Tribunals and Commissions13 May 2023
Sanjay Kumar Nishad & Ors. Vs Union Of India & Ors.
Central Administrative Tribunal · (2023) 05 CAT CK 0966
Administrative Tribunal Act, 1985-Section 19IPC-Sections 147, 323, 427, 452, 504, 506
COURT ARCHIVE
Central Administrative Tribunal judgments
11,246 judgments · page 144 of 563
Tribunals and Commissions13 May 2023
Ravindra Kumar Vs Union Of India & Ors.
Central Administrative Tribunal · (2023) 05 CAT CK 0967
Tribunals and Commissions13 May 2023
Ram Abhilash Vs Union Of India & Ors.
Central Administrative Tribunal · (2023) 05 CAT CK 0968
Constitution of India-Article 16
Tribunals and Commissions13 May 2023
Anmol Mani Tiwari Vs Union Of India & Ors.
Central Administrative Tribunal · (2023) 05 CAT CK 0969
Tribunals and Commissions13 May 2023Disposed Of
Anmol Mani Tiwari Vs Union Of India & Ors
Central Administrative Tribunal · (2023) 05 CAT CK 0037
Tribunals and Commissions13 May 2023Dismissed
Ram Abhilash, Son Of Ram Pratap, Resident Of Village Sanwdeeh Chhedi Ka Pura, Phoolpur, District Allahabad Vs Union Of India Through Secretary, Ministry Of Railway, Government Of India, New Delhi & Ors
Central Administrative Tribunal · (2023) 05 CAT CK 0036
Constitution Of India, 1950 — Article 16
Tribunals and Commissions13 May 2023Disposed Of
Ravindra Kumar Vs Union Of India & Ors
Central Administrative Tribunal · (2023) 05 CAT CK 0035
Tribunals and Commissions13 May 2023Dismissed
Amit Chauhan Vs Vipin Kumar, HQ Chief Engineer, Air Force Station, Bamruli, Allahabad
Central Administrative Tribunal · (2023) 05 CAT CK 0034
Constitution Of India, 1950 — Article 226
Tribunals and Commissions12 May 2023
Manoharan Nair M.K. @ M.K.M. Nair Vs The Secretary & Ors.
Central Administrative Tribunal · (2023) 05 CAT CK 0970
Central Service (Medical Attendance) Rules 1944-Rule 2(e), 3, 3(1)(2), 6, 6(1)(2)ICAR Rules
Tribunals and Commissions12 May 2023
Tijju Vs Union Of India & Ors.
Central Administrative Tribunal · (2023) 05 CAT CK 0971
Administrative Tribunals Act, 1985-Section 19Central Civil Services (Pension) Rules, 1972
Tribunals and Commissions12 May 2023
Smt. Geeta Devi Vs Union Of India & Ors.
Central Administrative Tribunal · (2023) 05 CAT CK 0972
Tribunals and Commissions12 May 2023
Nithin.M.K. Vs Union Of India & Ors.
Central Administrative Tribunal · (2023) 05 CAT CK 0973
Central Administrative Tribunal (Procedure) Rules, 1987-Rule 6, 6(1)(i), 6(1)(ii), 6(2)
Tribunals and Commissions12 May 2023
Ashok Kumar Srivastava Vs Union Of India & Ors.
Central Administrative Tribunal · (2023) 05 CAT CK 0974
Tribunals and Commissions12 May 2023
Sushma Devi Vs Union Of India & Ors.
Central Administrative Tribunal · (2023) 05 CAT CK 0975
Tribunals and Commissions12 May 2023Dismissed
Nithin.M.K. & Ors Vs Union Of India, Represented By The General Manager, Southern Railway, Headquarters Office, Park Town P.O., Chennai�600003 & Ors
Central Administrative Tribunal · (2023) 05 CAT CK 0038
Central Administrative Tribunal (Procedure) Rules, 1987 — Rule 6, 6(1)(i), 6(1)(ii), 6(2)
Tribunals and Commissions12 May 2023Dismissed
Geeta Devi Vs Union Of India & Ors
Central Administrative Tribunal · (2023) 05 CAT CK 0033
Tribunals and Commissions12 May 2023Disposed Of
Ashok Kumar Srivastava Vs Union Of India & Ors
Central Administrative Tribunal · (2023) 05 CAT CK 0032
Tribunals and Commissions12 May 2023Allowed
Tijju Vs Union Of India & Ors
Central Administrative Tribunal · (2023) 05 CAT CK 0030
Tribunals and Commissions12 May 2023Dismissed
Manoharan Nair M.K. @ M.K.M. Nair Vs Secretary, Indian Council Of Agricultural Research, Krishi Bhavan, Dr. Rajendra Prasad Road, New Delhi-110001 & Ors
Central Administrative Tribunal · (2023) 05 CAT CK 0029
Central Service (Medical Attendance) Rules, 1944 — Rule 2(e), 3,3(1)(2), 6, 6(1)(2)
Tribunals and Commissions11 May 2023
Munni Lal Vs Union Of India & Ors.
Central Administrative Tribunal · (2023) 05 CAT CK 0977
Constitution of India-Article 16