Tribunals and Commissions05 Apr 2023
Mamta Bajpai Vs Union Of India & Anr.
Central Administrative Tribunal · (2023) 04 CAT CK 0639
COURT ARCHIVE
Central Administrative Tribunal judgments
11,246 judgments · page 153 of 563
Tribunals and Commissions05 Apr 2023
Vimla Devi Vs Union Of India & Ors.
Central Administrative Tribunal · (2023) 04 CAT CK 0636
Tribunals and Commissions05 Apr 2023Disposed Of
Vimla Devi Vs Union Of India & Ors
Central Administrative Tribunal · (2023) 04 CAT CK 0006
Tribunals and Commissions05 Apr 2023Disposed Of
Mamta Bajpai Vs Union Of India & Ors
Central Administrative Tribunal · (2023) 04 CAT CK 0005
Tribunals and Commissions05 Apr 2023Dismissed
Ajitkumar Vs Union Of India & Ors
Central Administrative Tribunal · (2023) 04 CAT CK 0003
Prevention Of Sexual Harassment Act, 2013 — Section 4(1), 4(2), 4(2)(c), 9, 11
Tribunals and Commissions03 Apr 2023
Pradeep M & Ors. Vs Union Of India & Ors.
Central Administrative Tribunal · (2023) 04 CAT CK 0642
Railway Service (Pension) Rules 1993CCS (Pesnion) Rules, 1972
Tribunals and Commissions03 Apr 2023
Union Of India & Anr. Vs Vijay Kumar Jhanjhat
Central Administrative Tribunal · (2023) 04 CAT CK 0640
Tribunals and Commissions03 Apr 2023Disposed Of
Pradeep M & Ors Vs Union Of India & Ors
Central Administrative Tribunal · (2023) 04 CAT CK 0002
Tribunals and Commissions31 Mar 2023
Chandan Kumar Vs Union Of India & Ors.
Central Administrative Tribunal · (2023) 03 CAT CK 4065
AT Act, 1985-Section 19
Tribunals and Commissions31 Mar 2023
Col Kshitij Sudhir Verma & Ors. Vs Union Of India & Ors.
Central Administrative Tribunal · (2023) 03 CAT CK 4066
AT Act, 1985-Section 19Survey of India Group A Service Rules, 1989-Para 2(d) of Annexure-II
Tribunals and Commissions31 Mar 2023
Smt. Malti Devi Vs Union Of India & Ors.
Central Administrative Tribunal · (2023) 03 CAT CK 4027
Administrative Tribunals Act, 1985-Section 19Constitution of India-Article 14, 16Civil Service (Medical Attendant) Rule
Tribunals and Commissions31 Mar 2023
Man Singh Gautam Vs Union Of India & Ors.
Central Administrative Tribunal · (2023) 03 CAT CK 4015
Tribunals and Commissions31 Mar 2023Allowed
Chandan Kumar Vs Union Of India & Ors
Central Administrative Tribunal · (2023) 03 CAT CK 0068
Administrative Tribunals Act, 1985 — Section 19
Tribunals and Commissions31 Mar 2023Disposed Of
Malti Devi Vs Union Of India & Ors
Central Administrative Tribunal · (2023) 03 CAT CK 0067
Administrative Tribunals Act, 1985 — Section 19Constitution Of India, 1950 — Article 14, 16
Tribunals and Commissions31 Mar 2023
Col Kshitij Sudhir Verma & Ors Vs Union Of India & Ors
Central Administrative Tribunal · (2023) 03 CAT CK 0066
Administrative Tribunals Act, 1985 — Section 19
Tribunals and Commissions30 Mar 2023
Balu G.S. Vs Union Of India & Ors.
Central Administrative Tribunal · (2023) 03 CAT CK 4017
Tribunals and Commissions30 Mar 2023
K.M. Ravi & Anr. Vs Union Of India & Ors.
Central Administrative Tribunal · (2023) 03 CAT CK 4016
Fishery Survey of India, Mumbai (Slipway Worker Grade-I and Slipway Worker Grade-II) Recruitment Rules, 2011
Tribunals and Commissions30 Mar 2023Allowed
K.M. Ravi & Ors Vs Union Of India & Ors
Central Administrative Tribunal · (2023) 03 CAT CK 0069
Tribunals and Commissions29 Mar 2023
Prabhu Narain Ram Vs Union Of India & Ors.
Central Administrative Tribunal · (2023) 03 CAT CK 4067
Administrative Tribunals Act, 1985-Section 19CCS (CCA) Rules, 1965-Rule 14CCS (Pension) Rules, 1972-Rule 9
Tribunals and Commissions29 Mar 2023
Kamal Singh Vs Union Of India & Ors.
Central Administrative Tribunal · (2023) 03 CAT CK 4020
Administrative Tribunals Act, 1985-Section 19CCS (Pension) Rules, 1972-Rule 30(2) Proviso (iv), 54