal Procedure Code, 1973 (CrPC) - Section 438Juvenile Justice (Care and Protection of Children) Act, 2015 - Section 12
High Courts05 Oct 2016Dismissed
Kewari Bai Vs Sharda Bai
Chhattisgarh High Court · (2017) 1 CivilLJ 176
Civil Procedure Code, 1908 (CPC) - Order 32 Rule 3, Order 9 Rule 13, Section 115
High Courts05 Oct 2016Allowed
Lalwani & Sons Bilaspur (Chhattisgarh) Vs State of Chhattisgarh
Chhattisgarh High Court · (2017) AIRCC 549
Civil Procedure Code, 1908 (CPC) - Order 7 Rule 14 (3)
High Courts04 Oct 2016Disposed Off
Gaind Lal Sukhram Sahu Vs Premlal Manbodhi Kanwar
Chhattisgarh High Court · (2017) AIRCC 1206
Civil Procedure Code, 1908 (CPC) - Order 41 Rule 23A
High Courts04 Oct 2016Dismissed
Goverdhan Sah Vs Chhagan Lal Sahu
Chhattisgarh High Court · (2017) 1 CivilLJ 342
Civil Procedure Code, 1908 (CPC) - Section 96Specific Relief Act, 1963 - Section 20
High Courts04 Oct 2016Dismissed
Sripat Ram @ Sripati Ram Vs South Eastern Coalfields Limited, Bilaspur
Chhattisgarh High Court · (2017) LIC 350
Constitution of India, 1950 - Article 16, Article 226
High Courts04 Oct 2016Allowed
Dainy Singh Thakur Vs State of Chhattisgarh
Chhattisgarh High Court · (2017) LIC 828
High Courts04 Oct 2016Dismissed
Neeraj Kumar Pathak Vs Smt. Ritu Pathak
Chhattisgarh High Court · (2017) CriLJ 1024 : (2017) 3 RCRCriminal 68
Criminal Procedure Code, 1973 (CrPC) - Section 125
High Courts04 Oct 2016Dismissed
M.P. Housing Board Vs Murarilal
Chhattisgarh High Court · (2017) 1 CivilLJ 263
Land Acquisition Act, 1894 - Section 18, Section 54
High Courts03 Oct 2016Allowed
Rajesh Ramteke Vs Pushpalata Ramteke
Chhattisgarh High Court · (2017) AIRCC 197 : (2017) 1 CGLJ 508 : (2017) 1 CivilLJ 305
Civil Procedure Code, 1908 (CPC) - Order 41 Rule 23, Order 41 Rule 27, Section 107
High Courts03 Oct 2016Allowed
Dr. Somesh Pandeya Vs Viseshwar Prasad Pandeya
Chhattisgarh High Court · (2017) AIRCC 1461
Civil Procedure Code, 1908 (CPC) - Order 14 Rule 2(2)(b), Section 11
High Courts03 Oct 2016Disposed Off
Manjeet Sabarwal Vs Charan Singh Saluja
Chhattisgarh High Court · (2017) AIRCC 708
Civil Procedure Code, 1908 (CPC) - Order 1 Rule 10
High Courts03 Oct 2016Allowed
Parvati Bai Vs Heeralal
Chhattisgarh High Court · (2017) AIRCC 1101 : (2017) 1 CivilLJ 813
Civil Procedure Code, 1908 (CPC) - Order 41 Rule 23A
High Courts03 Oct 2016Allowed
Surajmania Vs Bharat Ram
Chhattisgarh High Court · (2017) AIRCC 189
Civil Procedure Code, 1908 (CPC) - Order 41 Rule 23, Order 41 Rule 23A, Order 41 Rule 31
High Courts03 Oct 2016Dismissed
Shailesh Singh Vs State of Chhattisgarh
Chhattisgarh High Court · (2017) 1 CGLJ 287 : (2017) CriLJ 111
Criminal Procedure Code, 1973 (CrPC) - Section 319, Section 482
High Courts03 Oct 2016Dismissed
Chitrekha Bai Vs Janak Bai
Chhattisgarh High Court · (2017) AIR(Chhattisgarh) 64
Court Fees Act, 1870 - Section 7(iv)(c)