High Courts07 Nov 2016Dismissed
Rahul Shukla Vs Sonraj Golcha
Chhattisgarh High Court · (2017) AIRCC 960
Civil Procedure Code, 1908 (CPC) - Order 21 Rule 103, Order 21 Rule 97Constitution of India, 1950 - Article 227
COURT ARCHIVE
Chhattisgarh High Court judgments, 2016
430 judgments · page 3 of 22
High Courts07 Nov 2016Allowed
Remi Sales and Engineering Ltd. Vs M/s. Vinayak Traders, Bilaspur
Chhattisgarh High Court · (2017) ACD 115
Negotiable Instruments Act, 1881 (NI) - Section 138, Section 142
High Courts07 Nov 2016Disposed Off
Arial I. Kumar Vs Shrimati Shikha Kumar
Chhattisgarh High Court · (2017) 171 AIC 595 : (2017) AIR(Chhattisgarh) 7 : (2017) 3 ALLMR 89 : (2017) 2 CivCC 178 : (2017) 1 DMC 443 : (2017) 2 RCRCivil 578
Special Marriage Act, 1954 - Section 37
High Courts04 Nov 2016Disposed Off
Mandeep Singh Khanuja Vs Prableen Kaur
Chhattisgarh High Court · (2017) 1 DMC 59
Constitution of India, 1950 - Article 227Hindu Marriage Act, 1955 - Section 24
High Courts04 Nov 2016Allowed
Rajesh Gupta Vs Bochasanvasi Shri Akshar Purushottam Sanstha, Sarvajanik Dharmarth Nyas Sahibag
Chhattisgarh High Court · (2017) AIRCC 740 : (2017) 1 CGLJ 433 : (2017) 1 CivilLJ 289
Bombay Public Trusts Act, 1950 - Section 50(iv), Section 51Civil Procedure Code, 1908 (CPC) - Order 41 Rule 23, Order 7 Rule 11 (d)Court Fees Act, 1870 - Section 13
High Courts04 Nov 2016Allowed
Narayan Dheemar Vs Pawan Kumar Agrawal
Chhattisgarh High Court · (2017) AIRCC 635 : (2017) 1 CivilLJ 153
Civil Procedure Code, 1908 (CPC) - Order 41 Rule 23A
High Courts04 Nov 2016Disposed Off
Chandrika Prasad Kesharwani Vs Mangal Ram Kesharwani
Chhattisgarh High Court · (2017) AIRCC 955
Madhya Pradesh Land Revenue Code, 1959 - Section 178
High Courts04 Nov 2016Dismissed
National Insurance Company Ltd. Vs Dashru Ram
Chhattisgarh High Court · (2017) AAC 1 : (2017) 1 ACC 83 : (2017) 2 TAC 136
Motor Vehicles Act, 1988 - Section 147, Section 149
High Courts03 Nov 2016Dismissed
Narrottam Kumar Sahu Vs Shri Arvind Shrivastav
Chhattisgarh High Court · (2017) 1 CGLJ 249
Chhattisgarh Civil Services (General Conditions of Service) Rules, 1961 - Rule 12(2)
High Courts03 Nov 2016Allowed
Sunil Kumar Agrawal Vs State of Chhattisgarh
Chhattisgarh High Court · (2017) 1 CGLJ 422
Criminal Procedure Code, 1973 (CrPC) - Section 320(2), Section 482
High Courts02 Nov 2016Dismissed
Commissioner of C. Ex., Cus. & S.T. Vs Ultra Tech Cement Ltd.
Chhattisgarh High Court · (2017) 347 ELT 3
High Courts27 Oct 2016Allowed
KLA-OM Joint Venture Vs Union of India
Chhattisgarh High Court · (2017) 1 CGLJ 541
High Courts27 Oct 2016Disposed Off
Sunder Lal Siwana Vs State of M.P.
Chhattisgarh High Court · (2017) LIC 832
Constitution of India, 1950 - Article 226
High Courts27 Oct 2016Partly Allowed
Ramchandra Dhandhaniya Vs Anuja Bajpai Dhandhaniya
Chhattisgarh High Court · (2017) 1 DMC 130
Criminal Procedure Code, 1973 (CrPC) - Section 177, Section 178, Section 482Dowry Prohibition Act, 1961 - Section 3Penal Code, 1860 (IPC) - Section 498A, Section 506
High Courts25 Oct 2016Allowed
Smt. Jiteshwari Bai Vs State of Chhattisgarh
Chhattisgarh High Court · (2017) 170 AIC 314
Penal Code, 1860 (IPC) - Section 302
High Courts25 Oct 2016Allowed
Bhothar Ram Vs State of Chhattisgarh, through P.S. Batouli, District Surguja
Chhattisgarh High Court · (2017) 169 AIC 563
Penal Code, 1860 (IPC) - Section 302
High Courts24 Oct 2016Dismissed
Prakash Rao Vs Mohanlal Markam
Chhattisgarh High Court · (2017) AIR(Chhattisgarh) 77
Representation of The People Act, 1951 - Section 123(2), Section 123(2)
High Courts24 Oct 2016Dismissed
Virendra Pratap Singh Vs State of Chhattisgarh
Chhattisgarh High Court · (2017) 169 AIC 553
Criminal Procedure Code, 1973 (CrPC) - Section 227, Section 482Penal Code, 1860 (IPC) - Section 307, Section 323, Section 506
High Courts24 Oct 2016Dismissed
Mukesh Banshiwala Vs Nitin Dahiya
Chhattisgarh High Court · (2017) 1 BC 58 : (2017) 1 CGLJ 416 : (2017) CriLJ 2553 : (2017) 1 NIJ 357
Criminal Procedure Code, 1973 (CrPC) - Section 482Negotiable Instruments Act, 1881 (NI) - Section 138
High Courts24 Oct 2016Dismissed
C.C.E. & C. Raipur Vs Bhoramdeo Sahakari Shakkar Utpadak Karkhana Maryadit
Chhattisgarh High Court · (2017) 345 ELT 476