Tribunals and Commissions18 May 2023Disposed Of
Vaishnavi Chaturvedi Vs Union Of India And Ors
Central Administrative Tribunal · (2023) 05 CAT CK 0060
COURT ARCHIVE
Central Administrative Tribunal judgments
11,246 judgments · page 142 of 563
Tribunals and Commissions18 May 2023Disposed Of
P. K. Anilkumar Vs Union Of India Represented By The Chief Post Master General, Kerala Circle, Trivandrum � 695033 And Ors
Central Administrative Tribunal · (2023) 05 CAT CK 0058
Tribunals and Commissions18 May 2023Disposed Of
Arjun P.S Vs Union Of India Represented By The Secretary To Government Of India Ministry Of Defence, New Delhi � 110001 And Ors
Central Administrative Tribunal · (2023) 05 CAT CK 0057
Tribunals and Commissions17 May 2023
Dasan P.A Vs Union Of India & Ors.
Central Administrative Tribunal · (2023) 05 CAT CK 1006
Tribunals and Commissions17 May 2023
Sunil Singh Vs Union Of India & Ors.
Central Administrative Tribunal · (2023) 05 CAT CK 1007
Right to Information Act, 2005
Tribunals and Commissions17 May 2023
S.C. Verma Vs Union Of India & Ors.
Central Administrative Tribunal · (2023) 05 CAT CK 1008
Prevention of Corruption ActCCS (CCA) Rules, 1965-Rule 14Cr.P.C.-Section 169
Tribunals and Commissions17 May 2023
Yashvir Singh Vs Chief Secretary, Government of NCT of Delhi & Ors.
Central Administrative Tribunal · (2023) 05 CAT CK 1009
Administrative Tribunals Act, 1985-Section 19Constitution of India-Article 311(2)(b), 311Cr.P.C.-Section 41.1 (A)
Tribunals and Commissions17 May 2023
Ankit Shrikoti & Ors. Vs Union Of India & Anr.
Central Administrative Tribunal · (2023) 05 CAT CK 1010
Administrative Tribunals Act, 1985-Section 19
Tribunals and Commissions17 May 2023
A Velliyammal Vs Union Of India & Ors.
Central Administrative Tribunal · (2023) 05 CAT CK 1011
Tribunals and Commissions17 May 2023Disposed Of
Ankit Shrikoti & Ors Vs Union Of India And Ors
Central Administrative Tribunal · (2023) 05 CAT CK 0061
Administrative Tribunals Act, 1985 — Section 19
Tribunals and Commissions17 May 2023Partly Allowed
Yashvir Singh Vs Chief Secretary, Government Of NCT Of Delhi Delhi Secretariat, I.P. Estate, New Delhi-110002 And Ors
Central Administrative Tribunal · (2023) 05 CAT CK 0059
Administrative Tribunals Act, 1985 — Section 19Code Of Criminal Procedure, 1973 — Section 41.1(A)Indian Penal Code, 1860 — Section 34, 365, 392, 393
Tribunals and Commissions17 May 2023Dismissed
S.C. Verma Vs Union Of India And Ors
Central Administrative Tribunal · (2023) 05 CAT CK 0056
Code Of Criminal Procedure, 1973 — Section 169Central Civil Services (Classification Control And Appeal) Rules, 1965 — Rule 14
Tribunals and Commissions17 May 2023Allowed
Sunil Singh & Ors Vs Union Of India Through Its General Manager, West Central Railway, Indira Market, Jabalpur (M.P.) 482001 And Ors
Central Administrative Tribunal · (2023) 05 CAT CK 0055
Tribunals and Commissions17 May 2023Dismissed
Dasan P.A, S/o. Late Achuthan Vs Union Of India Represented By The Secretary Department Of Revenue Ministry Of Finance North Block, New Delhi � 110001 And Ors
Central Administrative Tribunal · (2023) 05 CAT CK 0053
Tribunals and Commissions16 May 2023
Abhishek Ranjan Vs Union Of India & Ors.
Central Administrative Tribunal · (2023) 05 CAT CK 0948
Administrative Tribunals Act, 1985-Section 19
Tribunals and Commissions16 May 2023
Rameshwar Prasad Vs Union Of India & Ors.
Central Administrative Tribunal · (2023) 05 CAT CK 0949
Administrative Tribunal Act, 1985-Section 19Constitution of India-Article 14
Tribunals and Commissions16 May 2023
Dr. Ashim Kumar Dutta Vs UOI & Ors.
Central Administrative Tribunal · (2023) 05 CAT CK 0950
Central Civil Services (Revised Pay) Rules, 2008-Section 1, Part A of the First Schedule
Tribunals and Commissions16 May 2023
Prashant Giri & Ors. Vs Union Of India & Ors.
Central Administrative Tribunal · (2023) 05 CAT CK 0951
Constitution of India-Article 14IREM Vol.I-Rule 159(1), 187
Tribunals and Commissions16 May 2023
Om Prakash Srivastava Vs Union Of India & Ors.
Central Administrative Tribunal · (2023) 05 CAT CK 0952
Administrative Tribunals Act 1985-Section 19Constitution of India-Article 14
Tribunals and Commissions16 May 2023
Kapil Nagi Vs Union Of India & Anr.
Central Administrative Tribunal · (2023) 05 CAT CK 0953