High Courts06 Apr 2016Dismissed
Brijesh Kanwar Vs Jailal
Chhattisgarh High Court · (2016) 163 AIC 649
Transfer of Property Act, 1882 - Section 58
COURT ARCHIVE
Chhattisgarh High Court judgments, 2016
430 judgments · page 16 of 22
High Courts06 Apr 2016Dismissed
C.L. Sidar Vs Smt. Gita Devi Agrawal
Chhattisgarh High Court · (2016) 163 AIC 657
Contempt of Courts Act, 1971 - Section 19
High Courts06 Apr 2016Dismissed
Mahesh Sachdev Vs State of Chhattisgarh
Chhattisgarh High Court · (2017) ACD 26
Constitution of India, 1950 - Article 226Securitisation and Reconstruction of Financial Assets and Enforcement of Security Interest Act, 2002 (SARFAESI) - Section 14, Section 17
High Courts05 Apr 2016Dismissed
Ravi Kumar Vs Manoj Kumar Soni
Chhattisgarh High Court · (2016) ACD 577 : (2016) 3 CGLJ 353
Criminal Procedure Code, 1973 (CrPC) - Section 397Negotiable Instruments Act, 1881 (NI) - Section 138, 142
High Courts05 Apr 2016Disposed Off
Mohammad Shoaib and Others Vs The State of Chhattisgarh and Others
Chhattisgarh High Court · (2016) 04 CHH CK 0028
Constitution of India, 1950 - Article 226, Article 227Criminal Procedure Code, 1973 (CrPC) - Section 4, Section 451, Section 452, Section 50(4)Forest Act, 1927 - Section 26, Section 26(jha)
High Courts05 Apr 2016Allowed
Laxmi Mahila Nagrik Sahkari Bank Maryadit, Chhattisgarh Vs State of Chhattisgarh and others
Chhattisgarh High Court · (2016) AIRCC 1659
Chhattisgarh Co-operative Societies Act, 1961 - Section 16, 64Chhattisgarh Cooperative Society Rules, 1962 - Rule 11
High Courts05 Apr 2016Allowed
Triloki Tiwari Vs State of Chhattisgarh
Chhattisgarh High Court · (2016) 3 CGLJ 446 : (2016) CriLJ 2709 : (2016) 3 DMC 265
Criminal Procedure Code, 1973 (CrPC) - Section 482
High Courts05 Apr 2016Allowed
Mahant Lal Vs State of Madhya Pradesh (Now State of Chhattisgarh)
Chhattisgarh High Court · (2016) 163 AIC 654
Penal Code, 1860 (IPC) - Section 342, 376(1)
High Courts05 Apr 2016Allowed
Vinay Kumar, S/o Manrakhan Diksena, aged 26 year - Appellant @HASH State of Chhattisgarh, through District Magistrate, Korba, Distt. Korba (CG)
Chhattisgarh High Court · (2016) 3 CGLJ 55 : (2016) CriLJ 4595
Penal Code, 1860 (IPC) - Section 302, Section 34
High Courts05 Apr 2016Allowed
Shyam Kumar Pandey Vs State of Madhya Pradesh (Now State of Chhattisgarh)
Chhattisgarh High Court · (2016) 163 AIC 651 : (2016) 4 CGLJ 45
Scheduled Castes and the Scheduled Tribes (Prevention of Atrocities) Act, 1989 - Section 3(1)(x)Scheduled Castes and the Scheduled Tribes (Prevention of Atrocities) Rules, 1995 - Rule 7
High Courts04 Apr 2016Allowed
Ramratan alias Ramu Vs State of Madhya Pradesh (Now Chhattisgarh)
Chhattisgarh High Court · (2016) 3 CGLJ 513 : (2016) 3 CriCC 794 : (2016) CriLJ 2790
Penal Code, 1860 (IPC) - Section 376(1)
High Courts01 Apr 2016Dismissed
Lakhan Vs State of Madhya Pradesh (Now Chhattisgarh)
Chhattisgarh High Court · (2016) CriLJ 2743
Penal Code, 1860 (IPC) - Section 300
High Courts01 Apr 2016Dismissed
Hemchand Vs State of M.P. (Now State of Chhattisgarh)
Chhattisgarh High Court · (2016) CriLJ 2826
Penal Code, 1860 (IPC) - Section 302, 34
High Courts31 Mar 2016Allowed
Lukesh Sonkar Vs State of Chhattisgarh
Chhattisgarh High Court · (2016) 3 CGLJ 467 : (2016) CriLJ 2848
Criminal Procedure Code, 1973 (CrPC) - Section 320(2), 482Penal Code, 1860 (IPC) - Section 498A
High Courts31 Mar 2016Allowed
Smt. Mala Jona Vs Smt. Shanti Devi Parakh (Since Deceased) Through Lrs.
Chhattisgarh High Court · (2016) AIRCC 1855
Civil Procedure Code, 1908 (CPC) - Order 22 Rule 4, Order 22 Rule 5
High Courts31 Mar 2016Disposed Off
Mukesh Yadav Vs Smt. Nishad Yadav
Chhattisgarh High Court · (2016) 3 CGLJ 326 : (2016) 4 CivCC 190 : (2016) 3 CriCC 751 : (2016) CriLJ 2757 : (2016) 3 DMC 247 : (2016) 5 RCRCriminal 834
High Courts30 Mar 2016Allowed
Sandip Gupta Vs Kanhaiya Kamrani
Chhattisgarh High Court · (2017) AIRCC 1169
Civil Procedure Code, 1908 (CPC) - Section 151
High Courts30 Mar 2016Allowed
Lav Mishra Vs State of Chhattisgarh through Collector Raipur, District Raipur, Chhattisgarh and another
Chhattisgarh High Court · (2016) ALLMRCri 375 : (2016) 3 CGLJ 64 : (2016) 4 CriCC 175 : (2016) CriLJ 2284
Criminal Procedure Code, 1973 (CrPC) — Section 438Penal Code, 1860 (IPC) — Section 294, 34, 354A, 392 323, 506B
High Courts28 Mar 2016Allowed
Ramsingh Kanwar, S/o Late Shri Than Singh Kanwar Aged About 60 Years Presently Working as Chief Executive Officer, Janpad Panchayat, Katghora, District Korba, (Chhattisgarh) - Petitioner @HASH State of Chhattisgarh Through the Secretary, Department of Sch
Chhattisgarh High Court · (2016) LIC 4430
High Courts28 Mar 2016Dismissed
Ajay Kumar Verma Vs State of Chhattisgarh
Chhattisgarh High Court · (2016) 3 CGLJ 475 : (2016) CriLJ 3536
Penal Code, 1860 (IPC) — Section 306, 386