Tribunals and Commissions20 Apr 2023
Shiv Prasad & Others Vs Arun Kumar Saxena, General Manager, North Central Railway, Headquarters, Subedarganj, Allahabad 211013 & Others
Central Administrative Tribunal · (2023) 04 CAT CK 0051
COURT ARCHIVE
Central Administrative Tribunal judgments
11,246 judgments · page 149 of 563
Tribunals and Commissions20 Apr 2023Disposed Of
Anita Singh MES No. 486794 Vs Union Of India & Ors.
Central Administrative Tribunal · (2023) 04 CAT CK 0050
Tribunals and Commissions20 Apr 2023Dismissed
Shankar Singh Gavel Vs Union Of India & Others
Central Administrative Tribunal · (2023) 04 CAT CK 0048
Central Civil Services (Classification Control And Appeal) Rules, 1965 — Rule 14, 27
Tribunals and Commissions20 Apr 2023Dismissed
Dr. Rajesh Malik Vs All India Institute Of Medical Sciences, Bhopal, Saket Nagar, Bhopal, 462 020 Through Its Director & Others
Central Administrative Tribunal · (2023) 04 CAT CK 0047
Companies Act, 2013 — Section 13(3)(i), 13(3)(1)Protection Of Women From Sexual Harassment Act, 2013 — Section 4, 13(4)Central Civil Services (Classification Control And Appeal) Rules, 1965 — Rule 14
Tribunals and Commissions19 Apr 2023
Dr. Pradip Kumar Vs Dr. Rajendra Kumar & Anr.
Central Administrative Tribunal · (2023) 04 CAT CK 0677
Contempt of Courts Act, 1971Administrative Tribunals Act, 1985-Section 17Employees' State Insurance Act, 1948-Section 97
Tribunals and Commissions19 Apr 2023
Manjeet Dabas Vs Ministry Of Railway & Ors.
Central Administrative Tribunal · (2023) 04 CAT CK 0678
Tribunals and Commissions19 Apr 2023
S.I. Ali Vs Union Of India & Ors.
Central Administrative Tribunal · (2023) 04 CAT CK 0580
Tribunals and Commissions19 Apr 2023Allowed
Manjeet Dabas Vs Ministry Of Railway, Govt. Of India Through Chairman, Railway Board, Rail Bhawan, 1, Rafi Marg, New Delhi � 110001 & Others
Central Administrative Tribunal · (2023) 04 CAT CK 0045
Tribunals and Commissions18 Apr 2023
Malaya Pathak Vs Commissioner, Navodaya Vidyalaya Samiti & Ors.
Central Administrative Tribunal · (2023) 04 CAT CK 0709
Tribunals and Commissions18 Apr 2023
Ram Naval Shukla Vs Union Of India & Ors.
Central Administrative Tribunal · (2023) 04 CAT CK 0679
Administrative Tribunals Act, 1985-Section 19Railway Service Pension Rules, 1993-Rules 20, 21, 22Central Administrative Tribunal (Procedure) Rules, 1987-Rule 10
Tribunals and Commissions18 Apr 2023
Lal Chandra Yadav Vs Union Of India & Ors.
Central Administrative Tribunal · (2023) 04 CAT CK 0680
Administrative Tribunals Act, 1985-Section 19Constitution of India-Clause (2) of Article 311Industrial Disputes Act, 1947
Tribunals and Commissions18 Apr 2023
Rajendra Chaubey Dead Represented Through LR Smt. Rama Chaturvedi & Ors. Vs M/o Communications & Ors.
Central Administrative Tribunal · (2023) 04 CAT CK 0596
Tribunals and Commissions18 Apr 2023
Santosh Kumar Gupta Vs N.C. Railway & Ors.
Central Administrative Tribunal · (2023) 04 CAT CK 0597
Tribunals and Commissions18 Apr 2023Dismissed
Lal Chandra Yadav Vs Union Of India & Others
Central Administrative Tribunal · (2023) 04 CAT CK 0044
Administrative Tribunals Act, 1985 — Section 19Constitution Of India, 1950 — Article 311(2)
Tribunals and Commissions18 Apr 2023Dismissed
Ram Naval Shukla Vs Union Of India & Others
Central Administrative Tribunal · (2023) 04 CAT CK 0043
Administrative Tribunals Act, 1985 — Section 19Railway Service Pension Rules, 1993 — Rule 20, 21, 22Central Administrative Tribunal (Procedure) Rules, 1987 — Rule 10
Tribunals and Commissions18 Apr 2023Dismissed
Malaya Pathak Vs Commissioner, Navodaya Vidyalaya Samiti, Institutional Area, Noida & Others
Central Administrative Tribunal · (2023) 04 CAT CK 0042
Tribunals and Commissions18 Apr 2023Disposed Of
Brij Raj Vs Union Of India & Others
Central Administrative Tribunal · (2023) 04 CAT CK 0041
Tribunals and Commissions17 Apr 2023
Mukesh Meena Vs Union Of India & Anr.
Central Administrative Tribunal · (2023) 04 CAT CK 0681
Administrative Tribunals Act, 1985-Section 19FR-Rule 54-B (6), 54 (B) (1), 53All India Services (Discipline & Appeal) Rules 1969-Rule 5(b)
Tribunals and Commissions17 Apr 2023
Himanshu Srivastava Vs Delhi Metro Rail Corporation Limited & Anr.
Central Administrative Tribunal · (2023) 04 CAT CK 0598
Administrative Tribunals Act, 1985-Section 19Constitution of India-Articles 14, 16
Tribunals and Commissions17 Apr 2023
Smt. Bhawana Tiwari Vs Union Of India & Ors.
Central Administrative Tribunal · (2023) 04 CAT CK 0599