High Courts28 Mar 2016Partly Allowed
Ramsingh Kanwar Vs State of Chhattisgarh and Others
Chhattisgarh High Court · (2016) 03 CHH CK 0003
Constitution of India, 1950 - Article 14, Article 16, Article 162, Article 168, Article 213, Article 309
COURT ARCHIVE
Chhattisgarh High Court judgments, 2016
430 judgments · page 17 of 22
High Courts28 Mar 2016Allowed
Arti Devi and others Vs Jagatpal alias Jogo and others
Chhattisgarh High Court · (2016) AAC 1479 : (2016) 4 CGLJ 285
Motor Vehicles Act, 1988 - Section 164Motor Vehicles Rules, 1994 - Rule 226
High Courts22 Mar 2016Dismissed
Gajadhar Vs Ramprasad
Chhattisgarh High Court · (2017) AIRCC 1197
Civil Procedure Code, 1908 (CPC) - Order 8 Rule 6ALimitation Act, 1963 - Section 3(1)(b)
High Courts22 Mar 2016Allowed
Balkrishna Vs South Eastern Coalfields Ltd., Seepat Road, Bilaspur and others
Chhattisgarh High Court · (2016) LIC 2114
High Courts22 Mar 2016Dismissed
Lal Babu Singh and Others Vs State of Chhattisgarh, Panchayat and Rural Development Department, Chhattisgarh Rural Road Development Agency and Others
Chhattisgarh High Court · (2016) 03 CHH CK 0010
Arbitration and Conciliation Act, 1996 - Section 11, Section 11(6), Section 2 (3), Section 2 (4), Section 37, Section 9Civil Procedure Code, 1908 (CPC) - Section 2Gujarat Public Works Contracts Disputes Arbitration Tribunal Act, 1992
High Courts21 Mar 2016Allowed
Shiv Kumar Vs State of Chhattisgarh
Chhattisgarh High Court · (2016) 3 CGLJ 485 : (2016) CriLJ 2980
Criminal Procedure Code, 1973 (CrPC) - Section 320(6), 482Penal Code, 1860 (IPC) - Section 498A
High Courts18 Mar 2016Dismissed
Tumendra Kumar Gahare Vs State of Chhattisgarh
Chhattisgarh High Court · (2016) 3 CGLJ 300 : (2016) 4 CriCC 18 : (2016) CriLJ 3138 : (2016) 3 DMC 579
High Courts18 Mar 2016Partly Allowed
Santosh Sahu Vs State of Chhattisgarh and Others
Chhattisgarh High Court · (2016) 3 CGLJ 368 : (2016) LIC 2373 : (2017) 1 RSJ 398 : (2016) 3 SCT 520
All India Services Act, 1951 - Section 3, Section 3 (1)Constitution of India, 1950 - Article 217(1), Article 217(2), Article 217(2)(b), Article 226, Article 227, Article 309
High Courts17 Mar 2016Allowed
Uday Pratap Singh Vs State of Chhattisgarh
Chhattisgarh High Court · (2016) 3 CGLJ 33 : (2016) CriLJ 2840
Penal Code, 1860 (IPC) - Section 34, 436
High Courts16 Mar 2016Dismissed
Ram Prasad Vs State of Chhattisgarh
Chhattisgarh High Court · (2016) 3 CGLJ 401 : (2016) CriLJ 2989
Criminal Procedure Code, 1973 (CrPC) - Section 374Penal Code, 1860 (IPC) - Section 300
High Courts16 Mar 2016Dismissed
Umashankar Bisai Vs Savita Bisai
Chhattisgarh High Court · (2016) ALLMRCri 474 : (2016) 4 CGLJ 257
Criminal Procedure Code, 1973 (CrPC) — Section 125, 482
High Courts15 Mar 2016Allowed
Asha Pandey Vs Coal India Ltd.
Chhattisgarh High Court · (2016) 3 CGLJ 98 : (2016) LIC 2999
High Courts15 Mar 2016Allowed
Asha Pandey and Others Vs Coal India Ltd. and Others
Chhattisgarh High Court · (2016) 03 CHH CK 0039
Constitution of India, 1950 - Article 12, Article 14, Article 15, Article 16, Article 21, Article 243(d), Article 243(t)Criminal Procedure Code, 1973 (CrPC) - Section 125Industrial Disputes Act, 1947 - Section 12(3), Section 18, Sect
High Courts14 Mar 2016Dismissed
Rajesh Thakur Vs Smt. Saroj Patel
Chhattisgarh High Court · (2016) AAC 1612 : (2016) 3 CGLJ 490 : (2016) 3 CivilLJ 361
High Courts14 Mar 2016Dismissed
Ishwar Vs State of Chhattisgarh
Chhattisgarh High Court · (2016) 168 AIC 370 : (2016) 4 CGLJ 183
Penal Code, 1860 (IPC) - Section 302
High Courts14 Mar 2016Dismissed
Smt. Preeti Khare Vs Ramcharan
Chhattisgarh High Court · (2016) 2 CivilLJ 598
Civil Procedure Code, 1908 (CPC) - Order 11 Rule 12Hindu Marriage Act, 1955 - Section 27
High Courts11 Mar 2016Dismissed
Suraj Sharma Vs Bharti Shrama
Chhattisgarh High Court · (2016) 4 CivCC 150 : (2016) 3 CriCC 862 : (2016) CriLJ 2960 : (2016) 3 HLR 97 : (2016) 4 RCRCriminal 104
High Courts11 Mar 2016Allowed
Chirag Combines Vs Mahesh Chabda @ Baggi
Chhattisgarh High Court · (2016) 3 CivilLJ 149
Criminal Procedure Code, 1973 (CrPC) - Section 254, Section 256, Section 317, Section 482Negotiable Instruments Act, 1881 (NI) - Section 138
High Courts10 Mar 2016Allowed
Shiv Kumar Sahu Vs Dr. M. Khalil Ullah
Chhattisgarh High Court · (2016) 2 CivilLJ 894
Civil Procedure Code, 1908 (CPC) - Order 39 Rule 1, Order 39 Rule 2, 152
High Courts10 Mar 2016Dismissed
Jitesh Agarwal Vs State of Chhattisgarh
Chhattisgarh High Court · (2016) 168 AIC 378
Criminal Procedure Code, 1973 (CrPC) - Section 186Penal Code, 1860 (IPC) - Section 378