Tribunals and Commissions25 Jul 2024
Dr. Arvind Kumar (PGT) Vs The Commissioner, Kendriya Vidyalaya Sangthan & Ors.
Central Administrative Tribunal · (2024) 07 CAT CK 1845
COURT ARCHIVE
Central Administrative Tribunal judgments
11,191 judgments · page 91 of 560
Tribunals and Commissions25 Jul 2024
N.K. Vishwakarma Vs Union Of India & Ors.
Central Administrative Tribunal · (2024) 07 CAT CK 1846
Tribunals and Commissions25 Jul 2024Disposed Of
Satbir Singh Vs Gyanesh Bharti Commissioner, Municipal Corporation Of Delhi JLN Marg, Civic Centre New Delhi & Ors.
Central Administrative Tribunal · (2024) 07 CAT CK 0044
Tribunals and Commissions25 Jul 2024Dismissed
Dr. Arvind Kumar (PGT) 'S/o Sh. K.S. Yadav Vs Commissioner, Kendriya Vidyalaya Sangthan 18, Institutional Area, Shaheed Jeet Singh Marg, New Delhi & Ors.
Central Administrative Tribunal · (2024) 07 CAT CK 0042
Tribunals and Commissions23 Jul 2024
Mehar Chand Vs Union Of India & Ors.
Central Administrative Tribunal · (2024) 07 CAT CK 1771
Constitution of IndiaRTI Act, 2005
Tribunals and Commissions23 Jul 2024
Smt. Sarozni Vs Union Of India & Anr.
Central Administrative Tribunal · (2024) 07 CAT CK 1772
Administrative Tribunals Act, 1985-Section 19IPC-Section 498 (A), 323Cr.P.C-Section 125, 127
Tribunals and Commissions23 Jul 2024
Dr. Anil Kumar Singh Vs Sanjay Malhotra & Ors.
Central Administrative Tribunal · (2024) 07 CAT CK 1773
Tribunals and Commissions23 Jul 2024
Anil Kumar Gupta & Ors. Vs Abhishek Ranjan & Anr.
Central Administrative Tribunal · (2024) 07 CAT CK 1774
Tribunals and Commissions22 Jul 2024
Neeraj Prkaash Vs Union Of India & Ors.
Central Administrative Tribunal · (2024) 07 CAT CK 1777
GDS (Conduct and Engagement) Rules, 2011-Rule 33 (4)
Tribunals and Commissions22 Jul 2024
Aakash Deep Chakravarti Vs Union Of India & Ors.
Central Administrative Tribunal · (2024) 07 CAT CK 1778
Central Administrative Tribunal (Procedure) Rules, 1987-Rule 6CCS (CCA) Rules, 1965-Rule 22 (i)Administrative Tribunals Act, 1985-Section 20, 25
Tribunals and Commissions22 Jul 2024Allowed
Neeraj Prkaash Vs Union Of India Through Its Secretary, Government Of India Ministry Of Communication & I.T. Department Of Posts Sansad Marg, New Delhi & Ors.
Central Administrative Tribunal · (2024) 07 CAT CK 0032
Gramin Dak Sevak (Conduct And Engagement) Rules, 2011 — Rule 33(4)
Tribunals and Commissions22 Jul 2024Dismissed
Aakash Deep Chakravarti Vs Union Of India Through, The Secretary, Department Of Post, Dak Bhawan, Parliament Street, New Delhi � 110001
Central Administrative Tribunal · (2024) 07 CAT CK 0031
Administrative Tribunals Act, 1985 — Section 20, 25Central Administrative Tribunal (Procedure) Rules, 1987 — Rule 6Central Civil Services (Classification Control And Appeal) Rules, 1965 — Rule 22(i)
Tribunals and Commissions17 Jul 2024
Union Of India & Ors. Vs Subin Chakravarthy
Central Administrative Tribunal · (2024) 07 CAT CK 1786
Indian Railway Establishment Code-Clause 233General and Subsidiary Rules-Rule 419
Tribunals and Commissions17 Jul 2024Dismissed/ Allowed
Union Of India, Represented By The General Manager, Southern Railway, Headquarters Office, Park Town P.O., Chennai - 600003 & Ors Vs Subin Chakravarthy, S/O Chakran N & Ors.
Central Administrative Tribunal · (2024) 07 CAT CK 0026
Tribunals and Commissions16 Jul 2024
Prasanjeet Chatterjee Vs Union Of India & Ors.
Central Administrative Tribunal · (2024) 07 CAT CK 1787
IPC-Section 325, 34, 427, 294, 341, 323SC/ST Act-Section 1(1)10, 3(2), 5CrPC-Section 107, 116(3), 482
Tribunals and Commissions16 Jul 2024
N A Khan Vs Union of India & Ors.
Central Administrative Tribunal · (2024) 07 CAT CK 1788
Tribunals and Commissions16 Jul 2024Dismissed
Prasanjeet Chatterjee, S/O Shir P.K.Chatterjee Vs Union Of India Through Secretary Ministry Of Defence Department Of Defence Production New Delhi, 100001 & Ors.
Central Administrative Tribunal · (2024) 07 CAT CK 0030
Indian Penal Code, 1860 — Section 34, 294, 323, 325, 341, 427Code Of Criminal Procedure, 1973 — Section 107, 116(3), 482
Tribunals and Commissions16 Jul 2024Dismissed
N A Khan, S/O Late Janab G Khan Vs Union Of India, Through Its Secretary, Govt. Of India, Ministry Of Finance, Central Board Of Direct Taxes, Jawandeep Building Parliament Street, New Delhi - 110001 & Ors.
Central Administrative Tribunal · (2024) 07 CAT CK 0029
Tribunals and Commissions15 Jul 2024
Mukund Lal Sonkar & Ors. Vs Union Of India & Ors.
Central Administrative Tribunal · (2024) 07 CAT CK 1794
Tribunals and Commissions15 Jul 2024
Sombir Vs U.O.I. & Ors.
Central Administrative Tribunal · (2024) 07 CAT CK 1795