Tribunals and Commissions16 Aug 2024
Kaushal Kishore Vs Union Of India & Ors.
Central Administrative Tribunal · (2024) 08 CAT CK 1288
COURT ARCHIVE
Central Administrative Tribunal judgments
11,191 judgments · page 89 of 560
Tribunals and Commissions16 Aug 2024
Ravi Kumar Vs Union Of India & Ors.
Central Administrative Tribunal · (2024) 08 CAT CK 1289
Tribunals and Commissions16 Aug 2024Disposed Of
Ganesh Dutt & Ors Vs Union Of India & Ors.
Central Administrative Tribunal · (2024) 08 CAT CK 0012
Administrative Tribunals Act, 1985 — Section 19
Tribunals and Commissions16 Aug 2024Disposed Of
Ravi Kumar Vs Union Of India, Through The General Manager, Eastern Railway, Kolkata (West Bengal)-700001 & Ors.
Central Administrative Tribunal · (2024) 08 CAT CK 0011
Tribunals and Commissions16 Aug 2024Disposed Of
Madan Kumar Vs Union Of India, Through The D.G. Cum Secretary & Ors.
Central Administrative Tribunal · (2024) 08 CAT CK 0010
Tribunals and Commissions16 Aug 2024Disposed Of
Kaushal Kishore Vs Union Of India, Through The General Manager, North Central Railway, Allahabad & Ors.
Central Administrative Tribunal · (2024) 08 CAT CK 0009
Tribunals and Commissions14 Aug 2024Disposed Of
Manoj Kumar & Anr. Vs Union Of India & Ors.
Central Administrative Tribunal · (2024) 08 CAT CK 1290
Administrative Tribunals Act, 1985-Section 21Limitation Act-Section 5
Tribunals and Commissions09 Aug 2024Disposed Of
Ajay Sharma & Ors. Vs The State Of J&K & Ors.
Central Administrative Tribunal · (2024) 08 CAT CK 1295
Jammu and Kashmir Civil Services (Special Provisions) Act 2010-Section 5(ii)
Tribunals and Commissions09 Aug 2024
Smt. Daisy Vs The Southern Railway & Anr.
Central Administrative Tribunal · (2024) 08 CAT CK 1296
Special Marriage Act, 1954Family Courts Act-Section 7(1)(a)
Tribunals and Commissions09 Aug 2024
Paramjeet Vs The Union Territory Of J&K & Ors.
Central Administrative Tribunal · (2024) 08 CAT CK 1231
Tribunals and Commissions09 Aug 2024Dismissed
Anand Kumar Srivastava Vs Union Of India & Ors.
Central Administrative Tribunal · (2024) 08 CAT CK 1232
CPC-Order XLVII Rule 1
Tribunals and Commissions09 Aug 2024
Bhushan Kumar Vs Union Of India & Ors.
Central Administrative Tribunal · (2024) 08 CAT CK 1233
Administrative Tribunals Act, 1985-Section 19UGC Act, 1956-Section 3
Tribunals and Commissions09 Aug 2024
Jarannath Rai Vs Union Of India & Ors.
Central Administrative Tribunal · (2024) 08 CAT CK 1234
Tribunals and Commissions09 Aug 2024Disposed Of
Paramjeet Vs Union Territory Of J&K & Ors.
Central Administrative Tribunal · (2024) 08 CAT CK 0008
Tribunals and Commissions09 Aug 2024Disposed Of
Ajay Sharma & Ors Vs State Of J&K Through Chief Secretary, Govt. Of Jammu, Civil Sectt. Jammu/Srinagar & Ors.
Central Administrative Tribunal · (2024) 08 CAT CK 0007
Jammu And Kashmir Civil Services (Special Provisions) Act, 2010 — Section 5(ii)
Tribunals and Commissions09 Aug 2024Dismissed
Daisy, W/O. Late K. Sunny Vs Southern Railway, Represented By Its General Manager, Park Town, Chennai, Tamilnadu, Pin � 600003 & Ors.
Central Administrative Tribunal · (2024) 08 CAT CK 0006
Family Courts Act, 1984 — Section 7(1)(a)
Tribunals and Commissions09 Aug 2024Dismissed
Anand Kumar Srivastava Vs Union Of India Through Secretary, Ministry Of Communication, Department Of Post New Delhi & Ors.
Central Administrative Tribunal · (2024) 08 CAT CK 0005
Code Of Civil Procedure, 1908 — Order 47, Rule 1
Tribunals and Commissions09 Aug 2024Disposed Of
Bhushan Kumar Vs Union Of India Through Chairman Ministry Of Railway, Railway Recruitment Boards, New Delhi & Ors.
Central Administrative Tribunal · (2024) 08 CAT CK 0004
Administrative Tribunals Act, 1985 — Section 19University Grants Commission Act, 1956 — Section 3
Tribunals and Commissions09 Aug 2024Dismissed
Jarannath Rai Vs Union Of India Through General Manager, Northern Railway, Baroda House, Northern Railway, New Delhi & Ors.
Central Administrative Tribunal · (2024) 08 CAT CK 0003
Tribunals and Commissions06 Aug 2024
Sumod Dinesan Vs The Flag Officer Commanding-in-Chief & Ors.
Central Administrative Tribunal · (2024) 08 CAT CK 1235
Medical Attendance Rules