Tribunals and Commissions16 Jun 2023Disposed Of
Geevarghese M.M Vs Senior Superintendent Of Post Offices, Aluva Division, Aluva � 683101 & Ors
Central Administrative Tribunal · (2023) 06 CAT CK 0004
COURT ARCHIVE
Central Administrative Tribunal judgments
11,246 judgments · page 140 of 563
Tribunals and Commissions07 Jun 2023
Richa Jaiswal Vs The Union Of India & Ors.
Central Administrative Tribunal · (2023) 06 CAT CK 3123
Constitution of India-Article 14
Tribunals and Commissions07 Jun 2023Dismissed
Richa Jaiswal Vs Union Of India & Ors
Central Administrative Tribunal · (2023) 06 CAT CK 0002
Constitution Of India, 1950 — Article 14
Tribunals and Commissions06 Jun 2023
Shabir Ahmad Malik Vs U.T. Of J&K & Ors.
Central Administrative Tribunal · (2023) 06 CAT CK 3125
Tribunals and Commissions06 Jun 2023Disposed Of
Shabir Ahmad Malik Vs U.T. Of J&K, Through Commissioner Secretary To Govt. School Education Department, Civil Secretariat, J&K, Srinagar -190001 & Ors
Central Administrative Tribunal · (2023) 06 CAT CK 0003
Tribunals and Commissions02 Jun 2023
Pankaj Singh Vs General Manager, North Central Railway & Anr.
Central Administrative Tribunal · (2023) 06 CAT CK 3127
Administrative Tribunals Act, 1985-Section 19Evidence Act
Tribunals and Commissions02 Jun 2023
Subhash Chandra Tripathi Vs Union Of India & Ors.
Central Administrative Tribunal · (2023) 06 CAT CK 3128
Administrative Tribunals Act, 1985-Section 19CCS (CCA) Rules, 1965-Rule 14, 14(18)Constitution of India-Article 226, 226/227, 311(2)
Tribunals and Commissions02 Jun 2023
B.B. Singh Vs Union Of India & Ors.
Central Administrative Tribunal · (2023) 06 CAT CK 3129
Administrative Tribunals Act, 1985-Section 19Customs Act
Tribunals and Commissions02 Jun 2023
Dr. M.K. Singh Vs Union Of India & Ors.
Central Administrative Tribunal · (2023) 06 CAT CK 3130
Public Premises Act, 1971CCS (CCA) Rules, 1965
Tribunals and Commissions02 Jun 2023Disposed Of
Smt. Poonam Kumari Vs Union Of India & Ors.
Central Administrative Tribunal · (2023) 06 CAT CK 3131
Administrative Tribunals Act, 1985-Section 19
Tribunals and Commissions01 Jun 2023
G. Bhaskara Jyothi Vs The Union Of India & Ors.
Central Administrative Tribunal · (2023) 06 CAT CK 3107
Indian Railway Establishment Code, Volume II-Rule 1343(1)(a), 1343(4), 1343(5), 1343(8), 1344, 1345Indian Railway Establishment Manual-Rule 1343 (4)
Tribunals and Commissions01 Jun 2023
Deepak & Ors. Vs Nandani Duggal
Central Administrative Tribunal · (2023) 06 CAT CK 3108
Tribunals and Commissions01 Jun 2023Disposed Of
G.Bhaskara Jyothi Vs Union Of India & Ors
Central Administrative Tribunal · (2023) 06 CAT CK 0001
Tribunals and Commissions31 May 2023
Dev Prakash & Anr. Vs Union Of India & Ors.
Central Administrative Tribunal · (2023) 05 CAT CK 0982
Administrative Tribunals Act, 1985-Section 19Constitution of India-Articles 14, 16, 21, 23, 309, 39(a), Part III
Tribunals and Commissions31 May 2023
Juma Mohd Vs Union Of India & Ors.
Central Administrative Tribunal · (2023) 05 CAT CK 0983
Administrative Tribunals Act, 1985-Section 19Central Civil (Clarification, Control and Appeal) Rules, 1965-Rule 4Evidence Act
Tribunals and Commissions31 May 2023Dismissed
Juma Mohd Vs Union Of India & Ors
Central Administrative Tribunal · (2023) 05 CAT CK 0073
Administrative Tribunals Act, 1985 — Section 19Central Civil (Clarification, Control And Appeal ) Rules, 1965 — Rule 4
Tribunals and Commissions31 May 2023Dismissed
Dev Prakash & Ors Vs Union Of India & Ors
Central Administrative Tribunal · (2023) 05 CAT CK 0072
Administrative Tribunals Act, 1985 — Section 19Constitution Of India, 1950 — Article 14, 16, 21, 23, 39(a), 309
Tribunals and Commissions29 May 2023
Subhash Kumar Vs Union Of India & Ors.
Central Administrative Tribunal · (2023) 05 CAT CK 0985
Administrative Tribunals Act, 1985-Section 19
Tribunals and Commissions29 May 2023
Venkitesh Janardhan Sarma Vs Union Of India & Ors.
Central Administrative Tribunal · (2023) 05 CAT CK 0986
Administrative Tribunals Act-Section 21(3)
Tribunals and Commissions29 May 2023
Anandu P.D. & Ors. Vs Union Of India & Ors.
Central Administrative Tribunal · (2023) 05 CAT CK 0987