Tribunals and Commissions11 May 2023
Binod Ram & Anr. Vs Union Of India & Ors.
Central Administrative Tribunal · (2023) 05 CAT CK 0978
Constitution of India-Article 16
COURT ARCHIVE
Central Administrative Tribunal judgments
11,246 judgments · page 145 of 563
Tribunals and Commissions11 May 2023
Surender Pal Singh Vs Union Of India & Ors.
Central Administrative Tribunal · (2023) 05 CAT CK 0979
CCS (Pension) Rules, 1972-Rule 56 (J)Allotment of Government Residences (General Pool in Delhi) Rules, 1963-SR-317 B 22
Tribunals and Commissions11 May 2023
Gendan Lal & Anr. Vs Union Of India & Ors.
Central Administrative Tribunal · (2023) 05 CAT CK 0980
Constitution of India-Article 16
Tribunals and Commissions11 May 2023Dismissed
Surender Pal Singh Vs Union Of India & Ors
Central Administrative Tribunal · (2023) 05 CAT CK 0028
Central Civil Services (Pension) Rules, 1972 — Rule 56(J)
Tribunals and Commissions11 May 2023Dismissed
Gendan Lal & Ors Vs Union Of India & Ors
Central Administrative Tribunal · (2023) 05 CAT CK 0027
Constitution Of India, 1950 — Article 16
Tribunals and Commissions11 May 2023Dismissed
Munni Lal Vs Union Of India & Ors
Central Administrative Tribunal · (2023) 05 CAT CK 0026
Constitution Of India, 1950 — Article 16
Tribunals and Commissions11 May 2023Dismissed
Binod Ram Vs Union Of India & Ors
Central Administrative Tribunal · (2023) 05 CAT CK 0025
Constitution Of India, 1950 — Article 16
Tribunals and Commissions10 May 2023
Vidya Sagar Sharma & Anr. Vs Union Of India & Ors.
Central Administrative Tribunal · (2023) 05 CAT CK 0924
Administrative Tribunal Act, 1985-Section 19, 21Constitution of India-Article 14
Tribunals and Commissions10 May 2023
Surya Nath Yadav Vs Union Of India & Ors.
Central Administrative Tribunal · (2023) 05 CAT CK 0925
Administrative Tribunals Act, 1985-Section 19
Tribunals and Commissions10 May 2023
Sh. Brijesh Kumar Chaubey Vs Kendriya Vidyalaya Sangathan & Ors.
Central Administrative Tribunal · (2023) 05 CAT CK 0926
Constitution of India-Article 14, 16Fundamental Rules-Rule 11, 15
Tribunals and Commissions10 May 2023
Sarita Mishra Vs Union Of India & Ors.
Central Administrative Tribunal · (2023) 05 CAT CK 0927
Tribunals and Commissions10 May 2023
Hausila Prasad Vs Union Of India & Ors.
Central Administrative Tribunal · (2023) 05 CAT CK 0928
Tribunals and Commissions10 May 2023Disposed Of
Hausila Prasad Vs Union Of India & Ors
Central Administrative Tribunal · (2023) 05 CAT CK 0024
Tribunals and Commissions10 May 2023Dismissed
Vidya Sagar Sharma & Ors Vs Union Of India & Ors
Central Administrative Tribunal · (2023) 05 CAT CK 0023
Administrative Tribunals Act, 1985 — Section 19Constitution Of India, 1950 — Article 14
Tribunals and Commissions10 May 2023Allowed
Surya Nath Yadav Vs Union Of India & Ors
Central Administrative Tribunal · (2023) 05 CAT CK 0022
Administrative Tribunals Act, 1985 — Section 19
Tribunals and Commissions10 May 2023Dismissed
Brijesh Kumar Chaubey Vs Kendriya Vidyalaya Sangathan, Through Its Commissioner, Kendriya Vidyalaya Sangathan (Under Ministry Of Education, Government Of India), 18, Institutional Area, Shaheed Jeet Singh Marg, New Delhi-110016 & Ors
Central Administrative Tribunal · (2023) 05 CAT CK 0021
Constitution Of India, 1950 — Article 14, 16
Tribunals and Commissions10 May 2023Disposed Of
Sarita Mishra Vs Union Of India & Ors
Central Administrative Tribunal · (2023) 05 CAT CK 0019
Tribunals and Commissions09 May 2023
Anita Vishwakarma Vs Kendriya Vidyalaya Sangathan & Ors.
Central Administrative Tribunal · (2023) 05 CAT CK 0929
Central Administrative Tribunal Act, 1985-Section 19Constitution of India-Article 14Education Code of KVS Vidyalayas-Article 71
Tribunals and Commissions09 May 2023
Amrendra Pandy Vs Union Of India & Ors.
Central Administrative Tribunal · (2023) 05 CAT CK 0930
Administrative Tribunals Act, 1985-Section 19
Tribunals and Commissions09 May 2023
Neelam Rani Vs Director Of Education & Ors.
Central Administrative Tribunal · (2023) 05 CAT CK 0931