High Courts01 Dec 2016Dismissed
Narayan Singh Chauhan Vs State of Chhattisgarh
Chhattisgarh High Court · (2017) 1 CGLJ 310
COURT ARCHIVE
Chhattisgarh High Court judgments, 2016
430 judgments · page 2 of 22
High Courts29 Nov 2016Allowed
Malti Devi Vs Madan Chand Keshari
Chhattisgarh High Court · (2017) AIRCC 773
Civil Procedure Code, 1908 (CPC) - Order 6 Rule 17
High Courts29 Nov 2016Allowed
Babulal Vs State of Chhattisgarh
Chhattisgarh High Court · (2017) 171 AIC 600
Penal Code, 1860 (IPC) - Section 302
High Courts25 Nov 2016Allowed
National Insurance Co. Ltd. Vs Raghu Ram
Chhattisgarh High Court · (2017) AAC 968 : (2017) 1 CGLJ 556
Motor Vehicles Act, 1988 - Section 140, Section 166, Section 168, Section 173
High Courts25 Nov 2016Dismissed
M/s. I.C.S.A. (India Limited) Vs M/s. Swastik Wires
Chhattisgarh High Court · (2017) AIR(Chhattisgarh) 70
Arbitration and Conciliation Act, 1996 - Section 34, Section 36Micro, Small and Medium Enterprises Development Act, 2006 - Section 19, Section 24
High Courts25 Nov 2016Allowed
Prem Chand Sahu Vs Ripusudan Verma
Chhattisgarh High Court · (2017) AAC 540 : (2017) 1 CGLJ 584
Employees Compensation Act, 1923 - Section 4A
High Courts23 Nov 2016Allowed
Arjun Prasad Chandrawanshi Vs Dani Ram
Chhattisgarh High Court · (2017) 2 CriCC 348 : (2017) CriLJ 889
Criminal Procedure Code, 1973 (CrPC) - Section 215Penal Code, 1860 (IPC) - Section 304B, Section 498A
High Courts23 Nov 2016Allowed
Om Prakash Nishad Vs Pawan Kumar
Chhattisgarh High Court · (2017) AIRCC 1098
Stamp Act, 1899 - Section 33, Section 35, Section 38(2), Section 40
High Courts18 Nov 2016Disposed Off
Gansu Fatturam Vs State of Chhattisgarh
Chhattisgarh High Court · (2017) CriLJ 907
Criminal Procedure Code, 1973 (CrPC) - Section 228APenal Code, 1860 (IPC) - Section 376(2)(g)
High Courts18 Nov 2016Allowed
Kamlesh Keshari Vs Smt. Malti Devi
Chhattisgarh High Court · (2017) AIRCC 830
Civil Procedure Code, 1908 (CPC) - Order 1 Rule 10
High Courts18 Nov 2016Disposed Off
Jawahar Lal Vs Champa Devi
Chhattisgarh High Court · (2017) 1 CGLJ 588
Civil Procedure Code, 1908 (CPC) - Order 41 Rule 23A
High Courts11 Nov 2016Disposed Off
Jhansi-Orai Tollyway Pvt. Ltd. Vs Bank of India, Bhilai
Chhattisgarh High Court · (2017) AIRCC 551 : (2017) 1 CGLJ 345
Arbitration and Conciliation Act, 1996 - Section 77, Section 8(2)
High Courts10 Nov 2016Allowed
Ajju Deshlahre Vs Ravindra Kumar Nanda
Chhattisgarh High Court · (2017) AIRCC 738
Civil Procedure Code, 1908 (CPC) - Order 20 Rule 12
High Courts10 Nov 2016Allowed
Yogendra Patel Vs State of Chhattisgarh
Chhattisgarh High Court · (2017) AIRCC 546
Chhattisgarh Land Revenue Code, 1959 - Section 247Land Acquisition Act, 1894 - Section 18
High Courts10 Nov 2016Dismissed
Arun Kumar Agrawal Vs S. Shashiprabha Rao
Chhattisgarh High Court · (2017) 1 CGLJ 610
Civil Procedure Code, 1908 (CPC) - Order 41 Rule 23 A, Order 41 Rule 27, Order 43 Rule 1 (u), Order 6 Rule 17
High Courts09 Nov 2016Allowed
Ram Pal Shukla Vs Anandi Bai alias Anand Kumari
Chhattisgarh High Court · (2017) AIRCC 736
Civil Procedure Code, 1908 (CPC) - Order 6 Rule 17Specific Relief Act, 1963 - Section 34
High Courts09 Nov 2016Allowed
Ratiram Bhagat Vs State of Chhattisgarh
Chhattisgarh High Court · (2017) 1 CGLJ 577
High Courts09 Nov 2016Dismissed
State of C.G. Vs Firtin Bai
Chhattisgarh High Court · (2017) 1 CGLJ 593
High Courts07 Nov 2016Dismissed
Arjun Das Bajaj Vs Abdul Halim Khan
Chhattisgarh High Court · (2017) AIRCC 927
Civil Procedure Code, 1908 (CPC) - Order 6 Rule 17Limitation Act, 1963 - Article 54
High Courts07 Nov 2016Dismissed
Raghuvendra Das Manikpuri Vs State of Chhattisgarh
Chhattisgarh High Court · (2017) 1 CGLJ 469