Tribunals and Commissions29 Mar 2023Disposed Of
Kamal Singh Vs Union Of India & Ors
Central Administrative Tribunal · (2023) 03 CAT CK 0062
Administrative Tribunals Act, 1985 — Section 19Central Civil Services (Pension) Rules, 1972 — Rule 30(2), 54
COURT ARCHIVE
Central Administrative Tribunal judgments
11,246 judgments · page 154 of 563
Tribunals and Commissions29 Mar 2023
Prabhu Narain Ram Vs Union Of India & Ors
Central Administrative Tribunal · (2023) 03 CAT CK 0061
Administrative Tribunals Act, 1985 — Section 19Central Civil Services (Classification Control And Appeal) Rules, 1965 — Rule 14Central Civil Services (Pension) Rules, 1972 — Rule 9
Tribunals and Commissions28 Mar 2023
Amla R. Vs Union Of India & Ors.
Central Administrative Tribunal · (2023) 03 CAT CK 4068
Tribunals and Commissions28 Mar 2023
Smt. Urmila Vs Union Of India & Anr.
Central Administrative Tribunal · (2023) 03 CAT CK 4018
Administrative Tribunal Act, 1985-Section 19Family Pension Rules, 1964
Tribunals and Commissions28 Mar 2023Dismissed
Amla R. Vs Union Of India & Ors
Central Administrative Tribunal · (2023) 03 CAT CK 0065
Tribunals and Commissions28 Mar 2023Dismissed
Urmila Vs Union Of India & Ors
Central Administrative Tribunal · (2023) 03 CAT CK 0063
Administrative Tribunals Act, 1985 — Section 19
Tribunals and Commissions27 Mar 2023
Ahsanullah Khan Vs Union Of India & Ors.
Central Administrative Tribunal · (2023) 03 CAT CK 4069
Administrative Tribunal Act, 1985-Section 19
Tribunals and Commissions27 Mar 2023
Jaya Purwar Vs Kendriya Vidyala Sangathan & Ors.
Central Administrative Tribunal · (2023) 03 CAT CK 4070
Education Code of KVS, 2012-Article 11(ii) (c)Fundamental Rules-Rule 11, 15Constitution of India-Articles 14, 16
Tribunals and Commissions27 Mar 2023
Smt. Jyoti Bala Pal Vs Kendriya Vidyalaya Sangathan & Ors.
Central Administrative Tribunal · (2023) 03 CAT CK 4071
Constitution of India-Article 14, 16Fundamental Rules-Rule 11, 15
Tribunals and Commissions27 Mar 2023
Rajesh Kumar Mishra Vs Union Of India & Ors.
Central Administrative Tribunal · (2023) 03 CAT CK 4072
Central Administrative Tribunal (Procedure) Rules, 1987-Rule 17CPC-Order 47 Rule 1
Tribunals and Commissions27 Mar 2023
Jeewan Ram Meena Vs Union Of India & Ors.
Central Administrative Tribunal · (2023) 03 CAT CK 4028
CCS (CCA) Rules, 1965-Rule 16, 14
Tribunals and Commissions27 Mar 2023Dismissed
Jaya Purwar Vs Kendriya Vidyala Sangathan, Through Its Commissioner Kendriya Vidyaya Sangathan (Under Ministry Of Education, Government Of India), 18 Institutional Area Shaheed Jeet Singh Marg, New Delhi-110016 & Ors
Central Administrative Tribunal · (2023) 03 CAT CK 0064
Constitution Of India, 1950 — Article 14, 16
Tribunals and Commissions27 Mar 2023Dismissed
Jyoti Bala Pal Vs Kendriya Vidyalaya Sangathan Through Its Commissioner Kendriya Vidyalya Sangthan (Under Ministry Of Education, Government Of India), 18, Institutional Area, Shaheed Jeet Singh Marg, New Delhi -110016 & Ors
Central Administrative Tribunal · (2023) 03 CAT CK 0060
Constitution Of India, 1950 — Article 14, 16
Tribunals and Commissions27 Mar 2023Partly Allowed
Jeewan Ram Meena Vs Union Of India & Ors
Central Administrative Tribunal · (2023) 03 CAT CK 0059
Central Civil Services (Classification Control And Appeal) Rules, 1965 — Rule 14, 16
Tribunals and Commissions27 Mar 2023Dismissed
Ahsanullah Khan Vs Union Of India & Ors
Central Administrative Tribunal · (2023) 03 CAT CK 0058
Administrative Tribunals Act, 1985 — Section 19
Tribunals and Commissions27 Mar 2023Dismissed
Rajesh Kumar Mishra Vs Union Of India & Ors
Central Administrative Tribunal · (2023) 03 CAT CK 0057
Central Administrative Tribunal (Procedure) Rules, 1987 — Rule 17Code Of Civil Procedure, 1908 — Order 47 Rule 1
Tribunals and Commissions25 Mar 2023
Prasanta Nanda & Ors. Vs Union Of India & Ors.
Central Administrative Tribunal · (2023) 03 CAT CK 4029
Indian Railway Establishment Manual, 1989-Rule 303
Tribunals and Commissions25 Mar 2023Dismissed
Prasanta Nanda & Ors Vs Union Of India & Ors
Central Administrative Tribunal · (2023) 03 CAT CK 0053
Indian Railways Establishment Manual, 1989 — Rule 303
Tribunals and Commissions24 Mar 2023
Harikrishnan M. Vs The Union Of India & Ors.
Central Administrative Tribunal · (2023) 03 CAT CK 4073
Constitution of India-Articles 14, 16
Tribunals and Commissions24 Mar 2023
Brijesh Pandey Vs Union Of India & Ors.
Central Administrative Tribunal · (2023) 03 CAT CK 4030
Administrative Tribunals Act, 1985-Section 19Constitution of India-Article 23, 19