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Chhattisgarh High Court judgments, 2016

430 judgments · page 4 of 22

High Courts24 Oct 2016Dismissed

Dinesh Jain, S/o Late Pukhraj Jain, aged about 52 years, profession- Professor P.G.B.T. College, Tarbahar, Bilaspur, R/o 19, Kajra Awasiya Parisar, Lodhipara, P.S. and P.O. Sarkanda, Bilaspur, Civil and Revenue District- Bilaspur (C.G.) - Petitioner @HASH

Chhattisgarh High Court · (2016) 3 DMC 748 : (2017) 1 RCRCivil 809 : (2017) 1 RCRCriminal 596

Criminal Procedure Code, 1973 (CrPC) - Section 125, Section 127, Section 397, Section 401Family Courts Act, 1984 - Section 19(4)
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High Courts21 Oct 2016Allowed

Sanjeet Singh Vs Kamlesh Singh

Chhattisgarh High Court · (2017) AIRCC 1515

Civil Procedure Code, 1908 (CPC) - Order 39 Rule 1, Order 39 Rule 2, Order 39 Rule 3, Order 39 Rule 3, Order 39 Rule 3A, Order 39 Rule 3A, Order 43 Rule 1 (r)Constitution of India, 1950 - Article 226Easements Act, 1882 - Section 28
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High Courts21 Oct 2016Disposed Off

State of Chhattisgarh Vs Roshni Sahu

Chhattisgarh High Court · (2017) LIC 640 : (2017) 2 SCT 725

Constitution of India, 1950 - Article 14, Article 16Employment Exchanges (Compulsory Notification of Vacancies) Act, 1959 - Section 4
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High Courts20 Oct 2016Dismissed

Tilak Nath Vs State of Chhattisgarh

Chhattisgarh High Court · (2017) AIRCC 921 : (2017) 7 FLT 51

Chhattisgarh Land Revenue Code, 1959 - Section 158, Section 165(7-b)Forest (Conservation) Act, 1980 - Section 2
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