COURT ARCHIVE

Central Administrative Tribunal judgments

11,191 judgments · page 90 of 560

Tribunals and Commissions06 Aug 2024

Jai Shanker Srivastava Vs Union Of India & Ors.

Central Administrative Tribunal · (2024) 08 CAT CK 1236

Administrative Tribunals Act, 1985-Section 19C.C.S. (C.C.A.) Rules, 1965-Rule 14, 14(2), 14(14)C.C.S. (Conduct) Rules, 1964-Rule 3, 3(C), 3-C

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Tribunals and Commissions06 Aug 2024Dismissed

Sumod Dinesan Vs Flag Officer Commanding-In-Chief, (For Cso P & A) Headquaters, Southern Naval Command, Kochi - 682004 & Ors.

Central Administrative Tribunal · (2024) 08 CAT CK 0002

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Tribunals and Commissions06 Aug 2024Disposed Of

Jai Shanker Srivastava Vs Union Of India Through Secretary, Ministry Of Communication, Dak Bhawan, Sansad Marg, New Delhi & Ors.

Central Administrative Tribunal · (2024) 08 CAT CK 0001

Administrative Tribunals Act, 1985 — Section 19Central Civil Services (Classification, Control & Appeal) Rules, 1965 — Rule 14, 14(2), 14(14)Central Civil Services (Conduct) Rules, 1964 — Rule 3, 3(C)

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Tribunals and Commissions31 Jul 2024

Smt. Mehandia Bibi Vs Union Of India & Ors.

Central Administrative Tribunal · (2024) 07 CAT CK 1817

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Tribunals and Commissions31 Jul 2024

Mohammad Zahid Shah Geelani Vs Union Territory Of Jammu And Kashmir & Ors.

Central Administrative Tribunal · (2024) 07 CAT CK 1818

NDPS Act

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Tribunals and Commissions31 Jul 2024Disposed Of

Mohammad Zahid Shah Geelani Vs Union Territory Of Jammu And Kashmir Through Commissioner/Secretary Rural Development Kashmir Srinagar/Jammu � 190001 & Ors.

Central Administrative Tribunal · (2024) 07 CAT CK 0034

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Tribunals and Commissions31 Jul 2024Dismissed

Mehandia Bibi Vs Union Of India Through The Secretary Railway Board, Ministry Of Railways, Rail Bhawan, New Delhi. & Ors.

Central Administrative Tribunal · (2024) 07 CAT CK 0033

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Tribunals and Commissions30 Jul 2024

P. Premalatha Vs Union Of India & Ors.

Central Administrative Tribunal · (2024) 07 CAT CK 1822

CCS(CCA) Rules-Rule 14CCS(Pension) Rules, 1972-Rule 9, 68(1)Administrative Tribunals Act-Section 19

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Tribunals and Commissions30 Jul 2024Dismissed

P. Premalatha Vs Union Of India Represented By The Secretary To The Government Of India, Ministry Of Communications (Department Of Posts), New Delhi - 110001 & Ors.

Central Administrative Tribunal · (2024) 07 CAT CK 0038

Administrative Tribunals Act, 1985 — Section 19Central Civil Services (Classification, Control & Appeal) Rules, 1965 — Rule 14Central Civil Services (Pension) Rules, 1972 — Rule 9, 68(1)

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Tribunals and Commissions29 Jul 2024

Jagdish Prasad Vs Union Of India & Ors.

Central Administrative Tribunal · (2024) 07 CAT CK 1827

Administrative Tribunals Act, 1985-Section 19CCS (CCA) Rules, 1965-Rule 11, 16, Note 23 (a) of Rule 11Postal Saving Bank Niyamawali Khand 1-Rule 75 (1)

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Tribunals and Commissions29 Jul 2024