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Tribunals and CommissionsSingle Bench(2023) 05 CAT CK 0959

Sanjeev Kumar Rai vs Union Of India & Ors.

Central Administrative Tribunal · Decided on 16 May 2023

HON’BLE JUDGES
Dr. Sanjiv Kumar, Member (A)
CASE NUMBER
Transfer Application No. 01 of 2020

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Judgment

4 paragraphs · 55 words

ORDER

Delivered by Hon’ble Dr. Sanjiv Kumar, Member (A)

None for the applicant. Shri M.K. Sharma, counsel for the respondents is present.

2.

None present for the applicant even in the revised call. It appears from the record that applicant is not interested in pursuing the case. Accordingly, the original applicant is dismissed in default.