Tribunals and CommissionsSingle Bench(2023) 04 CAT CK 0597

Santosh Kumar Gupta vs N.C. Railway & Ors.

Central Administrative Tribunal · Decided on 18 April 2023

HON’BLE JUDGES
B.K. Shrivastava, Member (Judicial)
CASE NUMBER
Original Application No. 97 of 2014

CourtKutchehry membership

More clarity. Every judgment.

Download court copies, explore connected cases and make more of every research session.

Loading membership options…

CourtKutchehry membership

More clarity. Every judgment.

Download court copies, explore connected cases and make more of every research session.

Loading membership options…

Ask AI about this case

AI Structured Summary

Not yet generated for this judgment

Judgment

5 paragraphs · 46 words

O R D E R

None present for the applicant.

Shri S.C. Mishra, counsel for the respondents is present.

2.

No one is appear on behalf of the applicant. The case is listed for final argument.

3.

Therefore, the O.A. No. 97/2014 is dismissed in default.