COURT ARCHIVE

Central Administrative Tribunal judgments

11,246 judgments · page 151 of 563

Tribunals and Commissions13 Apr 2023

H B Lall Vs Comptroller & Auditor General Of India & Anr.

Central Administrative Tribunal · (2023) 04 CAT CK 0626

CPC-Order XLVII Rule 1, Section 114, 47, 47 Rule 1

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Tribunals and Commissions13 Apr 2023

Kalyan Sahai & Ors. Vs Union Of India & Ors.

Central Administrative Tribunal · (2023) 04 CAT CK 0612

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Tribunals and Commissions13 Apr 2023Allowed

H.S. Saini (Hukum Singh Saini) Vs Union Of India & Ors

Central Administrative Tribunal · (2023) 04 CAT CK 0026

Indian Penal Code, 1860 — Section 34, 120B, 196, 420, 468, 471Code Of Civil Procedure, 1908 — Section 169Central Civil Services (Pension) Rules, 1972 — Rule 9

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Tribunals and Commissions13 Apr 2023Dismissed

H B Lall Vs Comptroller & Auditor General Of India 9 Deen Dayal Upadhya Marg, New Delhi & Ors

Central Administrative Tribunal · (2023) 04 CAT CK 0025

Code Of Civil Procedure, 1908 — Section 114Code Of Civil Procedure, 1908 — Order 47 Rule 1

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Tribunals and Commissions13 Apr 2023Disposed Of

Veena Verma @ Beena & Ors Vs Union Of India & Ors

Central Administrative Tribunal · (2023) 04 CAT CK 0023

Administrative Tribunals Act, 1985 — Section 19Contract Labour (Regulation & Abolition) Act, 1970 — Section 5, 5(b), 31Contract Labour (Regulation & Abolition) Rules, 1971 — Rule (2)(v)(a)

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Tribunals and Commissions12 Apr 2023

Smt. Sadhna Singh & Anr. Vs Union Of India & Ors.

Central Administrative Tribunal · (2023) 04 CAT CK 0684

Administrative Tribunals Act, 1985-Section 19

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Tribunals and Commissions12 Apr 2023

Sunil Vs Union Of India & Ors.

Central Administrative Tribunal · (2023) 04 CAT CK 0627

Administrative Tribunals Act, 1985-Section 19Indian Evidence Act-Section 108Central Civil Services (Pension) Rules, 1972-Clause 12-A, Rules 50-54, 71

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Tribunals and Commissions12 Apr 2023

Subhash Chander Vs Union Of India & Ors.

Central Administrative Tribunal · (2023) 04 CAT CK 0628

Administrative Tribunals Act, 1985-Section 20, 21

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Tribunals and Commissions12 Apr 2023Dismissed

Sunil Vs Union Of India & Ors

Central Administrative Tribunal · (2023) 04 CAT CK 0022

Administrative Tribunals Act, 1985 — Section 19Evidence Act, 1872 — Section 108Code Of Criminal Procedure, 1973 — Section 154(1)

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Tribunals and Commissions12 Apr 2023Dismissed

Subhash Chander Vs Union Of India & Ors

Central Administrative Tribunal · (2023) 04 CAT CK 0021

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Tribunals and Commissions12 Apr 2023Allowed

Sadhna Singh & Ors Vs Union Of India & Ors

Central Administrative Tribunal · (2023) 04 CAT CK 0019

Administrative Tribunals Act, 1985 — Section 19

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Tribunals and Commissions11 Apr 2023

Om Prakash Vs Govt. of Delhi & Anr.

Central Administrative Tribunal · (2023) 04 CAT CK 0629

CCS (Pension) Rules, 1972-Rule 48, 41, 41(1), 9(1), 9Constitution of India-Article 311(2)IPC-Section 302, 302/34

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Tribunals and Commissions11 Apr 2023Dismissed

Om Prakash Vs Govt. Of Delhi Through C.P., Delhi New Delhi-110001 & Ors

Central Administrative Tribunal · (2023) 04 CAT CK 0020

Indian Penal Code, 1860 — Section 34, 302Central Civil Services (Pension) Rules, 1972 — Rule 9, 9(1), 41, 48Constitution Of India, 1950 — Article 311(2)

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Tribunals and Commissions10 Apr 2023