COURT ARCHIVE

Central Administrative Tribunal judgments

11,246 judgments · page 150 of 563

Tribunals and Commissions17 Apr 2023Dismissed

Mukesh Meena Vs Union Of India & Others

Central Administrative Tribunal · (2023) 04 CAT CK 0037

Administrative Tribunals Act, 1985 — Section 19All India Services (Discipline & Appeal) Rules, 1969 — Rule 5B, 54B(1), 54B(6)

Tribunals and Commissions17 Apr 2023Dismissed

Himanshu Srivastava Vs Delhi Metro Rail Corporation Limited

Central Administrative Tribunal · (2023) 04 CAT CK 0036

Administrative Tribunals Act, 1985 — Section 19Constitution Of India, 1950 — Article 14, 16

Tribunals and Commissions15 Apr 2023

Bhagwan Das Vs Union Of India & Ors.

Central Administrative Tribunal · (2023) 04 CAT CK 0682

Administrative Tribunals Act, 1985-Section 19Indian Penal Code-Sections 409, 419, 467, 468, 471CCS (Pension) Rules, 1972-Rule 69 (C), 69

Tribunals and Commissions15 Apr 2023

Rudresh Kumar Vs Union Of India & Ors.

Central Administrative Tribunal · (2023) 04 CAT CK 0621

Administrative Tribunal Act, 1985-Section 19

Tribunals and Commissions15 Apr 2023

Gurmej Singh Vs Union Of India & Ors.

Central Administrative Tribunal · (2023) 04 CAT CK 0622

Delhi Police (Punishment & Appeal) Rules, 1980-Rule 11, 12, 12(b), 16(v), 17CCS (Pension) Rules, 1972-Rule 9, 9(2)(a)IPC-Section 120-B, 409, 420, 468, 471

Tribunals and Commissions15 Apr 2023

Siya Ram Vs Union Of India & Ors.

Central Administrative Tribunal · (2023) 04 CAT CK 0623

Administrative Tribunal Act, 1985-Section 19CCS (Pension) Rules, 1972

Tribunals and Commissions15 Apr 2023

Shyam Bihari Pandey Vs Union Of India & Ors.

Central Administrative Tribunal · (2023) 04 CAT CK 0624

Constitution of India-Article 16(1)

Tribunals and Commissions15 Apr 2023

Satish Kumar & Ors. Vs Sh. Giridhar Aramane & Ors.

Central Administrative Tribunal · (2023) 04 CAT CK 0607

Tribunals and Commissions15 Apr 2023

Union Of India & Ors. Vs Anirudh Kaushik & Ors.

Central Administrative Tribunal · (2023) 04 CAT CK 0608

Administrative Tribunals Act, 1985-Section 22(3)(f)CPC-Section 114, Order 47 Rule 1

Tribunals and Commissions15 Apr 2023

Bishnudeo Prasad Vs Union Of India & Ors.

Central Administrative Tribunal · (2023) 04 CAT CK 0609

Tribunals and Commissions15 Apr 2023

Smt. Indrawati Devi & Ors. Vs Union Of India & Ors.

Central Administrative Tribunal · (2023) 04 CAT CK 0610

Tribunals and Commissions15 Apr 2023

Sushil Kumar Mishra Vs Union Of India & Ors.

Central Administrative Tribunal · (2023) 04 CAT CK 0611

Tribunals and Commissions15 Apr 2023Partly Allowed

Rudresh Kumar Vs Union Of India & Ors

Central Administrative Tribunal · (2023) 04 CAT CK 0066

Administrative Tribunals Act, 1985 — Section 19

Tribunals and Commissions15 Apr 2023Dismissed

Union Of India And Others Vs Anirudh Kaushik And Others

Central Administrative Tribunal · (2023) 04 CAT CK 0034

Administrative Tribunals Act, 1985 — Section 22(3)(f)Code Of Civil Procedure, 1908 — Section 114Code Of Civil Procedure, 1908 — Order 47 Rule 1

Tribunals and Commissions15 Apr 2023Allowed

Gurmej Singh, Group �B� Vs Union Of India & Ors

Central Administrative Tribunal · (2023) 04 CAT CK 0029

Indian Penal Code, 1860 — Section 120B, 409, 420, 468, 471Code Of Criminal Procedure, 1973 — Section 313Delhi Police (Punishment & Appeal) Rules, 1980 — Rule 11, 12, 12(b), 16(v), 17

Tribunals and Commissions15 Apr 2023Dismissed

Shyam Bihari Pandey Vs Union Of India & Ors

Central Administrative Tribunal · (2023) 04 CAT CK 0028

Constitution Of India, 1950 — Article 16(1)

Tribunals and Commissions15 Apr 2023Allowed

Siya Ram Vs Union Of India & Ors

Central Administrative Tribunal · (2023) 04 CAT CK 0027

Administrative Tribunals Act, 1985 — Section 19

Tribunals and Commissions15 Apr 2023Allowed

Bhagwan Das, S/O Late Jhamman Lal, Retired Postal Assistant Vs Union Of India & Ors

Central Administrative Tribunal · (2023) 04 CAT CK 0024

Payment Of Gratuity Act, 1972 — Section 4(6), 6Indian Penal Code, 1860 — Section 409, 419, 467, 468, 471Central Civil Services (Pension) Rules, 1972 — Rule 69, 69(C)

Tribunals and Commissions13 Apr 2023

Ms. Veena Verma @ Beena & Ors. Vs Union Of India & Ors.

Central Administrative Tribunal · (2023) 04 CAT CK 0683

Administrative Tribunals Act, 1985-Section 19Industrial Disputes Act, 1947Minimum Wages Act, 1948

Tribunals and Commissions13 Apr 2023

H.S. Saini Vs Union Of India & Anr.

Central Administrative Tribunal · (2023) 04 CAT CK 0625

CCS (CCA) Rules, 1972-Rule 9IPC-Sections 420, 468/471, 34, 196/120BCr.P.C.-Section 169