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Tribunals and CommissionsDivision Bench(2023) 04 CAT CK 0607

Satish Kumar & Ors. vs Sh. Giridhar Aramane & Ors.

Central Administrative Tribunal · Decided on 15 April 2023

HON’BLE JUDGES
Ashish Kalia, Member (J) · Anand S. Khati, Member (A)
CASE NUMBER
C.P. No.136/2023 in O.A. No.291/2013

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Judgment

3 paragraphs · 54 words

Hon’ble Mr. Ashish Kalia, Member (J)

At the outset, learned counsel for the petitioners submits that the petitioners are satisfied with the order passed by the respondents in compliance of the order dated 31.01.2023.

2.

In view of the aforesaid, the CP is closed as satisfied. There shall be no order as to costs.