Tribunals and Commissions15 Jul 2024
Jaideep Vs Union Of India & Ors.
Central Administrative Tribunal · (2024) 07 CAT CK 1796
COURT ARCHIVE
Central Administrative Tribunal judgments
11,191 judgments · page 92 of 560
Tribunals and Commissions15 Jul 2024Dismissed
Mukund Lal Sonkar S/o Shri Jangli Ram & Ors Vs Union Of India Through General Manager, North Eastern Railway, Gorakhpour. & Ors.
Central Administrative Tribunal · (2024) 07 CAT CK 0025
Tribunals and Commissions12 Jul 2024
Pradeep Kumar Vs Union Of India & Ors.
Central Administrative Tribunal · (2024) 07 CAT CK 1797
Administrative Tribunals Act, 1985-Section 19Constitution of India-Article 14, 16, 226
Tribunals and Commissions12 Jul 2024
Shankar Lal Sharma & Ors. Vs Sri Mudit Chandra & Anr.
Central Administrative Tribunal · (2024) 07 CAT CK 1798
CAT Procedure Rules, 1987-Rule 16(1)
Tribunals and Commissions12 Jul 2024
Sushil Kumar Srivastava Vs The Union Of India & Ors.
Central Administrative Tribunal · (2024) 07 CAT CK 1799
Central Revised Pay Rules, 2008
Tribunals and Commissions12 Jul 2024
Ram Shanker & Ors. Vs Union Of India & Ors.
Central Administrative Tribunal · (2024) 07 CAT CK 1800
Administrative Tribunals Act, 1985-Section 19
Tribunals and Commissions12 Jul 2024
Ganesh Kumar Sarkar Vs Union Of India & Anr.
Central Administrative Tribunal · (2024) 07 CAT CK 1801
Tribunals and Commissions12 Jul 2024
Dharmendra Kumar Vs Union Of India & Ors.
Central Administrative Tribunal · (2024) 07 CAT CK 1802
Tribunals and Commissions12 Jul 2024
Rajesh Kumar Vs Union Of India & Ors.
Central Administrative Tribunal · (2024) 07 CAT CK 1803
Tribunals and Commissions12 Jul 2024
Birendra Prasad Chaubey Vs Union Of India & Ors.
Central Administrative Tribunal · (2024) 07 CAT CK 1804
Tribunals and Commissions12 Jul 2024Dismissed
Smt. Puspa Devi Vs Union Of India & Ors.
Central Administrative Tribunal · (2024) 07 CAT CK 1805
Central Administrative Tribunal (Procedure) Rules, 1987-Rule 15(1)
Tribunals and Commissions12 Jul 2024Dismissed
Shiv Kumari Dubey Vs Union Of India & Ors.
Central Administrative Tribunal · (2024) 07 CAT CK 1806
Central Administrative Tribunal (Procedure) Rules, 1987-Rule 15(1)
Tribunals and Commissions12 Jul 2024
Dinesh Kumar Mishra Vs Union Of India & Ors.
Central Administrative Tribunal · (2024) 07 CAT CK 1807
Tribunals and Commissions12 Jul 2024
Sandeep Kumar Singh & Ors. Vs Neelam Shami Rao & Anr.
Central Administrative Tribunal · (2024) 07 CAT CK 1808
Tribunals and Commissions12 Jul 2024Allowed
Sushil Kumar Srivastava Vs Union Of India, Through The Secretary, Ministry Of Finance, Government Of India, North Block, New Delhi & Ors.
Central Administrative Tribunal · (2024) 07 CAT CK 0023
Tribunals and Commissions12 Jul 2024Dismissed
Dharmendra Kumar, S/O Sri Hari Ram Vs Union Of India Through General Manager, North Central Railway, Subedarganj, Allahabad (U.P.) & Ors.
Central Administrative Tribunal · (2024) 07 CAT CK 0012
Tribunals and Commissions12 Jul 2024
Ganesh Kumar Sarkar Vs Union Of India Through The Secretary, Ministry Of Railway, Rail Bhawan, New Delhi. & Ors.
Central Administrative Tribunal · (2024) 07 CAT CK 0011
Tribunals and Commissions11 Jul 2024
Arun Kumar Vs Union of India & Ors.
Central Administrative Tribunal · (2024) 07 CAT CK 1809
Tribunals and Commissions11 Jul 2024
Harishchandra Chaturvedi Vs Union Of India & Ors.
Central Administrative Tribunal · (2024) 07 CAT CK 1810
Administrative Tribunals Act 1985-Section 19
Tribunals and Commissions11 Jul 2024
Smt. Bhagwantin Bai Goswami Vs Union Of India & Ors.
Central Administrative Tribunal · (2024) 07 CAT CK 1811