Tribunals and Commissions09 May 2023
Amrendra Pandy Vs Union Of India & Ors.
Central Administrative Tribunal · (2023) 05 CAT CK 0932
Administrative Tribunals Act, 1985-Section 19
COURT ARCHIVE
Central Administrative Tribunal judgments
11,246 judgments · page 146 of 563
Tribunals and Commissions09 May 2023Dismissed
Neelam Rani (68003918) Vs Director Of Education South Delhi Municipal Corporation 23rd Floor, Shyama Prasad Mukherjee Civic Centre, New Delhi-110002 & Ors
Central Administrative Tribunal · (2023) 05 CAT CK 0020
Tribunals and Commissions09 May 2023Dismissed
Amrendra Pandy Vs Union Of India & Ors
Central Administrative Tribunal · (2023) 05 CAT CK 0018
Administrative Tribunals Act, 1985 — Section 19
Tribunals and Commissions09 May 2023Dismissed
Anita Vishwakarma Wife Of Rajesh Kumar Sharma Presently Working As TGT(Math), KV No. 3 AFS Chakeri, Kanpur Vs Kendriya Vidyalaya Sangathan, 18, Institutional Area, Shaheed Jeet Singh Marg, New Delhi 16, Through Its Chairman & Ors
Central Administrative Tribunal · (2023) 05 CAT CK 0017
Central Administrative Tribunal Act, 1985 — Section 19Constitution Of India, 1950 — Article 14
Tribunals and Commissions09 May 2023Dismissed
Amrendra Pandy Son Of Sri Prabhakar Pandey Vs Union Of India Through Secretary, Ministry Of Railways, Railway Board, Govt. Of India, Rail Bhawan, New Delhi & Ors
Central Administrative Tribunal · (2023) 05 CAT CK 0016
Administrative Tribunals Act, 1985 — Section 19
Tribunals and Commissions08 May 2023
Prajith Raj C Vs The Secretary & Ors.
Central Administrative Tribunal · (2023) 05 CAT CK 0933
Central Civil Services (Temporary Service) Rules, 1965-Rule 5, 5(1), Sub-rule (1) of Rule 5Fundamental Rules-Rule 17(a), 17(1), 17-AConstitution of India-Articles 14, 16, 311, 311(2)
Tribunals and Commissions08 May 2023
Ravinder Singh Vs Union Territory Of Jammu And Kashmir & Anr.
Central Administrative Tribunal · (2023) 05 CAT CK 0934
Tribunals and Commissions08 May 2023
Ramesh Prasad Vs Union Of India & Ors.
Central Administrative Tribunal · (2023) 05 CAT CK 0935
Administrative Tribunals Act, 1985-Section 19Manual of Appointment and Allowances of the Officers of Indian Post and Telegraphs Department-Rule 154 A
Tribunals and Commissions08 May 2023
Rajesh.N Vs The Deputy Commissioner (Pers) & Ors.
Central Administrative Tribunal · (2023) 05 CAT CK 0936
Tribunals and Commissions08 May 2023
V.T.K Nayanar Vs Union Of India & Ors.
Central Administrative Tribunal · (2023) 05 CAT CK 0937
Tribunals and Commissions08 May 2023
Muhammed Safvan A.M Vs Union Of India & Ors.
Central Administrative Tribunal · (2023) 05 CAT CK 0938
Tribunals and Commissions08 May 2023Allowed
Ramesh Prasad, S/o Late Kalicharan, R/o Village � Tenduhai, P.O. Bardgoria, District Deoria UP Vs Union Of India Through Its Secretary, Ministry Of Communication, (Department Of Post & IT), New Delhi & Ors
Central Administrative Tribunal · (2023) 05 CAT CK 0012
Administrative Tribunals Act, 1985 — Section 19
Tribunals and Commissions08 May 2023Disposed Of
Inayat Majid Mir Vs Union Territory Of J&K Through Its Commissioner/Secretary To Government, Food Civil Supplies And Consumer Affairs Department, Civil Secretariate, Srinagar & Ors
Central Administrative Tribunal · (2023) 05 CAT CK 0011
Tribunals and Commissions08 May 2023Dismissed
Prajith Raj C Vs Secretary, Government Of India, Department Of Animal Husbandry, Dairying & Fisheries, Ministry Of Agriculture & Farmers Welfare, Krishi Bhavan, New Delhi � 110001 & Ors.
Central Administrative Tribunal · (2023) 05 CAT CK 0010
Central Civil Services (Temporary Service) Rules, 1965 — Rule 5(1)Constitution Of India, 1950 — Article 14, 16, 311, 311(2)
Tribunals and Commissions08 May 2023Allowed
Ravinder Singh Vs Union Territory Of Jammu And Kashmir Through Principal Secretary To Government, Public Works (R&B) Department, Civil Secretariat, Srinagar/Jammu & Ors.
Central Administrative Tribunal · (2023) 05 CAT CK 0009
Tribunals and Commissions04 May 2023
Dr. Mohd Irfan Banday Vs UT Of J&K & Ors.
Central Administrative Tribunal · (2023) 05 CAT CK 0939
Tribunals and Commissions04 May 2023
Shubham & Ors. Vs The Secretary, Railway Board & Ors.
Central Administrative Tribunal · (2023) 05 CAT CK 0940
Right to Information Act, 2005
Tribunals and Commissions04 May 2023
M.K. Bhatt Vs Union Of India & Ors.
Central Administrative Tribunal · (2023) 05 CAT CK 0941
Tribunals and Commissions04 May 2023Allowed
Shubham & Ors Vs Secretary, Railway Board, Ministry Of Railway, Rail Bhawan, Raisena Road, Rafi Marg, New Delhi 110001 & Ors
Central Administrative Tribunal · (2023) 05 CAT CK 0006
Tribunals and Commissions04 May 2023Dismissed
M.K. Bhatt Vs Union Of India & Ors.
Central Administrative Tribunal · (2023) 05 CAT CK 0005