Tribunals and Commissions16 May 2023
Raj Kumar Vs Union Of India & Ors.
Central Administrative Tribunal · (2023) 05 CAT CK 0954
Administrative Tribunals Act 1985-Section 19Hindu Adoption and Maintenance Act
COURT ARCHIVE
Central Administrative Tribunal judgments
11,246 judgments · page 143 of 563
Tribunals and Commissions16 May 2023
Sarman Kishor Vs Union Of India & Ors.
Central Administrative Tribunal · (2023) 05 CAT CK 0955
Tribunals and Commissions16 May 2023
Raju Batham Vs Union Of India & Ors.
Central Administrative Tribunal · (2023) 05 CAT CK 0956
Administrative Tribunals Act, 1985-Section 19Railway Servants (Discipline & Appeal) Rules, 1968-Rule 9, 9(9)(a)(i)
Tribunals and Commissions16 May 2023
Jagdeesh Chourey Vs Union Of India & Ors.
Central Administrative Tribunal · (2023) 05 CAT CK 0957
Tribunals and Commissions16 May 2023
Vinod Dialani Vs Union Of India & Ors.
Central Administrative Tribunal · (2023) 05 CAT CK 0958
CBSE Service Rules-Chapter I clause 1.1.6
Tribunals and Commissions16 May 2023
Sanjeev Kumar Rai Vs Union Of India & Ors.
Central Administrative Tribunal · (2023) 05 CAT CK 0959
Tribunals and Commissions16 May 2023
Tula Ram Vs Union Of India & Ors.
Central Administrative Tribunal · (2023) 05 CAT CK 0960
Tribunals and Commissions16 May 2023Allowed
Rameshwar Prasad Vs Union Of India & Ors
Central Administrative Tribunal · (2023) 05 CAT CK 0074
li>Administrative Tribunals Act, 1985 — Section 19Constitution Of India, 1950 — Article 14
Tribunals and Commissions16 May 2023Dismissed
Raju Batham Vs Union Of India And Ors
Central Administrative Tribunal · (2023) 05 CAT CK 0052
Administrative Tribunals Act, 1985 — Section 19Railway Servants (Discipline & Appeal) Rules, 1968 — Rule 9
Tribunals and Commissions16 May 2023Disposed Of
Jagdeesh Chourey Vs Union Of India & Ors
Central Administrative Tribunal · (2023) 05 CAT CK 0050
Tribunals and Commissions16 May 2023Dismissed
Prashant Giri & Ors Vs Union Of India & Ors
Central Administrative Tribunal · (2023) 05 CAT CK 0049
Constitution Of India, 1950 — Article 14
Tribunals and Commissions16 May 2023Dismissed
Vinod Dialani Vs Union Of India & Ors
Central Administrative Tribunal · (2023) 05 CAT CK 0048
Tribunals and Commissions16 May 2023Dismissed
Dr. Ashim Kumar Dutta Vs UOI & Ors
Central Administrative Tribunal · (2023) 05 CAT CK 0047
Tribunals and Commissions16 May 2023Allowed
Kapil Nagi Vs Union Of India & Ors
Central Administrative Tribunal · (2023) 05 CAT CK 0046
Tribunals and Commissions16 May 2023Dismissed
Abhishek Ranjan Vs Union Of India & Ors
Central Administrative Tribunal · (2023) 05 CAT CK 0043
Administrative Tribunals Act, 1985 — Section 19Constitution Of India, 1950 — Article 14
Tribunals and Commissions16 May 2023Dismissed
Raj Kumar Vs Union Of India & Ors
Central Administrative Tribunal · (2023) 05 CAT CK 0042
Administrative Tribunals Act, 1985 — Section 19Constitution Of India, 1950 — Article 14
Tribunals and Commissions16 May 2023Allowed
Om Prakash Srivastava Vs Union Of India & Ors
Central Administrative Tribunal · (2023) 05 CAT CK 0041
Administrative Tribunals Act, 1985 — Section 19Constitution Of India, 1950 — Article 14
Tribunals and Commissions15 May 2023
Lal Mani Mishra Deceased Represented Through LR Smt. Amrawati Devi & Ors. Vs Union Of India & Ors.
Central Administrative Tribunal · (2023) 05 CAT CK 0963
Tribunals and Commissions15 May 2023
Tandra Mukherjee Vs Union Of India & Ors.
Central Administrative Tribunal · (2023) 05 CAT CK 0964
Tribunals and Commissions13 May 2023
Amit Chauhan & Anr. Vs Vipin Kumar & Anr.
Central Administrative Tribunal · (2023) 05 CAT CK 0965
Constitution of India-Article 226, 227Orissa Hindu Religious Endowments Act