Tribunals and Commissions24 Mar 2023
Kailash Pati Singh Yadav Vs Union Of India & Ors.
Central Administrative Tribunal · (2023) 03 CAT CK 4023
U.P. Cooperative Societies Act 1965-Section 70
COURT ARCHIVE
Central Administrative Tribunal judgments
11,246 judgments · page 155 of 563
Tribunals and Commissions24 Mar 2023
Sunil Kumar Tiwari Vs Union Of India & Ors.
Central Administrative Tribunal · (2023) 03 CAT CK 4021
Railway Service Pension Rules, 1993
Tribunals and Commissions24 Mar 2023
Akhildev M. Vs Union Of India & Ors.
Central Administrative Tribunal · (2023) 03 CAT CK 4022
Tribunals and Commissions24 Mar 2023Allowed
Sunil Kumar Tiwari Vs Union Of India & Ors
Central Administrative Tribunal · (2023) 03 CAT CK 0056
Tribunals and Commissions24 Mar 2023Dismissed
Kailash Pati Singh Yadav Vs Union Of India & Ors
Central Administrative Tribunal · (2023) 03 CAT CK 0055
Uttar Pradesh Cooperative Societies Act, 1965 — Section 70
Tribunals and Commissions24 Mar 2023Disposed Of
Akhildev M Vs Union Of India & Ors
Central Administrative Tribunal · (2023) 03 CAT CK 0054
Tribunals and Commissions24 Mar 2023Dismissed
Brijesh Pandey Vs Union Of India & Ors
Central Administrative Tribunal · (2023) 03 CAT CK 0052
Administrative Tribunals Act, 1985 — Section 19Constitution Of India, 1950 — Article 19, 23
Tribunals and Commissions24 Mar 2023Dismissed
Harikrishnan M Vs Union Of India & Ors
Central Administrative Tribunal · (2023) 03 CAT CK 0051
Tribunals and Commissions23 Mar 2023
Dr. Jatinder Bali Vs Municipal Corporation Of Delhi
Central Administrative Tribunal · (2023) 03 CAT CK 4074
Constitution of India-Articles 14, 16Fundamental Rules-Rule 11, 15
Tribunals and Commissions23 Mar 2023
Ankur Srivastava Vs Union Of India & Ors.
Central Administrative Tribunal · (2023) 03 CAT CK 4075
Tribunals and Commissions23 Mar 2023
C.M. Dubey & Anr. Vs Union Of India & Ors.
Central Administrative Tribunal · (2023) 03 CAT CK 4024
Tribunals and Commissions23 Mar 2023Allowed
Ankur Srivastava Vs Union Of India & Ors
Central Administrative Tribunal · (2023) 03 CAT CK 0050
Tribunals and Commissions23 Mar 2023Dismissed
C.M. Dubey & Ors Vs Union Of India & Ors
Central Administrative Tribunal · (2023) 03 CAT CK 0049
Tribunals and Commissions23 Mar 2023Disposed Of
Dr. Jatinder Bali Vs Municipal Corporation Of Delhi Through The Commissioner Civic Centre, Delhi-02
Central Administrative Tribunal · (2023) 03 CAT CK 0048
Constitution Of India, 1950 — Article 14, 16
Tribunals and Commissions22 Mar 2023
A.T.Sasi Vs Union Of India & Ors.
Central Administrative Tribunal · (2023) 03 CAT CK 4076
Mental Health Care Act 2017Rights of Persons with Disabilities Act, 2016-Section 2(r)
Tribunals and Commissions22 Mar 2023
Vijay Kumar Singh Vs Union Of India & Ors.
Central Administrative Tribunal · (2023) 03 CAT CK 4031
Railway Servants (Discipline & Appeal) Rules, 1968-Rule 18
Tribunals and Commissions22 Mar 2023Dismissed
A.T. Sasi Vs Union Of India & Ors
Central Administrative Tribunal · (2023) 03 CAT CK 0046
Rights Of Persons With Disabilities Act, 2016 — Section 2(r)
Tribunals and Commissions22 Mar 2023Dismissed
Vijay Kumar Singh Vs Union Of India & Ors
Central Administrative Tribunal · (2023) 03 CAT CK 0045
Railway Servants (Discipline & Appeal) Rules, 1968 — Rule 18
Tribunals and Commissions21 Mar 2023
Jyothi B. Vs Union Of India & Ors.
Central Administrative Tribunal · (2023) 03 CAT CK 4032
Tribunals and Commissions21 Mar 2023Allowed
Jyothi B. Vs Union Of India & Ors
Central Administrative Tribunal · (2023) 03 CAT CK 0047