Tribunals and Commissions07 Jul 2023Disposed Of
Raj Pal Vs V.P. Singh, Chief Post Master General U.P. Circle, Hazratganj, Lucknow Pin Code-226001 & Ors
Central Administrative Tribunal · (2023) 07 CAT CK 0013
COURT ARCHIVE
Central Administrative Tribunal judgments
11,246 judgments · page 139 of 563
Tribunals and Commissions07 Jul 2023Dismissed
Ram Vyas Sharm Vs Union Of India & Ors
Central Administrative Tribunal · (2023) 07 CAT CK 0011
Administrative Tribunals Act, 1985 — Section 19
Tribunals and Commissions07 Jul 2023
Vishakha Shrama Vs Department Of Education
Central Administrative Tribunal · (2023) 07 CAT CK 0007
Administrative Tribunals Act, 1985 — Section 19
Tribunals and Commissions07 Jul 2023Disposed Of
Kavita Dua Vs Commissioner 18, Institutional Area,m Shaheed Jeet Singh Marg, New Delhi-110016 & Ors
Central Administrative Tribunal · (2023) 07 CAT CK 0006
Constitution Of India, 1950 — Article 14
Tribunals and Commissions06 Jul 2023
Chandra Shekhar Tiwari Vs Central Provident Fund Commissioner & Ors.
Central Administrative Tribunal · (2023) 07 CAT CK 3797
Tribunals and Commissions06 Jul 2023
Manoj Kumar Vs Union Of India & Anr.
Central Administrative Tribunal · (2023) 07 CAT CK 3798
Tribunals and Commissions05 Jul 2023
Sh. Riyasat Ali Vs Union Of India & Ors.
Central Administrative Tribunal · (2023) 07 CAT CK 3739
Tribunals and Commissions04 Jul 2023
Dinesh Kumar Sharma & Ors. Vs The Union Of India & Ors.
Central Administrative Tribunal · (2023) 07 CAT CK 3743
Tribunals and Commissions04 Jul 2023
Ankit Jain Vs Union Of India & Ors.
Central Administrative Tribunal · (2023) 07 CAT CK 3744
Tribunals and Commissions04 Jul 2023
Smt. Munni Devi Vs Union Of India & Ors.
Central Administrative Tribunal · (2023) 07 CAT CK 3745
Administrative Tribunal Act, 1985-Section 19
Tribunals and Commissions04 Jul 2023
Smt. Meena Vs Union Of India & Ors.
Central Administrative Tribunal · (2023) 07 CAT CK 3746
Administrative Tribunal Act, 1985-Section 19
Tribunals and Commissions04 Jul 2023Allowed
Dinesh Kumar Sharma & Ors Vs Union Of India Through General Manager, North Central Railway, Prayagraj (Allahabad) (U.P.). & Ors
Central Administrative Tribunal · (2023) 07 CAT CK 0002
Tribunals and Commissions03 Jul 2023
Rajeev Gupta Vs Union Of India & Ors.
Central Administrative Tribunal · (2023) 07 CAT CK 3763
Tribunals and Commissions03 Jul 2023Dismissed
Rajeev Gupta Vs Union Of India & Ors
Central Administrative Tribunal · (2023) 07 CAT CK 0005
Tribunals and Commissions23 Jun 2023
Kamla Devi Vs Union Of India & Ors.
Central Administrative Tribunal · (2023) 06 CAT CK 3118
Administrative Tribunals Act, 1985-Section 19Constitution of India-Article 14, 16
Tribunals and Commissions23 Jun 2023
Jitendra Kumar Vs Chief General Manager, BSNL & Ors.
Central Administrative Tribunal · (2023) 06 CAT CK 3119
Administrative Tribunals Act, 1985-Section 19
Tribunals and Commissions23 Jun 2023Dismissed
Kamla Devi Wife Of Madan Mohan Pandey Vs Union Of India & Ors
Central Administrative Tribunal · (2023) 06 CAT CK 0007
Constitution Of India, 1950 — Article 14, 16
Tribunals and Commissions23 Jun 2023Disposed Of
Jitendra Kumar Vs Chief General Manager, BSNL, Uttrakhand Telecom Circle, Dehradun, Uttrakhand & Ors
Central Administrative Tribunal · (2023) 06 CAT CK 0006
Administrative Tribunals Act, 1985 — Section 19
Tribunals and Commissions16 Jun 2023
Geevarghese M.M Vs The Senior Superintendent Of Post Offices & Ors.
Central Administrative Tribunal · (2023) 06 CAT CK 3121
GDS (Conduct & Engagement) Rules, 2011
Tribunals and Commissions16 Jun 2023
D.Madhu Vs State Of Kerala & Ors.
Central Administrative Tribunal · (2023) 06 CAT CK 3122