Tribunals and Commissions11 Jul 2024
All India EPF Staff Federation & Anr. Vs Arti Ahuja & Anr.
Central Administrative Tribunal · (2024) 07 CAT CK 1812
COURT ARCHIVE
Central Administrative Tribunal judgments
11,191 judgments · page 93 of 560
Tribunals and Commissions11 Jul 2024Disposed Of
All India EPF Staff Federation Through Its Secretary General Krupakaran, SSA, Group C & Ors. Vs Arti Ahuja Secretary (Labour) Ministry Of Labour & Employment Shram Shakti Bhawan, Rafi Marg New Delhi � 110001 & Ors.
Central Administrative Tribunal · (2024) 07 CAT CK 0008
Tribunals and Commissions10 Jul 2024
Harish Chandra Vs Union Of India & Ors.
Central Administrative Tribunal · (2024) 07 CAT CK 1813
Administrative Tribunals Act, 1985-Section 19
Tribunals and Commissions10 Jul 2024
Narayan Singh Vs The Union Of India & Ors.
Central Administrative Tribunal · (2024) 07 CAT CK 1814
Administrative Tribunals Act, 1985-Section 19ICAR Handbook of Technical Services (Technical Services Rules 1975)-Rule 6.1, 7.1
Tribunals and Commissions10 Jul 2024Dismissed
Harish Chandra, Son Of Late Ram Dhani Vs Union Of India Through General Manager, North Central Railway, Allahabad & Ors.
Central Administrative Tribunal · (2024) 07 CAT CK 0007
Administrative Tribunals Act, 1985 — Section 19
Tribunals and Commissions10 Jul 2024Dismissed
Narayan Singh S/o Late Naipal Singh Vs Union Of India, Through Secretary, Ministry Of Agriculture, Krishi Bhavan, Dr. Rajendra Prasad Road New Delhi. & Ors.
Central Administrative Tribunal · (2024) 07 CAT CK 0006
Administrative Tribunals Act, 1985 — Section 19ICAR Handbook Of Technical Services Rules ,1975 — Rule 6.1, 7.1
Tribunals and Commissions09 Jul 2024
Surendra Singh Vs Union Of India & Ors.
Central Administrative Tribunal · (2024) 07 CAT CK 1815
Administrative Tribunal Act, 1985-Section 19, 30IPC-Sections 420, 467, 471, 504, 506, 196, 193, 219 and 228Payment of Gratuity Act, 1972-Section 4 (1), 4 (4), 4 (6)
Tribunals and Commissions09 Jul 2024
Shoeb Ahmad Khan & Ors. Vs Union Of India & Ors.
Central Administrative Tribunal · (2024) 07 CAT CK 1816
Constitution of India-Article 136, 14
Tribunals and Commissions09 Jul 2024Partly Allowed
Surendra Singh Son Of Late Kashi Singh Vs Union Of India Through Its Secretary, Ministry Of Defence New Delhi & Ors.
Central Administrative Tribunal · (2024) 07 CAT CK 0005
Administrative Tribunals Act, 1985 — Section 19, 30Indian Penal Code, 1860 — Section 193, 196, 219, , 420, 467, 471, 504, 506Code Of Criminal Procedure, 1973 — Section 2(1)
Tribunals and Commissions09 Jul 2024Allowed
Shoeb Ahmad Khan & Ors. Vs Union Of India Through Chairman, Ministry Of Railways, Railway Board, New Delhi & Ors.
Central Administrative Tribunal · (2024) 07 CAT CK 0003
Constitution Of India, 1950 — Article 14, 136
Tribunals and Commissions08 Jul 2024
Dr. Sumith Sivanand Vs Union Of India & Ors.
Central Administrative Tribunal · (2024) 07 CAT CK 1752
Tribunals and Commissions08 Jul 2024
Anil Kumar Mandal Vs The Union Of India & Ors.
Central Administrative Tribunal · (2024) 07 CAT CK 1753
Administrative Tribunals Act, 1985-Section 19Railway Services (Revised Pay) Rules, 2008
Tribunals and Commissions08 Jul 2024
Dr. Rinu Reynolds Vs Union Of India & Ors.
Central Administrative Tribunal · (2024) 07 CAT CK 1754
Tribunals and Commissions08 Jul 2024Disposed Of
Anil Kumar Mandal Vs Union Of India Through General Manager, South Eastern Railway, Office At Dumaryrie Area, North P.O. And P.S. -Garden Rich, Kolkata, West Bengal, PIN 700043 & Ors.
Central Administrative Tribunal · (2024) 07 CAT CK 0004
Administrative Tribunals Act, 1985 — Section 19
Tribunals and Commissions08 Jul 2024Disposed Of
Dr. Sumith Sivanand Vs Union Of India, Represented By Its Secretary, Ministry Of Labour And Employment, New Delhi � 110001 & Ors.
Central Administrative Tribunal · (2024) 07 CAT CK 0002
Tribunals and Commissions08 Jul 2024Disposed Of
Dr. Rinu Reynolds Vs Union Of India, Represented By The General Manager, Southern Railway, Headquarters Office, Park Town P.O., Chennai � 600003 & Ors.
Central Administrative Tribunal · (2024) 07 CAT CK 0001
Tribunals and Commissions01 Jul 2024
Ramesh Chandra Sharma Vs Union Of India & Ors.
Central Administrative Tribunal · (2024) 07 CAT CK 1756
CAT (Procedure) Rules, 1987-Rule 17CPC-Section 114, Order 47 Rule 1
Tribunals and Commissions01 Jul 2024Allowed
Smt. Shakuntala Vs Union Of India & Anr.
Central Administrative Tribunal · (2024) 07 CAT CK 1757
Family Pension Rules-Rule 54, 75Railway Services (Pension) Rules, 1993-Rule 75Hindu Marriage Act-Section 29(2)
Tribunals and Commissions01 Jul 2024
Prashant Kore Vs Union Of India & Ors.
Central Administrative Tribunal · (2024) 07 CAT CK 1758
BSNL (CDA) Rules, 2006-Rule 5, sub-Rule (18)
Tribunals and Commissions01 Jul 2024
Sher Singh Vs Govt. Of NCT Of Delhi & Ors.
Central Administrative Tribunal · (2024) 07 CAT CK 1759
Rules of 1987-Rule 17Limitation Act, 1963Administrative Tribunals Act, 1985-Section 21(1), Sub-Section (3) of Section 21