COURT ARCHIVE

Central Administrative Tribunal judgments

11,246 judgments · page 147 of 563

Tribunals and Commissions03 May 2023Dismissed

Rakesh Kumar Vs Union Of India & Ors.

Central Administrative Tribunal · (2023) 05 CAT CK 0942

Administrative Tribunals Act, 1985-Section 19Industrial Dispute Act, 1947-Section 2(S), 9(c)Trade Union Act 1926

Tribunals and Commissions03 May 2023

N.K. Bhatli Vs Union Of India & Ors.

Central Administrative Tribunal · (2023) 05 CAT CK 0943

Tribunals and Commissions03 May 2023

Bhadra Sheel Sharma Vs Union Of India & Ors.

Central Administrative Tribunal · (2023) 05 CAT CK 0944

Tribunals and Commissions03 May 2023Dismissed

N.K. Bhatli Vs Union Of India & Ors.

Central Administrative Tribunal · (2023) 05 CAT CK 0008

Tribunals and Commissions03 May 2023Disposed Of

Rakesh Kumar & Ors Vs Union Of India & Ors.

Central Administrative Tribunal · (2023) 05 CAT CK 0003

Industrial Dispute Act, 1947 — Section 2(S), 9(c)Constitution Of India, 1950 — Article 323A

Tribunals and Commissions02 May 2023

Naumi Nath & Ors. Vs The Union Of India & Ors.

Central Administrative Tribunal · (2023) 05 CAT CK 0919

Administrative Tribunals Act, 1985-Section 19

Tribunals and Commissions02 May 2023

Raj Kumar Vs General Manager, Northern Central Railway, Allahabad & Anr.

Central Administrative Tribunal · (2023) 05 CAT CK 0920

Administrative Tribunals Act, 1985-Section 19Constitution of India-Article 39(a), 21, Part III

Tribunals and Commissions02 May 2023Disposed Of

Naumi Nath, sonof Sugrim, Resident of Village Basharatpur, Post � Basharatpur, District - Gorakhpur & Ors Vs Union Of India & Ors.

Central Administrative Tribunal · (2023) 05 CAT CK 0002

Administrative Tribunals Act, 1985 — Section 19Constitution Of India, 1950 — Article 21, 39(a)>

Tribunals and Commissions02 May 2023Dismissed

Raj Kumar Vs General Manager, Northern Central Railway, Allahabad & Ors.

Central Administrative Tribunal · (2023) 05 CAT CK 0001

Administrative Tribunals Act, 1985 — Section 19Constitution Of India, 1950 — Article 21, 39(a)>

Tribunals and Commissions28 Apr 2023Disposed Of

G.L. Bhatia & Ors. Vs S.K. Chaurasia & Anr.

Central Administrative Tribunal · (2023) 04 CAT CK 0689

Tribunals and Commissions28 Apr 2023

Pramod Kumar Singh Vs Mr. Abhishek Ranjan

Central Administrative Tribunal · (2023) 04 CAT CK 0690

Contempt of Courts Act, 1971-Section 12

Tribunals and Commissions28 Apr 2023

Pramod Kumar Singh Vs Abhishek Ranjan, Senior Divisional Personnel Officer, North Central Railway, Allahabad Division, Nawab Yusuf Road, Allahabad

Central Administrative Tribunal · (2023) 04 CAT CK 0063

Contempt Of Courts Act, 1971 — Section 12

Tribunals and Commissions28 Apr 2023Disposed Of

G.L. Bhatia & Ors Vs S.K. Chaurasia, Director General/ Board Of Chairman, Ordinance Factory Board, 10-A, S.K. Bose Road, Kolkatta & Ors.

Central Administrative Tribunal · (2023) 04 CAT CK 0062

Tribunals and Commissions27 Apr 2023

Rakesh Kumar Patel & Ors. Vs The Union Of India & Ors.

Central Administrative Tribunal · (2023) 04 CAT CK 0691

Administrative Tribunals Act, 1985-Section 19Constitution of India-Article 310 (1), 311, 311 (2)Recruitment Rules of 2002 of Inspector

Tribunals and Commissions27 Apr 2023Allowed

Rakesh Kumar Patel & Ors Vs Union Of India & Ors.

Central Administrative Tribunal · (2023) 04 CAT CK 0064

Administrative Tribunals Act, 1985 — Section 19Central Civil Services (Classification Control And Appeal) Rules, 1965 — Rule 1Constitution Of India, 1950 — Article 310(1), 311, 311(2)

Tribunals and Commissions26 Apr 2023

Prabhat Kumar Agrawal Vs Union Of India & Ors.

Central Administrative Tribunal · (2023) 04 CAT CK 0696

General Provident Fund (Central Service) Rules-Rule 34

Tribunals and Commissions26 Apr 2023

Smt. Meera Verma Vs Bharat Sanchar Nigam Ltd. & Ors.

Central Administrative Tribunal · (2023) 04 CAT CK 0697

Administrative Tribunal Act, 1985-Section 19Constitution of India-Article 21

Tribunals and Commissions26 Apr 2023

Vijesh V.K. Vs Union Of India & Ors.

Central Administrative Tribunal · (2023) 04 CAT CK 0698

Tribunals and Commissions26 Apr 2023

Smt. Neelam Mishra Vs Union Of India & Anr.

Central Administrative Tribunal · (2023) 04 CAT CK 0699

Tribunals and Commissions26 Apr 2023Allowed

Meera Verma Vs Bharat Sanchar Nigam Ltd., Through Its Chairman Cum Managing Director, B.S.N.L. H.C. Mathur Lane, Door Sanchar Sadan, Janpath, New Delhi Ors.

Central Administrative Tribunal · (2023) 04 CAT CK 0065

Administrative Tribunals Act, 1985 — Section 19Constitution Of India, 1950 — Article 21