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Judgment
4 paragraphs · 57 words
Per: RAMESH SINGH THAKUR, MEMBER (J):
1.
Nobody has appeared on behalf of the applicant on the last five dates. Today also, no one is present on behalf of the applicant.
2.
We are of the opinion that the applicant is no longer interested in pressing the instant O.A.
3.
Accordingly, instant O.A. is dismissed for non-prosecution.