Tribunals and Commissions29 May 2023Dismissed
Venkitesh Janardhan Sarma Vs Union Of India & Ors
Central Administrative Tribunal · (2023) 05 CAT CK 0070
Administrative Tribunals Act, 1985 — Section 21(3)
COURT ARCHIVE
Central Administrative Tribunal judgments
11,246 judgments · page 141 of 563
Tribunals and Commissions29 May 2023Allowed
Subhash Kumar Vs Union Of India & Ors
Central Administrative Tribunal · (2023) 05 CAT CK 0069
Administrative Tribunals Act, 1985 — Section 19
Tribunals and Commissions26 May 2023
Ram Gopal Vs Union Of India & Ors.
Central Administrative Tribunal · (2023) 05 CAT CK 0991
Tribunals and Commissions26 May 2023
Subhash Chandra Sharma Vs Union Of India & Ors.
Central Administrative Tribunal · (2023) 05 CAT CK 0992
Tribunals and Commissions26 May 2023Allowed
Ram Gopal Vs Union Of India & Ors
Central Administrative Tribunal · (2023) 05 CAT CK 0068
Tribunals and Commissions24 May 2023
Jitendra Kumar Vs Union Of India & Ors.
Central Administrative Tribunal · (2023) 05 CAT CK 0994
Tribunals and Commissions24 May 2023
Mahendra Kumar Mishra Vs Union Of India & Ors.
Central Administrative Tribunal · (2023) 05 CAT CK 0995
Tribunals and Commissions24 May 2023Disposed Of
Mahendra Kumar Mishra Vs Union Of India And Ors
Central Administrative Tribunal · (2023) 05 CAT CK 0066
Tribunals and Commissions24 May 2023Disposed Of
Jitendra Kumar Vs Union Of India And Ors
Central Administrative Tribunal · (2023) 05 CAT CK 0065
Tribunals and Commissions23 May 2023
Chhatra Pal Vs B.S.N.L. & Ors.
Central Administrative Tribunal · (2023) 05 CAT CK 0996
Administrative Tribunal Act, 1985-Section 19BSNL Conduct, Discipline Rules 2006-Rule 36, 43Constitution of India-Article 341, 342
Tribunals and Commissions23 May 2023
Jagdish Zumaklal Warkade Vs Union Of India & Ors.
Central Administrative Tribunal · (2023) 05 CAT CK 0997
Administrative Tribunal Act, 1985-Section 19
Tribunals and Commissions23 May 2023
Durga Prasad Sharma Vs Union Of India & Ors.
Central Administrative Tribunal · (2023) 05 CAT CK 0998
Administrative Tribunal Act, 1985-Section 19Railway Servant (Discipline and Appeal) Rules, 1966-Rule 3(1)(k), 3(11)
Tribunals and Commissions23 May 2023Dismissed
Durga Prasad Sharma Vs Union Of India And Ors
Central Administrative Tribunal · (2023) 05 CAT CK 0064
Administrative Tribunals Act, 1985 — Section 19Railway Servant (Discipline And Appeal) Rules, 1966 — Rule 3(1)(k), 11
Tribunals and Commissions23 May 2023Dismissed
Chhatra Pal, S/o Zalim Singh Vs B.S.N.L & Ors
Central Administrative Tribunal · (2023) 05 CAT CK 0063
Administrative Tribunals Act, 1985 — Section 19Bharat Sanchar Nigam Limited Bsnl Conduct, Discipline And Appeal Rules, 2006 — Rule 36, 43Constitution Of India, 1950 — Article 341, 342
Tribunals and Commissions23 May 2023Allowed
Jagdish Zumaklal Warkade Vs Union Of India And Ors
Central Administrative Tribunal · (2023) 05 CAT CK 0062
Administrative Tribunals Act, 1985 — Section 19
Tribunals and Commissions18 May 2023
Brij Raj Vs Union Of India & Ors.
Central Administrative Tribunal · (2023) 05 CAT CK 1043
Tribunals and Commissions18 May 2023
Inayat Majid Mir Vs Union Territory Of J&K & Ors.
Central Administrative Tribunal · (2023) 05 CAT CK 1002
Tribunals and Commissions18 May 2023
P. K. Anilkumar Vs Union Of India & Anr.
Central Administrative Tribunal · (2023) 05 CAT CK 1003
Tribunals and Commissions18 May 2023
Vaishnavi Chaturvedi Vs Union Of India & Ors.
Central Administrative Tribunal · (2023) 05 CAT CK 1004
Tribunals and Commissions18 May 2023Disposed Of
Arjun P.S Vs The Union Of India & Anr.
Central Administrative Tribunal · (2023) 05 CAT CK 1005