COURT ARCHIVE

Chhattisgarh High Court judgments, 2016

430 judgments · page 8 of 22

High Courts30 Aug 2016Dismissed

Maheshwar Kalar, (S/o Hira Ram Kalar, aged 27 years, Resident of Sail, Thana Kasdol, District Raipur (C.G.) - Appellant @HASH State of Chhattisgarh, (Through the District Magistrate, Baloda Bazar, District Raipur (C.G.)

Chhattisgarh High Court · (2017) 1 CGLJ 107 : (2016) CriLJ 4661

Evidence Act, 1872 - Section 24, Section 3Penal Code, 1860 (IPC) - Section 302

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High Courts29 Aug 2016Dismissed

Gopal Bharti Vs State of M.P.

Chhattisgarh High Court · (2016) CriLJ 4447

Penal Code, 1860 (IPC) — Section 302

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High Courts29 Aug 2016Disposed Off

Tarun Chandrakar S/o Late Babulal Chandrakar Vs Smt. Kumari Bai W/o Late Devilal Kurmi

Chhattisgarh High Court · (2017) 170 AIC 301 : (2016) AIR(Chhattisgarh) 195 : (2017) 1 CivCC 664 : (2017) 1 CivilLJ 458 : (2017) 2 ICC 77

Court Fees Act, 1870 - Section 5

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High Courts26 Aug 2016Allowed

Smt. M. Vijay Laxmi Vs Laxmi Prasad Yadav

Chhattisgarh High Court · (2016) AAC 2381

Motor Vehicles Act, 1988 - Section 158(6), Section 166(4)

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High Courts24 Aug 2016Dismissed

Mahadeo Mandal Vs State of Chhattisgarh

Chhattisgarh High Court · (2017) 1 CGLJ 69 : (2017) CriLJ 1058

Penal Code, 1860 (IPC) - Section 201, Section 302

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High Courts24 Aug 2016Disposed Off

Raju Vs Khikhwa @ Ant Ram

Chhattisgarh High Court · (2017) 1 CGLJ 196

Penal Code, 1860 (IPC) - Section 147, Section 148, Section 302, Section 307

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High Courts24 Aug 2016Allowed

Shivaji Prasad Gupta Vs State of Chhattisgarh

Chhattisgarh High Court · (2017) 1 CGLJ 1

Criminal Procedure Code, 1973 (CrPC) - Section 439

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High Courts24 Aug 2016Allowed

Ghurawa S/o Alen Sahu, aged 38 years, R/o Village Sarekha, P.S. and Distt. Kawardha (C.G.) - Appellant @HASH State of Chhattisgarh, through Station House Officer, Police Station Kawardha, Distt. Kawardha (C.G.)

Chhattisgarh High Court · (2016) 4 CGLJ 321 : (2016) CriLJ 4607

Penal Code, 1860 (IPC) - Section 148, Section 149, Section 149, Section 302, Section 325

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High Courts24 Aug 2016Dismissed

Mangal Chandra Vs State of Chhattisgarh

Chhattisgarh High Court · (2016) LIC 4009

Constitution of India, 1950 — Article 311

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High Courts23 Aug 2016Dismissed

Shakil Ansari Vs Afsana Bano

Chhattisgarh High Court · (2017) CriLJ 834

Criminal Procedure Code, 1973 (CrPC) - Section 125

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High Courts22 Aug 2016Dismissed

Sunder Lal Sahu Vs State of Chhattisgarh

Chhattisgarh High Court · (2017) 2 AICLR 217 : (2017) 1 CGLJ 206 : (2017) CriLJ 677

Evidence Act, 1872 - Section 25, Section 26Penal Code, 1860 (IPC) - Section 302, Section 376(1)

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High Courts22 Aug 2016Allowed

Shivnath Ram Rajwar (Aged about 25 years, S/o Dasrathram Rajwar, R/o village Bhakura, Navapara, PS Ambikapur, Dist. Sarguja (CG) - Appellant @HASH The State of M.P. (now State of Chhattisgarh)

Chhattisgarh High Court · (2016) CriLJ 4704

Penal Code, 1860 (IPC) - Section 376Scheduled Castes and the Scheduled Tribes (Prevention of Atrocities) Act, 1989 - Section 3(1)(xii)

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High Courts19 Aug 2016Disposed Off

Oriental Insurance Co. Ltd. Vs Gouribai Nag

Chhattisgarh High Court · (2017) AAC 619

Motor Vehicles Act, 1988 - Section 149, Section 166, Section 3

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High Courts19 Aug 2016Allowed

Kausilya Bai Vs Jeevanlal

Chhattisgarh High Court · (2017) AIRCC 164 : (2016) 4 CGLJ 536 : (2016) 4 CivilLJ 691

Civil Procedure Code, 1908 (CPC) - Order 7 Rule 11, Section 100

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High Courts19 Aug 2016Dismissed

Badruddin Vs Jaitun Bibi

Chhattisgarh High Court · (2016) 4 CivilLJ 760

Civil Procedure Code, 1908 (CPC) - Section 100

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High Courts19 Aug 2016Dismissed

Ravi Kumar Janghel (S/o Late Dwarika Prasad Lodhi Aged About 22 Years R/o Village Khairi, Police Station - Saja, Distt. Bemetara Chhattisgarh) - Petitioner @HASH Chetan Verma (S/o Shyam Lal Verma Aged About 22 Years R/o Village Khairi, Police Station - Sa

Chhattisgarh High Court · (2016) 4 CGLJ 458 : (2016) CriLJ 4757

Criminal Procedure Code, 1973 (CrPC) - Section 372

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High Courts19 Aug 2016Allowed

Lallu Prasad Jaiswal S/o Late Shri Rameshwar Prasad Jaiswal, Aged about 62 Years, R/o Lawan Road Baloda Bazar, Tehsil and District Baloda Bazar (Chhattisgarh) - Applicant @HASH Smt. Mantora Bai Wd/o Late Shri Motilal Jaiswal, Aged About 55 Years, R/o Vill

Chhattisgarh High Court · (2016) AIRCC 3142 : (2017) 1 ICC 538

Civil Procedure Code, 1908 (CPC) - Order 22 Rule 9, Order 43 Rule 1 (k)

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High Courts19 Aug 2016Dismissed

Abdul Rasheed Memon Vs Chhattisgarh State Wakf Board

Chhattisgarh High Court · (2016) 166 AIC 644 : (2016) AIRCC 3145

Waqf Act, 1995 — Section 24(2), 83, 83(2)

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High Courts17 Aug 2016Dismissed

Bhola Prasad Chandrakar, S/o Lt Dev Prasad Chandrakar Aged About 64 Years R/o B-38, Vidyut Nagar, Near Shiv Mandir, Durg, Distt Durg, Cg - Petitioner @HASH Chhattisgarh State Co-Operative Marketing Federation Ltd. Through Secretary, C.G. State Cooperative

Chhattisgarh High Court · (2016) LIC 4433

Chhattisgarh Co-operative Societies Act, 1960 - Section 55Constitution of India, 1950 - Article 226

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High Courts16 Aug 2016Disposed Off

Hemlata Chandrakar Vs Lalji Chandrakar

Chhattisgarh High Court · (2017) 1 CGLJ 151

Criminal Procedure Code, 1973 (CrPC) - Section 125, Section 127

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